← All Benches

ITAT Jabalpur Bench

969 judgments

M/S SAMPOORNA SAMITI,JABALPUR vs COMMISSIONER OF INCOME TAX (EX), BHOPAL

ITA 23/JAB/2020[-]Status: Disposed2/2/2021

SHRI SAJJAN SINGH SHIKSHA SAMITI,REWA vs COMMISSIONER OF INCOME TAX (EXAMPTION), BHOPAL

ITA 18/JAB/2020[2017-18]Status: Disposed2/2/2021AY 2017-18

SHRI ANAND BAHARANI,JABALPUR vs INCOME TAX OFFICER WARD 2(1), JABALPUR

ITA 17/JAB/2020[2013-14]Status: Disposed2/2/2021AY 2013-14

SHRI ANAND BAHRANI,JABALPUR vs INCOME TAX OFFICER WARD 2(1), JABALPUR

ITA 16/JAB/2020[2012-13]Status: Disposed2/2/2021AY 2012-13

SHRI ANAND BAHARANI,JABALPUR vs INCOME TAX OFFICER WARD 2(1), JABALPUR

ITA 86/JAB/2019[2011-12]Status: Disposed2/2/2021AY 2011-12

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-KATNI vs SMT.NIRMALA PATHAK, KATNI

ITA 2/JAB/2020[2014-15]Status: Disposed30/12/2020AY 2014-15

DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1), JABALPUR vs M/S MADHYANCHAL GRAMIN BANK PODDAR COLONY, SAGAR

ITA 137/JAB/2018[2015-16]Status: Disposed30/12/2020AY 2015-16

DEPUTY COMMISSIONER OF INCOME TAX (CENTRAL), JABALPUR vs TARUN DEVCON PRIVATE LIMITED, JABALPUR

ITA 18/JAB/2019[2015-16]Status: Disposed29/12/2020AY 2015-16

HUMAN DEVELOPMENT & EDUCATION SOCIETY,REWA vs COMMISSIONER OF INCOME TAX (EXAMPTION), BHOPAL

ITA 22/JAB/2020[-]Status: Disposed28/12/2020

ASSISTANT COMMISSIONER OF INCOME TAX, CHHINDWARA vs M/S. CENTRAL MADHYA PRADESH GRAMIN BANK, CHHINDWARA

ITA 135/JAB/2018[2012-13]Status: Disposed10/12/2020AY 2012-13

DALPAT DALJIT SINGH,SHAHDOL vs ASSISTANT COMMISSIONER OF INCOME TAX, KATNI

ITA 60/JAB/2018[2014-15]Status: Disposed25/11/2020AY 2014-15

SHRI VINAY PRAKASH vs INCOME TAX OFFICER, WARD- 1(2), JABALPUR

ITA 83/JAB/2016[2011-12]Status: Disposed24/11/2020AY 2011-12

RAJKUMAR MANGHNANI,SATNA vs INCOME TAX OFFICER WARD-1, SATNA

ITA 12/JAB/2020[2015-16]Status: Disposed23/11/2020AY 2015-16

SHRI SHANKARLAL VISHWKARMA,KATNI vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC- TDS, GHAZIABAB

ITA 90/JAB/2019[2015-16]Status: Disposed18/11/2020AY 2015-16

SHRI RAJESH KUMAR MANCHHANI,JABALPUR vs INCOME TAX OFFICER WARD 1(1), JABALPUR

ITA 172/JAB/2018[2010-11]Status: Disposed18/11/2020AY 2010-11

SHRI VINOD KUMAR GURU,JABALPUR vs INCOME TAX OFFICER WARD 2(1), JABALPUR

ITA 38/JAB/2019[2012-13]Status: Disposed17/11/2020AY 2012-13

KALPATRU AGENCIES vs ADDITONAL COMMISSIONER OF INCOME TAX RANGE-1,

ITA 121/JAB/2014[2008-09]Status: Disposed12/11/2020AY 2008-09

SHRI SHANKARLAL VISHWKARMA,KATNI vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC- TDS, GHAZIABAB

ITA 89/JAB/2019[2014-15]Status: Disposed11/11/2020AY 2014-15

SHRI SHANKARLAL VISHWKARMA,KATNI vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC- TDS, GHAZIABAB

ITA 88/JAB/2019[2013-14]Status: Disposed11/11/2020AY 2013-14

POORAN LAL VISHWAKARMA,KATNI vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC-TDS, GHAZIABAD

ITA 87/JAB/2019[2014-15]Status: Disposed11/11/2020AY 2014-15