ITAT Indore Bench

ANADI DIXIT, DEPUTY COMMISSIONER OF INCOME TAX, EXEMPTION, BHOPAL, BHOPAL vs CHHATTISGARH SWAMI VIVEKANAND TECHNICAL UNIVERSITY, DURG, CHHATTISGARH

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

SHRI RISHABHDHARMA CHAKRA VIHAR TRUST,INDORE vs CIT EXEMPTION , BHOPAL

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

SHRI TULSI MAHAPRAGYA CHETANA EVAM SEWA TRUST,INDORE vs CIT EXEMPTION , BHOPAL

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

DBL JAORA-SAILANA TOLLWAYS PRIVATE LIMITED,BHOPAL vs PCIT-1 BHOPAL, BHOPAL

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)

MADHYA PRADESH POLICE HOUSING CORPORATION LIMITED,BHOPAL vs DCIT-2(1), BHOPAL, BHOPAL

SOURABH SHARMA,INDORE vs NATIONAL FACELESS ASSESSMENT CENTRE DELHI, DELHI

RAJESH KUMAR SAXENA,PACHORE RAJGARH vs ITO RAJGARH, RAJGARJ MP

LATE SHRI RAMANAND TAPARIA TH/LH CHANDADEVI TAPARIA ,INDORE vs NATIONAL FACELESS ASSESSMENT CENTREQ, DELHI

LATE SHRI RAMANAND TAPARIA TH/LH CHANDA DEVI TAPARIA,INDORE vs NATIONAL FACELESS ASSESSMENT CENTRE, DELHI

KAILASH CHANDRA PATIDAR,SHAJAPUR vs INCOME TAX OFFICER, SHAJAPUR

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)

KAILASH CHANDRA PATIDAR,SHAJAPUR vs INCOME TAX OFFICER, SHAJAPUR

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)

KARAN SINGH DOGRA,NOIDA vs INCOME TAX OFFICER, NOIDA

Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)

JWALA MAHILA SAMITI,121 AB SCHEME NO 54 ,VIJAY NAGAR INDORE vs CIT EXEMPTION, BHOPAL

SHRI B.M. BIYANI, ACCOUNTANT MEMBER\nAND\nSHRI PARESH M JOSHI (Judicial Member)

SHRI MEWADI BADE SATH OSWAL PANCHAYATI TRUST,INDORE vs CIT EXEMPTION, BHOPAL

SHRI MEWADI BADE SATH OSWAL PANCHAYATI TRUST,INDORE vs CIT EXEMPTION , BHOPAL

MADHYA PRADESH VIDYUT MANDAL KARMCHARI PARASPAR SAHAKARI SANSTHA MARYADIT,MANDSAUR vs PCIT INDORE-1, INDORE

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

MADHYA PRADESH VIDYUT MANDAL KARMCHARI PARASPAR SAHAKARI SANSTHA MARYADIT,MANDSAUR vs INCOME TAX OFFICER, MANDSAUR

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

GOURAV BHARGAVA,BHOPAL vs ADDL/JCIT(A)-1 DELHI, DELHI

HARISH KUMAR CHANDNANI,BHOPAL vs INCOME TAX OFFICER -3(1), BHOPAL, BHOPAL

RAJEEV SHARMA,PUNE vs INCOME TAX OFFICER, INDORE