ITAT Indore Bench
5,736 judgments
PEOPLES UNIVERSITY,BHOPAL vs ADDL./JOINT COMMISSIONER OF INCOME TAX (APPEALS)-2, MUMBAI, MUMBAI
SHRI BHAGIRATH MAL BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
PEOPLES UNIVERSITY,BHOPAL vs ADDL./ JOINT COMMISSIONER OF INCOME-TAX (APPEALS)-2, MUMBAI, MUMBAI
SHRI BHAGIRATH MAL BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
G S REAL ESTATE AND ALLIED LIMITED,INDORE vs INCOME TAX OFFICER 1- DEWAS, DEWAS
SHRI BHAGIRATH MAL BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
SIGMA CHEMTRADE PRIVATE LIMITED,INDORE vs ITO-5(1), INDORE, INDORE
SUSHILA DEVI UMRA vs INGH PATEL SEVA SANSTHAN,BARWANIVS.CIT EXEMPTION, BHOPAL
SHRI BHAGIRATH MAL BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
HARDEEP OBEROI,INDORE vs ITO-4(5), INDORE
SHRI BHAGIRATH MAL BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
GYAN PRAKASH TIWARI,RAJGARH vs ITO, SHAJAPUR
SHRI MANISH BORAD (Accountant Member)
RNG CONSTRUCTION CO,INDRA NAGAR vs DCIT-CPC, CPC-BENGALURU
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
RNG CONSTRUCTION CO.,INDIRA NAGAR vs DCIT, DCIT-CPC
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
AIC - PRESTIGE INSPIRE FOUNDATION,INDORE vs CIT EXEMPTION, BHOPAL
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
KHAJAN SITA PARMAKTHIK TRUST,INDORE vs CIT EXEMPTION , BHOPAL
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
MARIAMMA KURIAN,BHOPAL vs ITO-1(1), BHOPAL, BHOPAL
SHRI MANISH BORAD (Accountant Member)
SARVABHAOOM HINDU DHARAM SRICHOBEES AVTAR TATWAGYAN MANDIR TRUST DEPALPUR,INDORE vs CIT EXEMPTION, BHOPAL, BHOPAL
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
DY. COMMISSIONER OF INCOME TAX -3(1), BHOPAL, BHOPAL vs RAJ HOMES PVT LTD, BHOPAL
CARNET ELIAS FERNANDES,BHOPAL vs NATIONAL FACELESS APPEAL CENTRE, DELHI, DELHI
CARNET ELIAS FERNANDES,BHOPAL vs NATIONAL FACELESS APPEAL CENTRE, DELHI, DELHI
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
CARNET ELIAS FERNANDES,BHOPAL vs NATIONAL FACELESS APPEAL CENTRE, DELHI, NATIONAL FACELESS APPEAL CENTRE, DELHI
SAI MOTORS,INDORE (M.P.) vs THE INCOME-TAX OFFICER, KHARGONE, KHARGONE
SHRI MANISH BORAD (Accountant Member)
