ITAT Indore Bench
5,736 judgments
KRISHI UPAJ MANDI SAMITI, CHAAPEHEDA,CHAAPEHEDA vs NEAC, DELHI, DELHI
KRISHI UPAJ MANDI SAMITI, CHAAPEHEDA,CHHAPIHEDA vs NEAC, DELHI, DELHI
KRISHI UPAJ MANDI SAMITI, CHAAPEHEDA,CHAAPEHEDA vs NEAC, DELHI, DELHI
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)
INDIRA BAI JINDAL,KHARGONE vs INCOME TAX OFFICER, NFAC
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)
JAYA JUNEJA,INDORE vs INCOME TAX OFFICER WARD 1(4), INDORE
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)
KESHYA SOLANKI,BARWANI vs INCOME TAX OFFICER, SENDHWA
SUNIL KUMAR MOOLCHANDANI,BHOPAL vs ITO,1(2), BHOPAL
ROHAN PATIDAR,INDORE vs INCOME TAX OFFICER, INDORE
ANIL BHAWANI,INDORE vs ITO - 5(1), INDORE
BHOJPAL BUILDERS & DEVELOPERS PVT LTD.,BHOPAL vs DEPUTY COMMISSIONER OF INCOME TAX – 1(1), BHOPAL, BHOPAL
MS. SUCHITRA R. KAMBLE (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
BHOJPAL BUILDERS & DEVELOPERS PVT LTD.,BHOPAL vs INCOME TAX OFFICER – 1(5), BHOPAL
MS. SUCHITRA R. KAMBLE (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
BHOJPAL BUILDERS & DEVELOPERS PVT LTD.,BHOPAL vs DCIT/ACIT – 1(1), BHOPAL
MS. SUCHITRA R. KAMBLE (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
BHOJPAL BUILDERS & DEVELOPERS PVT LTD.,BHOPAL vs ADDITIONAL/ JOINT/ DEPUTY/ ASSISTANT COMMISSIONER OF INCOME TAX, BHOPAL
MS. SUCHITRA R. KAMBLE (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
RAJESH KUMAR AGRAWAL,DEWAS vs ITO DEWAS, DEWAS
MS. SUCHITRA R. KAMBLE (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
DILIP MODI,INDORE vs INCOME TAX OFFICER, WARD-5(1),INDORE, INDORE
SHRI B.M. BIYANI, ACCOUNTANT MEMBER\nAND\nSHRI PARESH M. JOSHI (Judicial Member)
BHAGWAT PRASAD MALVIYA,BHOPAL vs ITO-3(1), BHOPAL, BHOPAL
SHRI BHAGIRATH MAL BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
LILA VERMA,MALAKHEDI ROAD vs ACIT/DCIT ITARSI, AAYAKAR BHAWAN ITARSI
SHRI BHAGIRATH MAL BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
STEP IN ,KAMLA NEHRU MARG vs DCIT/ACIT 1(1), UJJAIN , UJJAIN
MADHYA PRADESH ANUSUCHIT JAATI JAN JAATI EVAM PICHHADA VARG KALYAN SANGH,UJJAIN vs EXEMPTION, UJJAIN
AATMA PRAKASH MENTAL HEALTH FOUNDATION,INDORE vs COMMISSIONER OF INCOME TAX (EXEMPTION), BHOPAL, BHOPAL
SHRI BHAGIRATH MAL BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)
