Search
Search
ITAT
High Courts
Supreme Court
Phrases
AI Research
History
Loading judgment…
THE ACIT, CIRCLE, RATLAM vs M/S. SHREE BALAJI NEEMUCH INFRASTRUCTURE PVT. LTD., NEEMUCH | BharatTax
Home
/
THE ACIT, CIRCLE, RATLAM vs. M/S. SHREE BALAJI NEEMUCH INFRASTRUCTURE PVT. LTD., NEEMUCH
THE ACIT, CIRCLE, RATLAM vs. M/S. SHREE BALAJI NEEMUCH INFRASTRUCTURE PVT. LTD., NEEMUCH
Bookmark
Report Error
PDF
ITA 1038/IND/2016
Status: Disposed
ITAT Indore
27 September 2017
AY 2009-10
Judgment text not available
The text for this order has not been extracted yet.
Download PDF Instead
