← All Benches

ITAT Jabalpur Bench

969 judgments

INCOME TAX OFFICER WARD1(2), JABALPUR vs SMT. RAKHI AGRAWAL, JABALPUR

ITA 94/JAB/2018[2014-15]Status: Disposed27/10/2020AY 2014-15

AMAR SINGH CHAUDHARY,JABALPUR vs PRINCIPLE COMMISSIONER OF INCOME TAX -1, JABALPUR

ITA 28/JAB/2017[2009-10]Status: Disposed27/10/2020AY 2009-10

DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 1(1), JABALPUR vs M/S. JASHN BENEFICIARY TRUST, MUMBAI

ITA 107/JAB/2018[2011-12]Status: Disposed5/10/2020AY 2011-12

SHRI NITIN SHARMA,JABALPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX -2, JABALPUR

ITA 25/JAB/2019[2014-15]Status: Disposed28/9/2020AY 2014-15

DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1), JABALPUR vs SHUBH MOTORS PVT. LTD., JABALPUR

ITA 114/JAB/2018[2011-12]Status: Disposed17/9/2020AY 2011-12

DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1), JABALPUR vs SHUBH MOTORS PVT. LTD., JABALPUR

ITA 113/JAB/2018[2010-11]Status: Disposed17/9/2020AY 2010-11

M/S. PRIYA MINERALS,SAGAR vs PRINCIPAL COMMISSIONER OF INCOME TAX-1, JABALPUR

ITA 17/JAB/2019[2011-12]Status: Disposed10/9/2020AY 2011-12

SHRI VISHAL SETHI,RAIPUR vs INCOME TAX OFFICER WARD-2(3), JABALPUR

ITA 57/JAB/2019[2014-15]Status: Disposed7/9/2020AY 2014-15

M/S GEOMIN INDUSTRIES PRIVATE LIMITED,JABALPUR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(1), JABALPUR

ITA 31/JAB/2019[2015-16]Status: Disposed7/9/2020AY 2015-16

MANNULAL JAGANNATH DAS TRUST HOSPITAL,JABALPUR vs COMMISSIONER OF INCOME TAX (E), BHOPAL

ITA 13/JAB/2019[2018-19]Status: Disposed7/9/2020AY 2018-19

SUDHIR CHANDRA DATT,JABALPUR vs ACIT, JABALPUR

ITA 244/JAB/2013[2009-10]Status: Disposed7/9/2020AY 2009-10

INCOME TAX OFFICER, WARD- 1, SATNA vs RPJ MINIRERALS PVT. LTD.,

ITA 1/JAB/2017[2013-14]Status: Disposed2/9/2020AY 2013-14

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE, CHHINDWARA vs SHRI PADAM CHAND BHURA, CHHINDWARA

ITA 214/JAB/2018[2012-2013]Status: Disposed14/8/2020AY 2012-2013

M/S GEOMIN INDUSTRIES PRIVATE LIMITED,JABALPUR vs PR.COMMISSIONER OF INCOME TAX- 1, JABALPUR

ITA 30/JAB/2019[2014-15]Status: Disposed12/8/2020AY 2014-15

DILIP MEHTA,JABALPUR vs ADDL. CIT, JABALPUR

ITA 72/JAB/2012[2005-06]Status: Disposed20/7/2020AY 2005-06

SWA.BRIJKISHORE PATERIA SHIKSHA EVAM UTTHAN SAMITI,SAGAR vs COMMISSIONER OF INCOME TAX (EXEMPTION), BHOPAL

ITA 61/JAB/2019[-]Status: Disposed16/7/2020

SHRI SATISH KUMAR TRIPATHI,REWA vs INCOME TAX OFFICER WARD-1, REWA

ITA 217/JAB/2018[2011-12]Status: Disposed16/7/2020AY 2011-12

SHRI MOHAN KUMAR PANNALAL BAHUNE,CHHINDWARA vs INCOME TAX OFFICER WARD-1, CHHINDWARA

ITA 158/JAB/2018[2005-06]Status: Disposed15/7/2020AY 2005-06

SONTOSH SINGH REELH,JABALPUR vs ASSISTANT COMMISSIONOR OF INCOME TAX CIRCLE-1(1), JABALPUR

ITA 34/JAB/2019[2007-08]Status: Disposed10/7/2020AY 2007-08

SMT. VANVASHI BAI PARATE,BALAGHAT vs INCOME TAX OFFICER, BALAGHAT

ITA 11/JAB/2019[2010-11]Status: Disposed8/7/2020AY 2010-11