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ITAT Indore Bench

5,736 judgments

KALPANA NARWARE,BETUL vs INCOME TAX OFFICER, BETUL

ITA 202/IND/2025[2017-18]Status: Disposed16/1/2026AY 2017-18

NEHA TAMRAKAR,BHOPAL vs INCOME TAX OFFICER 5 (1), BHOPAL

ITA 175/IND/2025[2009-10]Status: Disposed16/1/2026AY 2009-10

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M JOSHI (Judicial Member)

BADRI SINGH SISODIYA,INDORE vs PCIT, INDORE

ITA 395/IND/2024[2017-18]Status: Disposed16/1/2026AY 2017-18

BADRI SINGH SISODIYA,INDORE vs PCIT, INDORE

ITA 394/IND/2024[2014-15]Status: Disposed16/1/2026AY 2014-15

BADRI SINGH SISODIYA,INDORE vs PCIT, INDORE

ITA 393/IND/2024[2013-14]Status: Disposed16/1/2026AY 2013-14

BALAJI GAU SANRAKSHAN SANSTHAN,VIDISHA vs COMMISSIONER OF INCOME TAX (EXEMPTION), BHOPAL, BHOPAL

ITA 890/IND/2025[NA]Status: Disposed13/1/2026

BALAJI GAU SANRAKSHAN SANSTHAN,VIDISHA vs COMMISSIONER OF INCOME TAX (EXEMPTION), BHOPAL, BHOPAL

ITA 887/IND/2025[NA]Status: Disposed13/1/2026

SHIVA NARAYAN GUPTA,INDORE vs DCIT 1(1), INDORE

ITA 721/IND/2025[2007-08]Status: Disposed13/1/2026AY 2007-08

SHIVA NARAYAN GUPTA,INDORE vs DCIT 1(1), INDORE

ITA 720/IND/2025[2006-07]Status: Disposed13/1/2026AY 2006-07

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

SHIVA NARAYAN GUPTA,INDORE vs DCIT 1(1), INDORE

ITA 719/IND/2025[2005-06]Status: Disposed13/1/2026AY 2005-06

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

SHIVA NARAYAN GUPTA,INDORE vs DCIT 1(1), INDORE

ITA 718/IND/2025[2004-05]Status: Disposed13/1/2026AY 2004-05

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

SHIVA NARAYAN GUPTA,INDORE vs DCIT 1(1), INDORE

ITA 717/IND/2025[2002-2003]Status: Disposed13/1/2026AY 2002-2003

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

SHIVA NARAYAN GUPTA,INDORE vs DCIT 1(1), INDORE

ITA 716/IND/2025[2001-2002]Status: Disposed13/1/2026AY 2001-2002

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

MAMTA DHOLPURE,INDORE vs ITO 3(3), INDORE

ITA 712/IND/2025[2016-17]Status: Disposed13/1/2026AY 2016-17

SHIVA NARAYAN GUPTA,INDORE vs DCIT 1(1), INDORE

ITA 707/IND/2025[1998-1999]Status: Disposed13/1/2026AY 1998-1999

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

SHIVA NARAYAN GUPTA,INDORE vs DCIT 1(1), INDORE

ITA 706/IND/2025[1997-1998]Status: Disposed13/1/2026AY 1997-1998

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

SHIVA NARAYAN GUPTA,INDORE vs DCIT 1(1), INDORE

ITA 705/IND/2025[1996-1997]Status: Disposed13/1/2026AY 1996-1997

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

SHIVA NARAYAN GUPTA,INDORE vs DCIT 1(1), INDORE

ITA 704/IND/2025[2000-2001]Status: Disposed13/1/2026AY 2000-2001

SHRI B.M. BIYANI (Accountant Member), SHRI PARESH M. JOSHI (Judicial Member)

SHIVA NARAYAN GUPTA,INDORE vs DCIT 1(1), INDORE

ITA 703/IND/2025[1999-2000]Status: Disposed13/1/2026AY 1999-2000

SHARAD AGARWAL,SEHORE vs INCOME TAX OFFICER (ITO),, SEHORE

ITA 701/IND/2025[2014-15]Status: Disposed13/1/2026AY 2014-15