ITAT Indore Bench
5,736 judgments
SHIVA COTTON INDUSTRIES,SENDHWA vs ITO , SENDHWA
SHRI BHAGIRATH MAL BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
DHARMENNDRA SINGH RAGHUVANSHI,BHOPAL vs ASSISSTANT COMMISSIONER OFINCOME TAX 2(1), BHOPAL, BHOPAL
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
GYAN VIGYAN KRIDA VIKAS SANSTHA,MANBHAWAN NAGAR vs INCOME TAX OFFICER, INCOME TAX OFFICER , INDORE
RAJRATAN FOUNDATION,INDORE vs ASSTT. COMMISSIONER OF INCOME TAX (EXEMPTION), INDORE, INDORE
LATE SHRI SASMIT VYAS L/H MS. ANSHU VYAS,ORIENTAL COMPLEX vs WARD 1(4), INDORE
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
LATE SHRI SASMIT VYAS L/H MS. ANSHU VYAS,ORIENTAL COMPLEX vs WARD1(4), INDORE
LATE SHRI SASMIT VYAS L/H MS. ANSHU VYAS,ORIENTAL COMPLEX vs WARD 1(4), INDORE
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
INCOMETAX OFFICER, INDORE vs LATE SHRI SASMIT VYAS L/H MS. ANSHU VYAS, INDORE
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
INCOMETAX OFFICER-1(4), INDORE vs LATE SHRI SASMIT VYAS L/H MS. ANSHU VYAS, INDORE
M/S. M.P. BOARD OF SECONDARY EDUCATION,BHOPAL vs THE DCIT EXCEMPTION , BHOPAL
ROSHNI HOMI DAJI BAHU UDDESHIYA SIKHSHA AVM SARVAJANIK NYAS,INDORE vs COMMISSIONER OF INCOME TAX - EXEMPTION, BHOPAL, BHOPAL
JOINT COMMISSIONER OF INCOME TAX (OSD), BHOPAL vs MADHYA PRADESH POLICE HOUSING CORPORATION LIMITED, BHOPAL
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
JOINT COMMISSIONER OF INCOME TAX (OSD), BHOPAL vs MADHYA PRADESH POLICE HOUSING CORPORATION LIMITED, BHOPAL
JOINT COMMISSIONER OF INCOME TAX (OSD), BHOPAL vs MADHYA PRADESH POLICE HOUSING CORPORATION LIMITED, BHOPAL
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
SANJAY SONI,BHANPURA ROAD vs INCOME TAX OFFICER, MANDSAUR
VIMALA DEVI BAHETI,NEEMUCH vs INCOME TAX OFFICER, WARD-NEEMUCH, NEEMUCH
VIMALA DEVI BAHETI,NEEMUCH vs INCOME TAX OFFICER, WARD-NEEMUCH, NEEMUCH
VIMAL RAMTANI,BHOPAL vs NATIONAL FACELESS ASSESSMENT CENTRE, DELHI
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
NIRMALA PATIDAR,RATLAM vs INCOME TAX OFFICER, WARD-1, RATLAM, RATLAM
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
AKASH JAIN,BHOPAL vs DCIT (CENTRAL-1), BHOPAL, BHOPAL
SHRI B.M. BIYANI, ACCOUNTANT MEMBER, SHRI PARESH M. JOSHI (Judicial Member)
