← All Benches
ITAT Indore Bench
5,736 judgments
M/S KOHINOOR EDUCATIONAL SERVICES PVT.LTD.,BHOPAL vs THE ACIT-2(1), BHOPAL
ITA 338/IND/2017[2013-14]Status: Disposed18/7/2018AY 2013-14
SHRI PARTH SARTHI NAIDU,INDORE vs THE ITO 2(4), INDORE
ITA 251/IND/2017[2008-09]Status: Disposed18/7/2018AY 2008-09
M/S MODERN LABORATARIES PVT. LTD.,INDORE vs THE DCIT 1(1), INDORE
ITA 4/IND/2017[2008-09]Status: Disposed4/7/2018AY 2008-09
THE DCIT-3(1), INDORE vs M/S. MODERN LABORATORIES, INDORE
ITA 135/IND/2017[2008-09]Status: Disposed4/7/2018AY 2008-09
SHRI KAMAL KISHORE KOTWANI,BHOPAL vs THE ACIT 1(2), BHOPAL
ITA 1019/IND/2016[2006-07]Status: Disposed4/7/2018AY 2006-07
SHRI VIJAY SINGH PURAWAT,MANDSAUR vs THE ITO, MANDSAUR
ITA 6/IND/2017[2013-14]Status: Disposed29/6/2018AY 2013-14
M/S MADHYA PRADESH VIDHYUT MANDAL KARMACHARI PRASPAR SAHKARI SAKH SANSTHA MARYADIT,INDORE vs THE ACIT CIRCLE 4(1), INDORE
ITA 413/IND/2017[2013-14]Status: Disposed29/6/2018AY 2013-14
SMT. SUNITA NIGAM,BHOPAL vs THE DCIT (CENTRAL)-2, BHOPAL
ITA 310/IND/2017[2013-14]Status: Disposed29/6/2018AY 2013-14
SHRI SUNIL AGRAWAL,DHAR vs THE ITO, DHAR
ITA 241/IND/2017[2013-14]Status: Disposed29/6/2018AY 2013-14
M/S. NATURAL HONDA,JHABUA vs THE ITO, JHABUA
ITA 2/IND/2017[2012-13]Status: Disposed29/6/2018AY 2012-13
M/S ARIHANT FINCAP LTD. (NOW MERGED WITH ARIHANT CAPITAL MARKET LTD.),INDORE vs THE ACIT 1(1), INDORE
ITA 415/IND/2016[2004-05]Status: Disposed29/6/2018AY 2004-05
SHRI ARUN DUBEY,BHOPAL vs THE ITO 1(1), BHOPAL
ITA 186/IND/2016[2006-07]Status: Disposed29/6/2018AY 2006-07
SHRI SURESH NANWANI S/O TULSIDAS NANWANI,INDORE vs THE ITO 3(3), INDORE
ITA 1514/IND/2016[2009-10]Status: Disposed29/6/2018AY 2009-10
SMT. CHARU RAJAN D/O KANHAIYALAL ASRANI,INDORE vs THE ITO 2(4), INDORE
ITA 1257/IND/2016[2012-13]Status: Disposed29/6/2018AY 2012-13
THE ITO, 2(3), INDORE vs SHRI ARVIND KUMAR JAIN, INDORE
ITA 545/IND/2014[2009-10]Status: Disposed29/6/2018AY 2009-10
M/S KETI-T CONSTRUCTION (INDIA) LTD.,INDORE vs THE DCIT (CENTRAL, INDORE
ITA 601/IND/2016[2011-12]Status: Disposed27/6/2018AY 2011-12
M/S. M. LODHA IMPEX,RATLAM vs THE ITO-1, RATLAM
ITA 185/IND/2016[2000-01]Status: Disposed27/6/2018AY 2000-01
M/S KALYAN NAV NIRMAN LTD.,INDORE vs THE DCIT (CENTRAL), INDORE
ITA 1344/IND/2016[2009-10]Status: Disposed27/6/2018AY 2009-10
M/S KETI-T CONSTRUCTION (INDIA) LTD. (NOW STAND MERGED WITH M/S. KALYAN TOLL INFRASTRUCTURE LTD.),INDORE vs THE DCIT (CENTRAL), INDORE
ITA 1343/IND/2016[2010-11]Status: Disposed27/6/2018AY 2010-11
M/S KETI SANGAM INFRASTRUCTURE (I) LTD.,INDORE vs THE DCIT (CENTRAL), INDORE
ITA 1342/IND/2016[2010-11]Status: Disposed27/6/2018AY 2010-11