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ITAT Indore Bench

5,736 judgments

JAGDISH SOLANKI ,JHABUA vs INCOME TAX OFFICER JHABUA, JHABUA

ITA 169/IND/2025[2017-18]Status: Disposed7/10/2025AY 2017-18

MALWA OXYGEN AND INDUSTRIAL GASES PRIVATE LIMITED ,SECTOR C, INDUSTRIAL AREA vs AO-RATLAM/INCOME TAX OFFICER, NFAC, RATLAM/DELHI

ITA 713/IND/2024[2018-19]Status: Disposed7/10/2025AY 2018-19

RIDDHI SIDDHI REALTY,INDORE vs INCOME TAX OFFICER 4(1), INCOME TAX INDORE

ITA 170/IND/2025[2017-18]Status: Disposed6/10/2025AY 2017-18

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)

SHRI GUPTNATH BAL SHIKSHAN SAMITI MACHALPUR,MACHALPUR vs ITO WARD RAJGARH, RAJGARH

ITA 313/IND/2025[2017-18]Status: Disposed30/9/2025AY 2017-18

JEHAN NUMA PALACE HOTEL PRIVATE LIMITED,BHOPAL vs DCIT/ACIT,5(1), BHOPAL

ITA 203/IND/2025[2015-16]Status: Disposed30/9/2025AY 2015-16

SWA. NIRANJANLAL AGRAWAL FOUNDATION SAMITI,KHARGONE vs CIT EXEMPTION BHOPAL, BHOPAL

ITA 200/IND/2025[2024-2025]Status: Disposed30/9/2025AY 2024-2025

SWA. NIRANJANLAL AGRAWAL FOUNDATION SAMITI,KHARGONE vs CIT EXEMPTION BHOPAL, BHOPAL

ITA 199/IND/2025[2024-2025]Status: Disposed30/9/2025AY 2024-2025

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

MADHYA PRADESH ROAD DEVELOPMENT CORPORATION LIMITED,BHOPAL vs ASSISTANT COMMISSIONER OF INCOME TAX ACIT-2(1), BHOPAL

ITA 172/IND/2025[2012-13]Status: Disposed30/9/2025AY 2012-13

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)

DEEPAK PAREKH,USA vs DEPUTY DIRECTOR OF INCOME TAX CPC, BENGALURU

ITA 126/IND/2025[2022-23]Status: Disposed30/9/2025AY 2022-23

MADHYA PRADESH URJA VIKAS NIGAM LIMITED,BHOPAL vs ITO 2(3), BHOPAL

ITA 930/IND/2024[2013-14]Status: Disposed30/9/2025AY 2013-14

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)

SANJANA CLOTHINGS PRIVATE LIMITED,INDORE vs AID, CPC BENGALURU, BENGALURU

ITA 841/IND/2024[2021-22]Status: Disposed30/9/2025AY 2021-22

HARE RAM MANDIR TRUST,BHOPAL vs ITO -EXEMPTION, BHOPAL

ITA 770/IND/2024[2015-16]Status: Disposed30/9/2025AY 2015-16

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)

HARE RAM MANDIR TRUST,BHOPAL vs ITO-EXEMPTION, BHOPAL

ITA 769/IND/2024[2014-15]Status: Disposed30/9/2025AY 2014-15

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)

RADHESHYAM,VILLAGE SEVDA , ASHTA vs COMMISSIONER OF INCOME-TAX (APPEALS), DELHI

ITA 666/IND/2024[2008-09]Status: Disposed30/9/2025AY 2008-09

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)

RAMESH NANJUNDIAH DEVARYASAMUDRAM,JAIPUR vs INCOME TAX OFFICER 2(1), BHOPAL, BHOPAL

ITA 256/IND/2025[2010-11]Status: Disposed26/9/2025AY 2010-11

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

KRASHAK SAHYOG SANSTHAN,BEGAMGANJ vs CIT(EXEMPTION), BHOPAL

ITA 189/IND/2025[2024-25]Status: Disposed26/9/2025AY 2024-25

NAVIN JHARIYA,BHOPAL vs ITO 5(2), BHOPAL

ITA 174/IND/2025[2017-18]Status: Disposed26/9/2025AY 2017-18

GANPAT SINGH,PIPLANI vs ITO 3(1) BHOPAL, BHOPAL

ITA 156/IND/2025[2010-2011]Status: Disposed26/9/2025AY 2010-2011

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

SANYA DHANANI,VIJAY NAGAR INDORE vs INCOME TAX OFFICER 1(4), INDORE

ITA 234/IND/2025[2015-16]Status: Heard25/9/2025AY 2015-16

DEWAS JILA NETWORK OF PIPUL LIVING WITH H I V AIDS SOCIETY,DEWAS vs ADDITIONAL/JOINT / DEPUTY / ASSISTANT COMMISSIONNER OF INCOME TAX, INCOME TAX OFFICER, NFAC, DELHI, DELHI

ITA 146/IND/2025[2014-15]Status: Disposed25/9/2025AY 2014-15