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ITAT Indore Bench

5,736 judgments

LATE SHRI KHEMRAJ PATIDAR (THROUGH WIFE AND LEGAL HEIR SMT. BHAGWATI PATIDAR),BHOPAL vs INCOME-TAX OFFICER, 2(4), BHOPAL, BHOPAL

ITA 748/IND/2024[2012-13]Status: Disposed11/11/2025AY 2012-13

BANSAL PATHWAYS DAMOH KATNI P LTD,BHOPAL vs DCIT 1(1), BHOOPAL

ITA 851/IND/2024[2018-19]Status: Disposed10/11/2025AY 2018-19

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)

PURNIMA SINGH,RATLAM vs ASSISTANT DIRECTOR OF INCOME TAX, CPC - BENGALURU

ITA 301/IND/2025[2021-22]Status: Disposed7/11/2025AY 2021-22

JAYGANGA EXIM INDIA PRIVATE LIMITED ,INDORE vs ACIT CENTRAL-2 , BHOPAL

ITA 213/IND/2025[2018-19]Status: Disposed30/10/2025AY 2018-19

DR. MANISH BORAD (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)

JAYGANGA EXIM INDIA PRIVATE LIMITED ,INDORE vs ACIT CENTRAL-2 , BHOPAL

ITA 212/IND/2025[2015-16]Status: Disposed30/10/2025AY 2015-16

DR. MANISH BORAD, ACCOUNTANT MEMBER\nAND\nSHRI PARESH M JOSHI (Judicial Member)

JAYGANGA EXIM INDIA PRIVATE LIMITED ,INDORE vs ACIT CENTRAL-2, BHOPAL

ITA 211/IND/2025[2018-19]Status: Disposed30/10/2025AY 2018-19

DR. MANISH BORAD (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)

JAYANT SECURITY AND FINANCE LIMITED ,INDORE vs ACIT CENTRAL-2, BHOPAL

ITA 210/IND/2025[2016-17]Status: Disposed30/10/2025AY 2016-17

DR. MANISH BORAD (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)

MADHO BIHARI AGRAWAL,BURHANPUR vs ACIT CIRCLE - 4(1), INDORE

ITA 845/IND/2024[2016-17]Status: Disposed30/10/2025AY 2016-17

MOHAMMED HUSAIN,INDORE vs INCOME-TAX OFFICER, 4(1), INDORE, INDORE

ITA 761/IND/2024[2017-18]Status: Disposed30/10/2025AY 2017-18

SMT. PUSHPA AGRAWAL,INDORE vs ITO WARD 5(2), INDORE, AAYKAR BHAWAN, OPPOSITE WHITE CHURCH, RESIDENCY AREA, INDORE

ITA 499/IND/2024[2012-13]Status: Disposed30/10/2025AY 2012-13

VISHAL GIFT CENTRE - LLP,INDORE vs ACIT CENTRAL CIRCLE - 1, INDORE

ITA 347/IND/2024[2019-20]Status: Disposed30/10/2025AY 2019-20

ASHISH DAULATRAM SARIYA,UJJAIN vs NATIONAL FACELESS ASSESSMENT CENTRE, DELHI

ITA 893/IND/2024[2012-13]Status: Disposed29/10/2025AY 2012-13

DR. MANISH BORAD (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)

INCOME TAX OFFICER - 3(1), BHOPAL, METRO WALK BUILDING, BITTON MARKET, BHOPAL vs SHABANA SHEIKH, BHOPAL

ITA 588/IND/2024[2018-19]Status: Disposed29/10/2025AY 2018-19

DR. MANISH BORAD (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)

GOKULAM SEVA NYAS,1 RESHAM KENDRA ,GRAM KHAJURIYA SANWER vs CIT EXEMPTION BHOPAL, ROOM NO:201,II FLOOR, REAC, BHOPAL, REAC, BHOPAL

ITA 83/IND/2025[2023-24]Status: Disposed27/10/2025AY 2023-24

GOKULAM SEVA NYAS,1 RESHAM KENDRA ,GRAM KHAJURIYA SANWERC vs CIT EXEMPTION BHOPAL, ROOM NO:201,II FLOOR, REAC, BHOPAL, REAC, BHOPAL

ITA 82/IND/2025[2023-24]Status: Disposed27/10/2025AY 2023-24

SANDEEP GUJRATI,INDORE vs ITO-5(1), INDORE, INDORE

ITA 298/IND/2025[2012-13]Status: Disposed27/10/2025AY 2012-13

SUJAY LAXMESHWAR,BENGALURU vs CIT(A0, DELHI

ITA 65/IND/2025[2016-17]Status: Disposed24/10/2025AY 2016-17

DR. MANISH BORAD (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)

SAHKARI KARYA SANSTHA SHIKSHA VIBHAG INDOOR,INDORE vs ITO-4(3), INDORE, INDORE

ITA 348/IND/2025[2018-19]Status: Disposed24/10/2025AY 2018-19

DR. MANISH BORAD (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)

RAVI NAVLANI,INDORE vs ITO, INDORE

ITA 340/IND/2025[2012-13]Status: Disposed24/10/2025AY 2012-13

DR. MANISH BORAD (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)

SAI BABA AGENCY ,VISHAL TOWER NAVLAKHA vs ITO 5(1) INDORE, MAIN BUILDING INDORE

ITA 324/IND/2025[2017-18]Status: Disposed24/10/2025AY 2017-18

DR. MANISH BORAD (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)