ITAT Indore Bench

SHRI AVINASH BANSAL,INDORE vs INCOME TAX OFFICER 4(3), INDORE, INDORE

ANUJ TIWARI,DHAR vs ACIT(CENTRAL)-2, INDORE

ANUJ TIWARI,DHAR vs ACIT(CENTRAL)-2, INDORE

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

ANUJ TIWARI,DHAR vs ACIT(CENTRAL)-2, INDORE

ANUJ TIWARI,DHAR vs ACIT(CENTRAL)-2, INDORE

ANUJ TIWARI,DHAR vs ACIT(CENTRAL)-2, INDORE

ANUJ TIWARI,DHAR vs ACIT(CENTRAL)-2, INDORE

ANUJ TIWARI,DHAR vs ACIT(CENTRAL)-2, INDORE

ANUJ TIWARI,DHAR vs ACIT(CENTRAL)-2, INDORE

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

ANUJ TIWARI,DHAR vs ACIT(CENTRAL)-2, INDORE

ANUJ TIWARI,DHAR vs ACIT(CENTRAL)-2, INDORE

ANUJ TIWARI,DHAR vs ACIT(CENTRAL)-2, INDORE

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

ANUJ TIWARI,DHAR vs ACIT(CENTRAL)-2, INDORE

ANUJ TIWARI,DHAR vs ACIT(CENTRAL)-2, INDORE

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

MANJU YADAV,INDORE vs ITO-1(2), INDORE, INDORE

SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)

CHARCHIT GARG,INDORE vs INCOME TAX OFFICER, INDORE

SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)

SHREE AMIZIRA PARSHWANATH SWETAMBAR JAIN TIRTH TRUST,AMIJHERA vs ITO DHAR, DHAR

filing the return of income? 4. The precise facts are such that assessee is a public charitable/ religious trust registered u/s 12AB of the Act by Income-tax Department and accordingly entitled to exemption u/s 11/12 of the Act. For AY 2022-23 under consideration, the assessee filed return u/s 139(1) on 01.11.2022 (before extended due date of 07.11.2022) declaring total income of Rs. Nil after claiming exemption u/s 11/12. The assessee also filed audit-report in Form No. 10B on 31.10.2022 t

DEPUTY COMMISSIONER OF INCOME TAX, INDORE vs FERRO CONCRETE CON INDIA PVT. LTD., INDORE

INCOME TAX OFFICER 2(1), BHOPAL, BHOPAL vs DEVI SINGH, BHOPAL

SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

INCOME TAX OFFICER 2(1), BHOPAL, BHOPAL vs DEVI SINGH, BHOPAL