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ITAT Indore Bench

5,736 judgments

SANTOSH RATHORE,INDORE vs PRINCIPAL COMMISSIONER OF INCOME TAX, INDORE - 1, INDORE

ITA 451/IND/2024[2015-16]Status: Disposed14/10/2025AY 2015-16

SUPREME TRANSPORT COMPANY,INDORE vs ITO TDS-II, INDORE

ITA 917/IND/2024[2013-14]Status: Disposed13/10/2025AY 2013-14

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

SUPREME TRANSPORT COMPANY,INDORE vs ITO TDS-II, INDORE

ITA 915/IND/2024[2013-14]Status: Disposed13/10/2025AY 2013-14

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

SUPREME TRANSPORT COMPANY,INDORE vs ITO TDS-II, INDORE

ITA 914/IND/2024[2013-14]Status: Disposed13/10/2025AY 2013-14

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

SANDEEP KUMAR MUNDRA ,BURHANPUR vs ITO, BURHANPUR, BURHANPUR

ITA 314/IND/2025[2017-18]Status: Disposed10/10/2025AY 2017-18

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)

SARIKA BHANDARI,INDORE vs INCOME TAX OFFICER, WARD-1, RATLAM, RATLAM

ITA 303/IND/2025[2011-12]Status: Disposed10/10/2025AY 2011-12

GLOBUS HOUSING,BHOPAL vs ASSESSMENT UNIT, NFAC, DELHI

ITA 872/IND/2024[2014-15]Status: Disposed10/10/2025AY 2014-15

SHRI BHAGIRATH MAL BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)

SHREE BALAJI CONSTRUCTIONS,INDORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL-(2),INDORE, INDORE

ITA 869/IND/2024[2008-09]Status: Disposed10/10/2025AY 2008-09

SHREE BALAJI CONSTRUCTION,INDORE vs THE ASSISTANT COMMISSIONER OF INCOME-TAX CENTRAL-(2), INDORE, INDORE

ITA 867/IND/2024[2010-11]Status: Disposed10/10/2025AY 2010-11

SHREE BALAJICONSTRUCTION,INDORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL- (2), INODRE , INDORE

ITA 866/IND/2024[2009-10]Status: Disposed10/10/2025AY 2009-10

SHREE BALAJI CONSTRUCTION,INDORE vs THE ASSISTANT COMMISSIONER OF INCOME -TAX CENTRAL-(2), INDORE, INDORE

ITA 865/IND/2024[2013-14]Status: Disposed10/10/2025AY 2013-14

SHREE BALAJI CONSTRUCTION,INDORE vs THE ASSISTANT COMMISSIONER OF INCOME- TAX CENTRAL-(2), INDORE, INDORE

ITA 864/IND/2024[2012-13]Status: Disposed10/10/2025AY 2012-13

SHREE BALAJI CONSTRUCTION,INDORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL-(2), INDORE , INDORE

ITA 863/IND/2024[2011-12]Status: Disposed10/10/2025AY 2011-12

UNION BANK OF INDIA RGPV - BHOPAL,BHOPAL vs ACIT(TDS), BHOPAL, BHOPAL

ITA 840/IND/2024[2018-19]Status: Disposed10/10/2025AY 2018-19

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

UNION BANK OF INDIA RGPV - BHOPAL,BHOPAL vs ACIT(TDS), BHOPAL, BHOPAL

ITA 839/IND/2024[2013-14]Status: Disposed10/10/2025AY 2013-14

UNION BANK OF INDIA RGPV - BHOPAL,BHOPAL vs ACIT(TDS), BHOPAL, BHOPAL

ITA 838/IND/2024[2012-13]Status: Disposed10/10/2025AY 2012-13

AALOK DEEP ENTERTAINMENTS PRIVATE LIMITED,BHOPAL vs INCOME TAX OFFICER-1(1), BHOPAL

ITA 436/IND/2023[2011-2012]Status: Disposed10/10/2025AY 2011-2012

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

MANOJ KUMAR GANGADHARAN,BHOPAL vs ITO (IT AND TP) BHOPAL, BHOPAL

ITA 671/IND/2024[2018-19]Status: Disposed9/10/2025AY 2018-19

SHRI BHAGIRATH MAL BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)

MANOJ KUMAR GANGADHARAN,BHOPAL vs ITO (IT AND TP) BHOPAL, BHOPAL

ITA 670/IND/2024[2017-18]Status: Disposed9/10/2025AY 2017-18

NATIONAL LAW INSTITUTE UNIVERSITY ,BHOPAL vs DCIT(EXEMPTION), BHOPAL

ITA 423/IND/2024[2015-16]Status: Disposed9/10/2025AY 2015-16