← All Benches
ITAT Indore Bench
5,727 judgments
THE ACIT, CIRCLE, RATLAM vs M/S. SHREE BALAJI NEEMUCH INFRASTRUCTURE PVT. LTD., NEEMUCH
ITA 1038/IND/2016[2009-10]Status: Disposed27/9/2017AY 2009-10
THE ACIT, CIRCLE, RATLAM vs M/S. SHREE BALAJI NEEMUCH INFRASTRUCTURE PVT. LTD., NEEMUCH
ITA 1037/IND/2016[2008-09]Status: Disposed27/9/2017AY 2008-09
M/S VRAHTAKAR SAHAKARI SANSTHA MARYADIT,KHATEGAON vs ASSISTANT COMMISSIONER OF INCOME TAX-1(1), UJJAIN, UJJAIN
ITA 471/IND/2017[2009-10]Status: Disposed26/9/2017AY 2009-10
SHRI BADRI PRASAD,BAIRAGH CHICHLI, KOLAR ROAD, BHOPAL vs INCOME TAX OFFICER, 2 (2), BHOPAL, BHOPAL
ITA 459/IND/2017[2008-09]Status: Disposed26/9/2017AY 2008-09
SHRI SYED AZAM ALI,BETUL vs THE ITO, BETUL
ITA 389/IND/2017[2009-10]Status: Disposed26/9/2017AY 2009-10
M/S M.P. RAJYA PATHYA PUSTAK NIGAM,BHOPAL vs THE DCIT 1(1), BHOPAL
ITA 1354/IND/2016[2007-08]Status: Disposed26/9/2017AY 2007-08
SHRI MAHESH MALVIYA,BHOPAL vs THE ITO 1(1), BHOPAL
ITA 1021/IND/2016[2008-09]Status: Disposed25/9/2017AY 2008-09
SHRI KANMAL KISHANLAL HUF,INDORE vs THE ITO 2(2), INDORE
ITA 446/IND/2015[2006-07]Status: Disposed25/9/2017AY 2006-07
M/S ANAND TRANSPORT COMPANY,BHOPAL vs THE ACIT 3(1), BHOPAL
ITA 558/IND/2016[2004-05]Status: Disposed22/9/2017AY 2004-05
M/S ANAND TRANSPORT COMPANY,BHOPAL vs THE ACIT-3(1), BHOPAL
ITA 557/IND/2016[2003-04]Status: Disposed22/9/2017AY 2003-04
M/S ANAND TRANSPORT COMPANY,BHOPAL vs THE ACIT-3(1), BHOPAL
ITA 556/IND/2016[2002-03]Status: Disposed22/9/2017AY 2002-03
M/S. PARINAY RESORTS P.LTD.,INDORE vs THE ITO 3(2), INDORE
ITA 63/IND/2015[2010-11]Status: Disposed22/9/2017AY 2010-11
THE ACIT, CIRCLE 4(1), INDORE vs M/S. PARINAY RESORTS PVT.LTD., INDORE
ITA 146/IND/2015[2010-11]Status: Disposed22/9/2017AY 2010-11
SHRI VARAD MEHTA,BHOPAL vs THE DCIT 1(1), BHOPAL
ITA 694/IND/2016[2010-11]Status: Disposed20/9/2017AY 2010-11
SHRI SUKHRAM MUKATI,INDORE vs THE ITO WD-3(3), INDORE
ITA 409/IND/2014[2008-09]Status: Disposed22/8/2017AY 2008-09
THE ITO, WARD-1, DEWAS vs SHRI RAVI JAIN, DEWAS
ITA 957/IND/2016[2008-09]Status: Disposed11/8/2017AY 2008-09
SHRI RAJEEV LOCHAN MUCHHAL,INDORE vs THE ITO 1(3), INDORE
ITA 904/IND/2016[2008-09]Status: Disposed11/8/2017AY 2008-09
M/S VINOD KUMAR SHUKLA CONST. PVT. LTD.,BHOPAL vs THE ACIT 3(1), BHOPAL
ITA 546/IND/2016[2011-12]Status: Disposed11/8/2017AY 2011-12
SHRI HAJARILAL JOHARMAL JAIN (HUF),KHANDWA vs THE ITO, KHANDWA
ITA 202/IND/2016[2009-10]Status: Disposed11/8/2017AY 2009-10
M/S PARAG FANS & COOLING SYSTEMS LTD.,DEWAS vs THE ACIT 1(1), UJJAIN
ITA 372/IND/2015[2011-12]Status: Disposed11/8/2017AY 2011-12