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ITAT Indore Bench

5,736 judgments

ROSHNI HOMI DAJI BAHU UDDESHIYA SHIKSHA AVM SARVAJANIK NYAS,INDORE vs CPC, BENGLURU, BENGLURU

ITA 142/IND/2025[2023-24]Status: Disposed25/9/2025AY 2023-24

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

BHARGAVI KESWANI,INDORE vs ASST. COMMISSIONER OF INCOME TAX (CENTRAL)- II, BHOPAL , BHOPAL

ITA 727/IND/2024[2013-14]Status: Disposed25/9/2025AY 2013-14

DY. COMMISSIONER OF INCOME TAX (CENTRAL)-2, INDORE vs JAVA BUILDERS PVT LTD(FORMERLY JAVA FOODS PVT LTD), INDORE

ITA 279/IND/2024[2017-18]Status: Disposed25/9/2025AY 2017-18

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

MINAKSHI COTEX,BARWANI vs ACIT/DCIT , KHANDWA

ITA 214/IND/2025[2017-18]Status: Disposed24/9/2025AY 2017-18

SHRI B.M. BIYANI, ACCOUNTANT MEMBER\nAND\nSHRI PARESH M JOSHI (Judicial Member)

SHREE SHANTANU VIDHYAPEETH SOCIETY ,INDORE, M.P. vs THE INCOME TAX OFFICER, NFAC, DELHI, DELHI

ITA 640/IND/2024[2018-19]Status: Disposed24/9/2025AY 2018-19

BRIJ MOHAN JOSHI,SENDHWA vs WARD SENDHWA, SENDHWA

ITA 351/IND/2025[2017-18]Status: Disposed23/9/2025AY 2017-18

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)

VISHAL JAIN,INDORE vs ITO 4(4), INDORE

ITA 339/IND/2025[2017-18]Status: Disposed23/9/2025AY 2017-18

SHRI B.M. BIYANI, ACCOUNTANT MEMBER\nAND\nSHRI PARESH M. JOSHI (Judicial Member)

RAMESH CHOUDHARY,SAGOR vs COMMISSIONER OF INCOME-TAX (APPEALS), NATIONAL FACELESS APPEAL CENTRE (NFAC),DELGI

ITA 331/IND/2025[2011-12]Status: Disposed23/9/2025AY 2011-12

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

NISAR AHMED KHAN,UJJAIN vs INCOME TAX OFFICER 1(1) UJJAIN, UJJAIN

ITA 308/IND/2025[2012-13]Status: Disposed23/9/2025AY 2012-13

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

HARISH CHANDRA GAVLI,INDORE vs INCOME TAX OFFICER, JHABUA

ITA 274/IND/2025[2011-12]Status: Disposed23/9/2025AY 2011-12

ARP SECURITIES LIMITED,INDORE vs INCOME TAX OFFICER- 1(1), INDORE

ITA 218/IND/2025[2016-17]Status: Disposed23/9/2025AY 2016-17

ARP SECURITIES LIMITED,INDORE vs NATIONAL FACELESS ASSESSMENT CENTRE, DELHI

ITA 150/IND/2025[2016-17]Status: Disposed23/9/2025AY 2016-17

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)

ITO-1(1), INDORE, INDORE vs GEETA SHAH, INDORE

ITA 249/IND/2025[2024-25]Status: Disposed22/9/2025AY 2024-25

ARIHANT FERTILISER AND CHEMICALS INDIA LIMITED ,INDORE vs THE DEPUTY COMMISSIONER OF INCOME TAX 1(1), , INDORE

ITA 711/IND/2024[2015-16]Status: Disposed22/9/2025AY 2015-16

NEEL KUMAR AJMERA ,INDORE vs THE A.C.I.T 4 (1), INDORE

ITA 234/IND/2024[2008-09]Status: Disposed22/9/2025AY 2008-09

BADAM SINGH,BHOPAL vs ITO 4(1), BHOPAL

ITA 128/IND/2025[2015-2016]Status: Disposed18/9/2025AY 2015-2016

SANJAY KUMAR AGRAWAL ,BURHANPUR vs JOINT COMMISSIONER OF INCOME TAX -OSD, CENTRAL-1, INDORE , INDORE

ITA 716/IND/2024[2014-15]Status: Disposed15/9/2025AY 2014-15

SANJAY KUMAR AGRAWAL,BURHANUPUR vs JOINT COMMISIIONER OF INCOME TAX -OSD, CENTRAL-1, INDORE , INDORE

ITA 715/IND/2024[2013-14]Status: Disposed15/9/2025AY 2013-14

SANJAY KUMAR AGRAWAL,BURHANPUR vs JOINT COMMISSIONER OF INCOME TAX (OSD) CENTRAL-1, INDORE

ITA 714/IND/2024[2012-13]Status: Disposed15/9/2025AY 2012-13

RAJYESHWAR RETAIL TRADE SYSTEMS PVT LTD,INDORE vs DCIT CENTRAL-2, BHOPAL, BHOPAL

ITA 98/IND/2025[2018-19]Status: Disposed12/9/2025AY 2018-19