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ITAT Indore Bench

5,736 judgments

RAJYESHWAR RETAIL TRADE SYSTEMS PVT LTD,INDORE vs DCIT CENTRAL-2, BHOPAL, BHOPAL

ITA 97/IND/2025[2015-16]Status: Disposed12/9/2025AY 2015-16

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

RAJYESHWAR RETAIL TRADE SYSTEMS PVT LTD,INDORE vs DCIT CENTRAL-2, BHOPAL, BHOPAL

ITA 96/IND/2025[2014-15]Status: Disposed12/9/2025AY 2014-15

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

RAJYESHWAR RETAIL TRADE SYSTEMS PVT LTD,INDORE vs ACIT CENTRAL-2, BHOPAL, BHOPAL

ITA 95/IND/2025[2013-14]Status: Disposed12/9/2025AY 2013-14

ZYKA MERCHANDISE PVT LTD,INDORE vs DCIT CENTRAL-2, BHOPAL, BHOPAL

ITA 92/IND/2025[2018-19]Status: Disposed12/9/2025AY 2018-19

JAYGANGA EXIM INDIA PVT LTD,INDORE vs ACIT CENTRAL-2, BHOPAL, BHOPAL

ITA 47/IND/2025[2014-15]Status: Disposed12/9/2025AY 2014-15

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

ZYKA MERCHANDISE PVT. LTD.,INDORE vs ACIT CENTRAL-2, BHOPAL, BHOPAL

ITA 46/IND/2025[2017-18]Status: Disposed12/9/2025AY 2017-18

JAYANT SECURITY AND FINANCE LTD,INDORE vs ACIT CENTRAL-2, BHOPAL, BHOPAL

ITA 41/IND/2025[2017-18]Status: Disposed12/9/2025AY 2017-18

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

JAYANT SECURITY AND FINANCE LTD,INDORE vs ACIT CENTRAL-2, BHOPAL, BHOPAL

ITA 40/IND/2025[2016-17]Status: Disposed12/9/2025AY 2016-17

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

JAYANT SECURITY AND FINANCE LTD,INDORE vs ACIT CENTRAL-2, BHOPAL, BHOPAL

ITA 39/IND/2025[2014-15]Status: Disposed12/9/2025AY 2014-15

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

JAYANT SECURITY AND FINANCE LTD,INDORE vs ACIT CENTRAL-2, BHOPAL, BHOPAL

ITA 38/IND/2025[2013-14]Status: Disposed12/9/2025AY 2013-14

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

KISHORE SEWANI,BHOPAL vs ITO-1(1), BHOPAL

ITA 248/IND/2025[2013-14]Status: Disposed12/9/2025AY 2013-14

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

RAJYESHWAR RETAIL TRADE SYSTEMS PVT LTD,INDORE vs DCIT CENTRAL-2, BHOPAL

ITA 206/IND/2025[2017-18]Status: Disposed12/9/2025AY 2017-18

RAJYESHWAR RETAIL TRADE SYSTEMS PVT LTD,INDORE vs DCI CENTRAL -2, BHOPAL

ITA 205/IND/2025[2016-17]Status: Disposed12/9/2025AY 2016-17

JAYGANGA EXIM INDIA PVT LTD,INDORE vs ACIT CENTRAL-2, BHOPAL, BHOPAL

ITA 108/IND/2025[2013-14]Status: Disposed12/9/2025AY 2013-14

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

KISHORE SEWANI,BHOPAL vs ITO-1(4), BHOPAL

ITA 517/IND/2024[2013-14]Status: Disposed12/9/2025AY 2013-14

ASSISTANT COMMISSIONER OF INCOME TAX, BHOPAL vs VINDHYACHAL BROTHERS, OBAIDULLAGANJ

ITA 380/IND/2024[2018-19]Status: Disposed12/9/2025AY 2018-19

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

RNG CONSTRUCTION CO,MANDIDEEP vs ADDL.,JT.,DY.,ASSTT.ITO, BHOPAL

ITA 230/IND/2024[2015-16]Status: Disposed12/9/2025AY 2015-16

NETINK TECHNOLOGIES PRIVATE LIMITED,BHOPAL vs DCIT/ACIT 3(1), BHOPAL

ITA 155/IND/2025[2018-19]Status: Disposed11/9/2025AY 2018-19

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)

KISHAN ASSUDANI,BHOPAL vs ASSISTANT COMMISSIONER OF INCOME-TAX, 3(1), BHOPAL, BHOPAL

ITA 749/IND/2024[2017-18]Status: Disposed10/9/2025AY 2017-18

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)

ANTAR SINGH MEWADA,BHOPAL vs COMMISSIONER OF INCOME-TAX (APPEALS), NATIONAL FACELESS APPEAL CENTRE (NFAC)

ITA 416/IND/2024[2015-2016]Status: Disposed9/9/2025AY 2015-2016

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)