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ITAT Jabalpur Bench

969 judgments

INCOME TAX OFFICER, WARD-1(1), JABALPUR vs M/S MISHRA BUILDERS, JABALPUR

ITA 192/JAB/2018[2006-07]Status: Disposed3/8/2022AY 2006-07

INCOME TAX OFFICER- WARD-1(1), JABALPUR vs M/S MISHRA BUILDERS, JABALPUR

ITA 191/JAB/2018[2005-06]Status: Disposed3/8/2022AY 2005-06

INCOME TAX OFFICER- WARD-1(1), JABALPUR vs M/S MISHRA BUILDERS, JABALPUR

ITA 190/JAB/2018[2004-05]Status: Disposed3/8/2022AY 2004-05

INCOME TAX OFFICER -1, SAGAR vs SHRI JHAMAN DAS PANJWANI, SAGAR

ITA 208/JAB/2018[2011-12]Status: Disposed1/8/2022AY 2011-12

INCOME TAX OFFICER -1, SAGAR vs SHRI JHAMAN DAS PANJWANI, SAGAR

ITA 207/JAB/2018[2010-11]Status: Disposed1/8/2022AY 2010-11

INCOME TAX OFFICER -1, SAGAR vs SHRI JHAMAN DAS PANJWANI, SAGAR

ITA 206/JAB/2018[2009-10]Status: Disposed1/8/2022AY 2009-10

INCOME TAX OFFICER -1, SAGAR vs SHRI JHAMANDAS PANJWANI, SAGAR

ITA 205/JAB/2018[2008-09]Status: Disposed1/8/2022AY 2008-09

SAURABH SINGHAI L/H LATE SHRI MAHENDRA KUMAR JAIN,SAGAR vs INCOME TAX OFFICER-3 SAGAR, SAGAR

ITA 5/JAB/2019[2010-11]Status: Disposed29/7/2022AY 2010-11

ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1(1), JABALPUR vs SHRI SANDESH KUMAR JAIN, JABALPUR

ITA 41/JAB/2020[2017-18]Status: Disposed27/7/2022AY 2017-18

M/S VIJAY KUMAR JAIN, HUF, JABALPUR,JABALPUR vs PR.CIT-1, JABALPUR, JABALPUR

ITA 23/JAB/2022[2017-18]Status: Disposed18/7/2022AY 2017-18

M/S.SAGAR TOBACCO & INDUSTRIES PVT.LTD.,SAGAR vs ASSISTANCE COMMISSIONER OF INCOME TAX CIRCLE 1(1), JABALPUR

ITA 48/JAB/2017[2007-08]Status: Disposed8/7/2022AY 2007-08

SATYAPAL DARYANI,JABALPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX-1, JABALPUR

ITA 9/JAB/2021[2016-17]Status: Heard29/6/2022AY 2016-17

KRISHNA BUILDER,JABALPUR vs PR. CIT-1, JABALPUR, JABALPUR

ITA 8/JAB/2021[2016-17]Status: Heard29/6/2022AY 2016-17

DHARMENDRA KUMAR SHUKLA,JABALPUR vs PR.CIT-1, JABALPUR

ITA 13/JAB/2021[2016-17]Status: Disposed29/6/2022AY 2016-17

M/S. VALLABH MARKET,GADARWARA vs PR. CIT-1, JABALPUR

ITA 12/JAB/2021[2016-17]Status: Disposed29/6/2022AY 2016-17

SHAKUNTALA SINGHVI,JABALPUR vs PR. COMMISSIONER OF INCOME TAX-1,JABALPUR, JABALPUR

ITA 31/JAB/2022[2013-14]Status: Disposed28/6/2022AY 2013-14

PRIMO PICK PACK PRIVATE LIMITED,JABALPUR vs DEPUTH COMMISSIONER OF INCOME TAX CPC, BANGALORE OFFICER ISACIT, CIRCLE2(1) JABALPUR, JABALPUR

ITA 30/JAB/2022[2019-20]Status: Disposed28/6/2022AY 2019-20

GEOMIN INDUSTRIES PRIVATE LIMITED,JABALPUR vs ASSISTANT COMMISSIONER OF INCOME 2(1)CPC TAX,CPC, JABALPUR

ITA 57/JAB/2021[2018-19]Status: Disposed28/6/2022AY 2018-19

INCOME TAX OFFICER, WARD 1(3), JABALPUR vs SHRI SUDHIR KUMAR RAWAT, JABALPUR

ITA 63/JAB/2019[2010-11]Status: Disposed23/6/2022AY 2010-11

SMT. RASHMI PAHARIYA,JABALPUR vs PR.COMMISSIONER OF INCOME TAX-1, JABALPUR

ITA 28/JAB/2019[2009-10]Status: Disposed22/6/2022AY 2009-10