ITAT Indore Bench
5,736 judgments
SANGITA GUPTA,INDORE vs ITO 1(2) INDORE, INDORE
KAMAL SINGH,INDORE vs INCOME TAX OFFICER, INDORE
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)
JASTEJ GOROWARA,BHOPAL vs COMMISSIONER OF INCOME-TAX (APPEALS), DELHI
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)
JASTEJ GOROWARA,BHOPAL vs CIT(A), DELHI
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)
M P NIJI VISHWAVIDYALAYA,BHOPAL vs DCIT BHOPAL, BHOPAL
SEVA NEEVRAT KARMCHARI KALYAN SAMITI ,JAORA vs ITO DHAR , DHAR,MP
MS. SUCHITRA R. KAMBLE (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
KUNAL VYAS,INDORE vs ITO 4(1), IND, MAIN BUILDING, INDORE
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)
SHRI DIGAMBER JAIN YUVAK SANGH,INDORE, M.P. vs THE NFAC, DELHI, DELHI
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)
KIRTI TRIPATHI,BHOPAL vs ITO 2(4), BHOPAL
PRADEEP JAISWAL,SONKATCH vs ITO 1(2), IND, INDORE
EKI COMMUNITY DEVELOPMENT FOUNDATION,INDORE vs CIT(E), BHOPAL, BHOPAL
SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)
UMESH KUMAR MOTWANI,INDORE vs CIT(A), INDORE
PRASAM RAKESH CHOUDHARY,GIRNAR SOCIETY, BAPURAO GALLI, ITWARI, NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL -1, BHOPAL , BHOPAL
MS. SUCHITRA R. KAMBLE (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
PRASAM RAKESH CHOUDHARY,NAGPUR vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL -1, BHOPAL , BHOPAL
MS. SUCHITRA R. KAMBLE (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(1), BHOPOAL, BHOPAL vs M/S RASHTRIYA TAKNIKI SHIKSHAK PRASHIKSHAN EVAM ANUNSANDHAN SANSTHAN, BHOPAL
MS. SUCHITRA R. KAMBLE (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
RAVINDRA JAISWAL,BADWANI vs INCOME TAX OFFICER, WARD SENDHWA, SENDWA
SHRI MOTILAL NAGAR SMRITI SHIKSHAN SAMITI,INDORE vs CIT EXEMPTION, BHOPAL
TEJ KUNWAR,INDORE vs ITO 1(1), INDORE
STAR DELTA TRANSFORMERS LTD,GOVINDPURA BHOPAL vs ACIT/DCIT 1(1), AAYKAR BHAWAN
MS. SUCHITRA R. KAMBLE (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
KOVID AMBODIYA,UJJAIN vs INCOME TAX OFFICER W1(1), UJJAIN
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI B.M. BIYANI (Accountant Member)
