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M/S KETI-T CONSTRUCTION (INDIA) LTD. (NOW STAND MERGED WITH M/S. KALYAN TOLL INFRASTRUCTURE LTD.),INDORE vs THE DCIT (CENTRAL), INDORE | BharatTax
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M/S KETI-T CONSTRUCTION (INDIA) LTD. (NOW STAND MERGED WITH M/S. KALYAN TOLL INFRASTRUCTURE LTD.),INDORE vs. THE DCIT (CENTRAL), INDORE
M/S KETI-T CONSTRUCTION (INDIA) LTD. (NOW STAND MERGED WITH M/S. KALYAN TOLL INFRASTRUCTURE LTD.),INDORE vs. THE DCIT (CENTRAL), INDORE
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ITA 1343/IND/2016
Status: Disposed
ITAT Indore
27 June 2018
AY 2010-11
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