← All Benches
ITAT Indore Bench
5,736 judgments
M/S KETI SANGAM INFRASTRUCTURE (I) LTD.,INDORE vs THE DCIT (CENTRAL), INDORE
ITA 1341/IND/2016[2009-10]Status: Disposed27/6/2018AY 2009-10
M/S SHREE COAL ENTERPRISES (I) PVT. LTD.,BHOPAL vs THE ACIT 3(1), BHOPAL
ITA 1337/IND/2016[2006-07]Status: Disposed27/6/2018AY 2006-07
M/S. NATHURAM SHRINARAYAN AGARWAL,ITARSI vs THE DCIT 1(1), BHOPAL
ITA 133/IND/2016[2010-11]Status: Disposed27/6/2018AY 2010-11
SMT. LAXMI DEVI BANSAL,BHOPAL vs THE ITO 3(1), BHOPAL
ITA 442/IND/2014[2009-10]Status: Disposed27/6/2018AY 2009-10
SHRI SHIV KUMAR BANSAL,BHOPAL vs THE ITO 3(1), BHOPAL
ITA 441/IND/2014[2009-10]Status: Disposed27/6/2018AY 2009-10
M/S NATHURAM SHRINARAYAN AGARWAL,BHOPAL vs THE ACIT 1(1), BHOPAL
ITA 244/IND/2014[2009-10]Status: Disposed27/6/2018AY 2009-10
M/S NATHURAM SHRINARAYAN AGARWAL,BHOPAL vs THE ACIT 1(1), BHOPAL
ITA 243/IND/2014[2008-09]Status: Disposed27/6/2018AY 2008-09
THE DCIT, 1(1), INDORE vs M/S MITTAL CORP. LTD., MUMBAI
ITA 660/IND/2013[2009-10]Status: Disposed27/6/2018AY 2009-10
THE DCIT, 1(1), INDORE vs M/S. MITTAL CORPORATION LTD., PITHAMPUR
ITA 480/IND/2013[2008-09]Status: Disposed27/6/2018AY 2008-09
M/S NEO SACK LTD. vs THE ACIT 4(2),
ITA 263/IND/2008[05-Apr]Status: Disposed27/6/2018
M/S NEO SACK LTD vs THE ACIT 4(2),
ITA 262/IND/2008[2002-2003]Status: Disposed27/6/2018AY 2002-2003
THE ACIT, 4(1) vs M/S NEO SACK LTD.,
ITA 395/IND/2007[2003-04]Status: Disposed27/6/2018AY 2003-04
THE DCIT, 4(2) vs M/S NEOSECK LTD.,
ITA 683/IND/2003[1999-00]Status: Disposed27/6/2018AY 1999-00
THE DCIT, 4(2) vs M/S NEOSECK LTD.,
ITA 682/IND/2003[1998-99]Status: Disposed27/6/2018AY 1998-99
THE ACIT, 4(2) vs M/S NEO SACK LTD.,
ITA 574/IND/2002[1997-98]Status: Disposed27/6/2018AY 1997-98
M/S KETI SANGHAM INFRASTRUTURE (I) LIMITED,INDORE vs DEPUTY COMMISSIONER OF INCOME TAX (CENTRAL), INDORE
ITA 516/IND/2017[2007-08]Status: Disposed22/6/2018AY 2007-08
M/S KALYAN NAV NIRMAN LIMITED,INDORE vs DEPUTY COMMISSIONER OF INCOME TAX (CENTRAL), INDORE
ITA 515/IND/2017[2007-08]Status: Disposed22/6/2018AY 2007-08
M/S KALYAN NAV NIRMAN LIMITED,INDORE vs DEPUTY COMMISSIONER OF INCOME TAX (CENTRAL), INDORE
ITA 514/IND/2017[2010-11]Status: Disposed22/6/2018AY 2010-11
M/S KALYAN NAV NIRMAN LIMITED,INDORE vs DYPTI COMMISSIONER OF INCOME TAX, (CENTRAL),INDORE, INDORE
ITA 513/IND/2017[2007-08]Status: Disposed22/6/2018AY 2007-08
KALYAN MARBEL AND GRANITE LIMITED,INDORE vs DEPUTY COMMISSIONER OF INCOME TAX (CENTRAL), INDORE
ITA 512/IND/2017[2010-11]Status: Disposed22/6/2018AY 2010-11