← All Benches
ITAT Jabalpur Bench
969 judgments
PRATHMIK KRISHI SAKH SAHKARI SAMITI MYD. TILHARI JABALPUR,JABALPUR vs INCOME TAX OFFICER WARD1(1) JABALPUR, JABALPUR
ITA 16/JAB/2022[2016-17]Status: Disposed15/6/2022AY 2016-17
SHRI JITENDRA RANA,JABALPUR vs PR. CIT -1, JABALPUR, JABALPUR
ITA 20/JAB/2021[2011-12]Status: Disposed15/6/2022AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 1(1), JABALPUR vs M/S.TDP & ASSOCIATES, JABALPUR
ITA 66/JAB/2019[2012-13]Status: Disposed15/6/2022AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE 1 (1), JABALPUR vs M/S. RAJLUXMI ENTERPRISES PVT. LTD., NARSHINGPUR
ITA 80/JAB/2019[2016-17]Status: Disposed14/6/2022AY 2016-17
SANJAY KUMAR AGRAWAL,KOTMA vs ACIT,CIRCLE,KATNI, KATNI
ITA 15/JAB/2022[2016-17]Status: Disposed10/6/2022AY 2016-17
JILA SAHAKARI KENDRIA BANK MARYADIT,SHAHDOL vs PR. COMMISSIONER OF INCOME TAX -1, JABALPUR, JABALPUR
ITA 45/JAB/2022[2017-18]Status: Disposed9/6/2022AY 2017-18
SHABANA KHAN,JABALPUR vs PR-1, JABALPUR. COMMISSIONER OF INCOME TAX, JABALPUR
ITA 29/JAB/2022[2012-13]Status: Disposed8/6/2022AY 2012-13
KADEER KHAN,JABALPUR vs PR. COMMISSIONER OF INCOME TAX-1, JABALPUR, JABALPUR
ITA 28/JAB/2022[2012-13]Status: Disposed8/6/2022AY 2012-13
M/S. MAA BADI KHERMAI MARKETING PVT. LTD.,JABALPUR vs D.C.I.T. CENTRAL CIRCLE, JABALPUR
ITA 30/JAB/2021[2015-16]Status: Disposed8/6/2022AY 2015-16
M/S. MAA BADI KHERMAI MARKETING PVT. LTD,JABALPUR vs D.C.I.T. CENTRAL CIRCLE, JABALPUR, JABALPUR
ITA 29/JAB/2021[2014-15]Status: Disposed8/6/2022AY 2014-15
M.P. STATE CIVIL SUPPLIES CORP. LTD. vs INCOME TAX OFFICER(TDS)-1,
ITA 24/JAB/2016[2012-13]Status: Disposed8/6/2022AY 2012-13
M.P. STATE CIVIL SUPPLIES CORP. LTD. vs INCOME TAX OFFICER(TDS)-1,
ITA 23/JAB/2016[2011-12]Status: Disposed8/6/2022AY 2011-12
M.P. STATE CIVIL SUPPLIES CORP. LTD. vs INCOME TAX OFFICER(TDS)-1,
ITA 22/JAB/2016[2010-11]Status: Disposed8/6/2022AY 2010-11
M/S.RAGA SHARE TRADING PVT.LTD,JABALPUR vs ASSISTANT COMMISSIONER OF INCOME TAX,CIRCLE 2(1), JABALPUR
ITA 101/JAB/2018[2013-14]Status: Heard2/6/2022AY 2013-14
SHRI NAMIYUN PARASHVANATH JAIN SWETAMBER MANIDHARI TRUST,JABALPUR vs COMMISSIONER OF INCOME TAX, (EXAMPTION)), BHOPAL
ITA 20/JAB/2020[2018-19]Status: Disposed25/5/2022AY 2018-19
NITIN JAIN,JABALPUR vs PR. COMMISSIONER OF INCOME TAX JABALPUR-1 {JURISDICTIONAL OFFICER -ITO WARD 1(2), JABALPUR, JABALPUR
ITA 34/JAB/2021[2015-16]Status: Disposed5/5/2022AY 2015-16
SHRI ADITYA RAJ,CHHINDWARA vs PR. CIT -1, JABALPUR
ITA 18/JAB/2021[2015-16]Status: Disposed5/5/2022AY 2015-16
TANMAN INVESTMENT SERVICE PVT.LTD.,JABALPUR vs PR.CIT-1, JABALPUR
ITA 14/JAB/2021[2016-17]Status: Disposed5/5/2022AY 2016-17
SHRI ANAND PANDEY,REWA vs PRINCIPAL COMMISSIONER OF INCOME TAX-2, JABALPUR
ITA 1/JAB/2020[2010-11]Status: Disposed4/5/2022AY 2010-11
MAHARSHI MAHESH YOGI VEDIC VISHWA VIDYALAYA, KARONDI,JABALPUR vs ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTION), CIRCLE- RAIPUR, RAIPUR
ITA 142/JAB/2018[2013-14]Status: Disposed22/4/2022AY 2013-14
