← All Benches
ITAT Indore Bench
5,736 judgments
SHRI OMPRAKASH CHOUDHARY,INDORE vs INCOME TAX OFFICER, INDORE
ITA 332/IND/2025[2011-2012]Status: Disposed28/11/2025AY 2011-2012
ARVIND KUMAR JAIN,BHOPAL vs DEPUTY COMMISSIONER OF INCOME TAX (CENTRAL-1), BHOPAL
ITA 325/IND/2025[2017-18]Status: Disposed28/11/2025AY 2017-18
SANAND NYAS,INDORE vs COMMISSIONER OF INCOME TAX, EXEMPTION, BHOPAL
ITA 321/IND/2025[2025-26]Status: Disposed28/11/2025AY 2025-26
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
DISTT WOMAN & CHILD DEV OFFICER VIDISH,VIDISHA vs INCOME TAX OFFICER (TDS- 2), BHOPAL
ITA 253/IND/2025[2015-16]Status: Disposed28/11/2025AY 2015-16
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
DISTT WOMAN & CHILD DEV OFFICER VIDISHA,VIDISHA vs INCOME TAX OFFICER (TDS-2), BHOPAL
ITA 252/IND/2025[2012-13]Status: Disposed28/11/2025AY 2012-13
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
DISTT WOMAN & CHILD DEV OFFICER VIDISHA,VIDISHA vs INCOME TAX OFFICER (TDS-2), BHOPAL
ITA 251/IND/2025[2014-15]Status: Disposed28/11/2025AY 2014-15
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
RAJVEER LEAF SPRINGS PRIVATE LIMITED,PALDA. INDORE vs DCIT/ACIT- 4(1), AAYAKAR BHAWAN, RESIDENCY AREA, INDORE
ITA 245/IND/2025[2018-19]Status: Disposed28/11/2025AY 2018-19
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
KESHAV KUMAR NACHANI,INDORE vs DCIT-1(1), INDORE, INDORE
ITA 162/IND/2025[2009-10]Status: Disposed28/11/2025AY 2009-10
KESHAV KUMAR NACHANI,INDORE vs DCIT-1(1), INDORE, INDORE
ITA 161/IND/2025[2012-13]Status: Disposed28/11/2025AY 2012-13
GANPAT SINGH,PIPLANI vs ITO 3(1) BHOPAL, BHOPAL
ITA 158/IND/2025[2010-2011]Status: Disposed28/11/2025AY 2010-2011
KESHAV KUMAR NACHANI,INDORE vs DCIT-1(1), INDORE, INDORE
ITA 137/IND/2025[2010-11]Status: Disposed28/11/2025AY 2010-11
KAPIL KALWANI,INDORE vs ITO-4(3), INDORE, INDORE
ITA 381/IND/2025[2015-16]Status: Disposed27/11/2025AY 2015-16
KAPIL KALWANI,INDORE vs ITO-4(3), INDORE, INDORE
ITA 380/IND/2025[2014-15]Status: Disposed27/11/2025AY 2014-15
SHRI PARSHVANATH DIGAMBAR JAIN DHARMIK AND SAMAJIK SANSTHA,RAM GALI, NEEMUCH CANT vs INCOME TAX OFFICER, AAYKAR BHAWAN INDORE
ITA 353/IND/2025[2017-2018]Status: Disposed27/11/2025AY 2017-2018
SURESH KUMAR KEJRIWAL ,LA GARDINA APP, SHREE NAGAR, INDORE vs INCOME TAX OFFICER, AAYKAR BHAWAN, WHITE CHURCH ROAD, INDORE
ITA 267/IND/2025[2013-14]Status: Disposed27/11/2025AY 2013-14
SURESH KUMAR KEJRIWAL,LA GARDINA APP. SHREE NAGAR, INDORE vs INCOME TAX OFFICER, AAYKAR BHAWAN, WHITE CHURCH ROAD, INDORE
ITA 266/IND/2025[2012-13]Status: Disposed27/11/2025AY 2012-13
TERAPANTH MAHILA MANDAL,INDORE vs CIT EXEMPTION, BHOPAL
ITA 225/IND/2025[2024-25]Status: Disposed27/11/2025AY 2024-25
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
TERAPANTH MAHILA MANDAL,INDORE vs CIT EXEMPTION, BHOPAL
ITA 224/IND/2025[2024-25]Status: Disposed27/11/2025AY 2024-25
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
BMG CALCUTTAWALA JEWELLERS PVT. LTD.,INDORE vs AO CPC (TDS), ITO TDS(1) INDORE, INDORE
ITA 136/IND/2025[2013-14]Status: Disposed27/11/2025AY 2013-14
MAHESH CHANDRA AGARWAL,BHOPAL vs CIT(A), DELHI
ITA 176/IND/2025[2014-15]Status: Disposed26/11/2025AY 2014-15
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)