ITAT Indore Bench
5,736 judgments
NIKITA GUPTA,ALIRAJPUR vs ITO-2, RATLAM, RATLAM
DR. MANISH BORAD (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
JANTA CO OPERATIVE CREDIT LIMITED,CHAPORA vs INCOME TAX OFFICER, BURHANPUR
DR. MANISH BORAD (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
SHAHZAD KHAN,UJJAIN vs INCOME TAX OFFICER UJJAIN, UJJAIN
DR. MANISH BORAD (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
SWAMI VIVEKANAND SUVICHAR SEKSHANIK AVM PARMARTHIK NYAS,INDORE vs VIJAY KUMAR SONI, CIT-EXEMPTION , BHOPAL, BHOPAL
DR. MANISH BORAD (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
SUBHASH CHAND MEHTA,KHANDWA vs THE NFAC, DELHI, DELHI
MANI AGRAWAL,INDORE vs ITO-3(3), INDORE, INDORE
DR. MANISH BORAD, ACCOUNTANT MEMBER AND PARESH M. JOSHI (Judicial Member)
ANUJ CHOUDHARY,BHOPAL vs IT0,1(1), BHOPAL, BHOPAL
DR. MANISH BORAD (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
BRAJMOHAN VISHNOI,HARDA vs INCOME-TAX OFFICER, WARD-1, HARDA
DR. MANISH BORAD (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
DILIP BUDHADEV,INDORE, MADHYA PRADESH vs THE ITO, SENDHWA, SENDHWA, MADHYA PRADESH
INCOME TAX OFFICER-2(1), INDORE, AAYAKAR BHAWAN INDORE vs GURDEEP SINGH CHHABRA, INDORE
SHIVKRIPA DEVCONS PRIVATE LIMITED,INDORE vs INCOME TAX OFFICER OR OTHER, NATIONAL FACELESS ASSESSMENT CENTRE
SHRI BHAGIRATH MAL BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
SURENDRA JAIN,SSANGAM NAGAR, INDORE vs ITO FACELESS ASSESSMENT CENTRE, AAYAKAR BHAWAN, WHITE CHURCH ROAD
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
SURENDRA JAIN,INDORE vs ITO FACELESS ASSESSMENT CENTRE, INCOME TAX DEPARTMENT
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
REKHA SAHU,BHOPAL vs INCOME TAX OFFICER ITO 5(3), BHOPAL
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
SHILPA MALIK,BHOPAL vs INCOME TAX OFFICER 3(3), BHOPAL, BHOPAL
PURSHOTTAM RATHORE,RATLAM vs ITO 1(2), UJJAIN
PARAS KUMAR KOTHARI,BHOPAL vs ITO- 2(3), BHOPAL
PATEL PRABHAT,ARERA COLONY vs ITO,2(3),BHOPAL, BHOPAL
HAMID HUSAIN,BHOPAL vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, DELHI
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)