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ITAT Indore Bench

5,736 judgments

THE DCIT,1(1), INDORE vs M/S. RITSPIN SYNTHETICS LTD., PITHAMPUR

ITA 213/IND/2023[2017-18]Status: Disposed13/1/2026AY 2017-18

SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)

NIRMAL RAMTANI,BHOPAL vs DCIT-CENTRAL-1, BHOPAL, BHOPAL

ITA 634/IND/2025[2015-2016]Status: Heard9/1/2026AY 2015-2016

YOGESH SOOD,BHOPAL vs INCOME TAX OFFICER-1(2), BHOPAL

ITA 424/IND/2025[2018-2019]Status: Heard9/1/2026AY 2018-2019

HARISH CHANDRA PUROHIT,RATLAM vs INCOME TAX OFFICER - 1, RATLAM, RATLAM

ITA 221/IND/2025[2018-19]Status: Disposed9/1/2026AY 2018-19

SHRI BHAGIRATH MAL BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)

ACIT-1(1), INDORE vs KRITI NUTRIENTS LIMITED, INDORE

ITA 780/IND/2024[2021-22]Status: Disposed9/1/2026AY 2021-22

PUNYASHILA AUTOMOBILES,HOSHANGABAD vs ITO2, ITARSI

ITA 476/IND/2025[2016-17]Status: Disposed8/1/2026AY 2016-17

TATHAGAT,PATPARGANJ vs ITO, CENTRALZED PROCESSING CENTER

ITA 991/IND/2025[2023-2024]Status: Heard6/1/2026AY 2023-2024

TATHAGAT,PATPARGANJ vs CENTRALIZED PROCESSING CENTER , BENGALURU

ITA 1002/IND/2025[2022-2023]Status: Heard6/1/2026AY 2022-2023

TATHAGAT,NEW DELHI vs AO CENTRALIZED PROCESSING CENTER, INCOME TAX DEPARTMENT

ITA 1001/IND/2025[2021-2022]Status: Heard6/1/2026AY 2021-2022

TATHAGAT,PATPARGANJ vs A.O INCOME TAX DEPATMENT BENGALURU, CENTRALZED PROCESSING CENTER

ITA 1000/IND/2025[2020-2021]Status: Heard6/1/2026AY 2020-2021

JUNEJA SIZE AND COAL WASH PVT. LTD,NIKHIL BUNGLOW, PHASE-III vs ITO TDS-1 BHOPAL , BHOPAL

ITA 208/IND/2025[2015-16]Status: Disposed30/12/2025AY 2015-16

JUNEJA SIZE AND COAL WASH PVT. LTD,NIKHIL BUNGLOW, PHASE-III vs ITO TDS-1 BHOPAL , BHOPAL

ITA 207/IND/2025[2013-14]Status: Disposed30/12/2025AY 2013-14

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)

ILA BHATNAGAR,BHOPAL vs COMMISSIONER OF INCOME TA APPEALS, DELHI

ITA 31/IND/2025[2017-18]Status: Disposed24/12/2025AY 2017-18

GAJENDRA SINGH,VIDISHA vs COMMISSIONER OF INCOME-TAX (APPEALS), NFAC, DELHI

ITA 285/IND/2025[2018-19]Status: Disposed24/12/2025AY 2018-19

ASHOK KUMAR KHATHURIA,105 KRANTI KRIPLANI NAGAR vs CIT(A), DELHI

ITA 230/IND/2025[2013-2014]Status: Disposed24/12/2025AY 2013-2014

PITAMBER WADHWANI,INDORE vs DCIT-1(1), INDORE, INDORE

ITA 513/IND/2025[2017-18]Status: Disposed23/12/2025AY 2017-18

MS. SUCHITRA R. KAMBLE (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SANJAY MUKATI,INDORE vs INCOME TAX OFFICER-2(1), MAIN BUILDING INDORE

ITA 510/IND/2025[2012-13]Status: Disposed23/12/2025AY 2012-13

MS. SUCHITRA R. KAMBLE, JUDICIAL MEMBER\nAND\nSHRI B.M. BIYANI (Accountant Member)

SHRI DIGAMBER JAIN REWATAT SIDHYODAY SIDDH KSHETRA TRUST,NEMAWAR DISTRICT DEWAS vs CIT EXEMPTION BHOPAL, AAYAKAR BHAWAN, AREAR HIILS BHOPAL

ITA 393/IND/2025[2022-23]Status: Disposed23/12/2025AY 2022-23

SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)

MAHENDRA KUMAR PANDYA ,INDORE vs DCIT/ACIT 1(1), IND, INDORE

ITA 343/IND/2025[2019-20]Status: Disposed23/12/2025AY 2019-20

SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)

RAJESH JAISWAL,RAMAYAN vs WARD 1(4), INDORE, INDORE

ITA 328/IND/2025[2013-14]Status: Disposed23/12/2025AY 2013-14

MS. SUCHITRA R. KAMBLE (Judicial Member), SHRI B.M. BIYANI (Accountant Member)