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ITAT Jabalpur Bench
969 judgments
ASSISTANT COMMISSIONER OF INCOME TAX (CENTRAL), JABALPUR vs M/S SHOBHA MINERALS (DHAMKI), JABALPUR
ITA 78/JAB/2018[2015-16]Status: Disposed24/2/2020AY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX (CENTRAL), JABALPUR vs M/S SHOBHA MINERALS (KEVLARI), JABALPUR
ITA 77/JAB/2018[2015-16]Status: Disposed24/2/2020AY 2015-16
M/S SHOBHA MINERALS (DHAMKI),JABALPUR vs ASSISTANT COMMISSIONER OF INCOME TAX - CENTRAL CIRCLE, JABALPUR
ITA 52/JAB/2018[2015-16 (Quarter: 2)]Status: Disposed24/2/2020
M/S SHOBHA MINERALS (KEVLARI),JABALPUR vs ASSISTANT COMMISSIONER OF INCOME TAX - CENTRAL CIRCLE, JABALPUR
ITA 51/JAB/2018[2015-16]Status: Disposed24/2/2020AY 2015-16
HARSHU CONSTRUCTIONS PRIVATE LIMITED,JABALPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE1(1), JABALPUR
ITA 199/JAB/2018[2014-15]Status: Disposed20/1/2020AY 2014-15
SHAILESH JAISWAL,KATNI vs INCOME TAX OFFICER, - KATNI, KATNI
ITA 166/JAB/2018[2005-06]Status: Disposed20/1/2020AY 2005-06
MADHYA PRADESH POORVE KESHTRA VIDYUT VITRAN CO.LTD.,JABALPUR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 2(1), JABALPUR
ITA 71/JAB/2016[2008-09]Status: Disposed20/1/2020AY 2008-09
J.P TOBACO PRODUCTA PVT. LTD. vs ASST. COMMISSIONER OF INCOME TAX CIRCLE - SAGAR,
ITA 186/JAB/2016[2003-04]Status: Disposed20/1/2020AY 2003-04
SHRI UMA PRAKASH SINGH vs ITO,
ITA 65/JAB/2012[2005-06]Status: Disposed20/1/2020AY 2005-06
SHRI TARACHAND KHATRI,JABALPUR vs ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE, JABALPUR
ITA 21/JAB/2019[2016-17]Status: Disposed17/1/2020AY 2016-17
SUDHA VINOD FOUNDATION,MANDLA vs COMMISSIONER OF INCOME TAX-EXEMPTION, BHOPAL
ITA 256/JAB/2018[2017-18]Status: Disposed20/12/2019AY 2017-18
J.P TOBACO PRODUCTS PVT. LTD. vs DY. COMISSIONER OF INCOME TAX(TDS),
ITA 156/JAB/2015[2011-12]Status: Disposed20/12/2019AY 2011-12
J.P TOBACO PRODUCTS PVT. LTD. vs DY. COMISSIONER OF INCOME TAX(TDS),
ITA 155/JAB/2015[2010-11]Status: Disposed20/12/2019AY 2010-11
JAIPRAKASH POWER VENTURE LIMITED,SINGRAULI vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-SATNA, SATNA
ITA 88/JAB/2018[2012-13]Status: Disposed11/12/2019AY 2012-13
INCOME TAX WARD-1, SAGAR vs SHRI ANOOP KUMAR JAIN, SAGAR
ITA 210/JAB/2018[2011-12]Status: Disposed11/12/2019AY 2011-12
JILA SAHKARI KENDRIYA BANK MARYADIT,DAMOH vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE, SAGAR
ITA 53/JAB/2018[2014-15]Status: Disposed10/12/2019AY 2014-15
M/S.ANUJ KUMAR AGRAWAL,BATUL vs INCOME TAX OFFICER, BATUL
ITA 126/JAB/2018[2010-11]Status: Disposed10/12/2019AY 2010-11
J.P TOBACO PRODUCTS PVT. LTD. vs ASSISTANT COMMISSIONER OF INCOME TAX,
ITA 230/JAB/2015[2008-09]Status: Disposed10/12/2019AY 2008-09
J.P TOBACO PRODUCTS PVT. LTD. vs ASSISTANT COMMISSIONER OF INCOME TAX,
ITA 229/JAB/2015[2007-08]Status: Disposed10/12/2019AY 2007-08
KENDRIYA VIDYALAYA, NO.1,REWA vs DEPUTY COMMISSIONER OF INCOME TAX, (CPC, TDS), GHAZIABAD
ITA 170/JAB/2018[2013-14 (26Q-Q2)]Status: Disposed9/12/2019