← All Benches
ITAT Jabalpur Bench
969 judgments
ALOK KUMAR JAIN,SAGAR vs PRINCIPAL COMMISSIONER OF INCOME TAX (1) JABALPUR, JABALPUR
ITA 38/JAB/2022[2014-15]Status: Disposed8/9/2022AY 2014-15
M/S.SAGAR TOBACCO & INDUSTRIES PVT.LTD.,SAGAR vs ASSISTANCE COMMISSIONER OF INCOME TAX CIRCLE, SAGAR
ITA 182/JAB/2018[2005-06]Status: Disposed8/9/2022AY 2005-06
M/S.SAGAR TOBACCO & INDUSTRIES PVT.LTD.,SAGAR vs ASSISTANCE COMMISSIONER OF INCOME TAX CIRCLE, SAGAR
ITA 181/JAB/2018[2004-05]Status: Disposed8/9/2022AY 2004-05
M/S R S CARGO,SATNA vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL PROCESSING CENTRE, BANGALORE, BANGALORE
ITA 12/JAB/2022[2017-18]Status: Disposed6/9/2022AY 2017-18
M/S SRBH EBGUNEERING & EQUIPMENT PVT LTD DELHA MOD, SARLA NAGAR, MAIHAR DISTT SATNA(M.P),SATNA vs DEPUTY COMMISSIONER OF INCOME TAX, DCIT CIR KATNI, JABALPUR
ITA 10/JAB/2022[2017-18]Status: Disposed6/9/2022AY 2017-18
M/S JATANBAN KEWAL CHAND DUGAD, HUF, CHHINDWARA,CHHINDWARA vs PR.CIT-1, JABALPUR, JABALPUR
ITA 25/JAB/2022[2012-13]Status: Disposed5/9/2022AY 2012-13
LATE SMT SAMPAT BAI JAIN SMRITI SAMITI RUPESH JAIN ABHINAV X RAY, M G ROAD SATNA,SATNA vs COMMISSIONER OF INCOME TAX -EXEMPTION WARD, JABALPUR(M.P), JABALPUR
ITA 35/JAB/2022[2017-18]Status: Disposed31/8/2022AY 2017-18
SHRI KAMLA JANHITYA SAMITI,SATNA vs COMMISSIONER OF INCOME TAX EXEMPTION, BHOPAL
ITA 21/JAB/2021[2018-19]Status: Disposed31/8/2022AY 2018-19
GAJRAJ MINING PRIVATE LIMITED SINGRAULI,SINGRAULI vs PR.COMMISSIONER OF INCOME TAX-1, JABALPUR, JABALPUR
ITA 51/JAB/2022[2017-18]Status: Disposed25/8/2022AY 2017-18
ULTRA CLEAN AND CARE SERVICES PVT. LTD,JABALPUR vs ASSTT. DIRECTOR OF INCOME TAX CPC, BANGALORE
ITA 44/JAB/2021[2018-19]Status: Disposed25/8/2022AY 2018-19
SUBH MOTORS PVT. LTD vs COMMISSIONER OF INCOME TAX-1,
ITA 74/JAB/2015[2011-12]Status: Heard23/8/2022AY 2011-12
SUBH MOTORS PVT. LTD vs COMMISSIONER OF INCOME TAX-1,
ITA 73/JAB/2015[2010-11]Status: Heard23/8/2022AY 2010-11
SUBH MOTORS PVT. LTD vs COMMISSIONER OF INCOME TAX-1,
ITA 72/JAB/2015[2009-10]Status: Heard23/8/2022AY 2009-10
SWETA GOENKA,JABALPUR vs PR. COMMISSIONER OF INCOMR TAX-1, JABALPUR, JABALPUR
ITA 44/JAB/2022[2017-18]Status: Disposed17/8/2022AY 2017-18
ASSISTANT COMMISSIONER OF INCOME TAX, JABALPUR vs SHRI DILIP MEHTA, JABALPUR
ITA 181/JAB/2013[2009-10]Status: Disposed10/8/2022AY 2009-10
NAMRATA KAPALE,CHINDWARA vs PR.CIT-1, JABALPUR, JABALPUR
ITA 41/JAB/2022[2017-18]Status: Disposed8/8/2022AY 2017-18
PRAFULLA JAIN,JABALPUR vs INCOME TAX OFFICER WARD1(1) JABALPUR, JABALPUR
ITA 34/JAB/2022[2017-18]Status: Disposed8/8/2022AY 2017-18
INCOME TAX OFFICER, WARD-2, SATNA vs SMT. JHARNA BHATTACHARYA, SATNA
ITA 226/JAB/2018[2009-10]Status: Disposed8/8/2022AY 2009-10
INCOME TAX OFFICER, WARD-2, SATNA vs SMT. SEEMA BHATTACHARYA, SATNA
ITA 225/JAB/2018[2009-10]Status: Disposed8/8/2022AY 2009-10
SMT.KIRAN PACHOURI vs INCOME TAX OFFICER, WARD,
ITA 23/JAB/2017[2007-08]Status: Disposed8/8/2022AY 2007-08
