← All Benches
ITAT Indore Bench
5,736 judgments
M/S PHARMA TRADERS PVT. LTD.,INDORE vs THE ACIT 3(1), INDORE
ITA 319/IND/2017[2012-13]Status: Disposed22/6/2018AY 2012-13
M/S KETI SANGAM INFRASTRUCTURE (I) LTD.,INDORE vs THE DCIT (CENTRAL, INDORE
ITA 603/IND/2016[2012-13]Status: Disposed22/6/2018AY 2012-13
M/S KETI SANGAM INFRASTRUCTURE (I) LTD.,INDORE vs THE DCIT (CENTRAL, INDORE
ITA 602/IND/2016[2011-12]Status: Disposed22/6/2018AY 2011-12
SETH SHRI SHREENARAYAN AGRAWAL CHARITABLE TRUST,ITARSI vs THE CIT (EXEMPTION), BHOPAL
ITA 342/IND/2016[-]Status: Disposed11/6/2018
M/S SHREE BALAJI LANDMARK HOTELS PVT. LTD.,INDORE vs THE ACIT 3(1), INDORE
ITA 865/IND/2016[2011-12]Status: Disposed7/6/2018AY 2011-12
THE ACIT-1(1), BHOPAL vs M/S. BHOPAL WIRES PVT. LTD., BHOPAL
ITA 621/IND/2016[2011-12]Status: Disposed7/6/2018AY 2011-12
M/S. NEW GOLDEN GROUP EDUCATION SOCIETY,INDORE vs THE CIT(EXEMPTIONS), BHOPAL
ITA 210/IND/2016[-]Status: Disposed7/6/2018
M/S TAKSHILA SIKSHA EVAM JAN KALYAN SAMITI,BHOPAL vs THE DCIT 1(1), BHOPAL
ITA 1026/IND/2016[2006-07]Status: Disposed7/6/2018AY 2006-07
M/S TAKSHILA SIKSHA EVAM JAN KALYAN SAMITI,BHOPAL vs THE DCIT 1(1), BHOPAL
ITA 1025/IND/2016[2005-06]Status: Disposed7/6/2018AY 2005-06
M/S. NEW GOLDEN GROUP EDUCATION SOCIETY,INDORE vs THE CIT(E), BHOPAL
ITA 615/IND/2015[-]Status: Disposed7/6/2018
SHRI DILIP KUMAR JAIN S/O. SAMRATHMAL JAIN,INDORE vs THE DCIT 1(1), INDORE
ITA 530/IND/2015[2010-11]Status: Disposed7/6/2018AY 2010-11
SHRI DILIP KUMAR JAIN S/O. SAMRATHMAL JAIN,INDORE vs THE DCIT 1(1), INDORE
ITA 529/IND/2015[2010-11]Status: Disposed7/6/2018AY 2010-11
SHRI SARDUL SINGH,BHOPAL vs THE ITO 1(2), BHOPAL
ITA 697/IND/2014[2009-10]Status: Disposed7/6/2018AY 2009-10
THE ACIT- 1(1), BHOPAL vs M/S ADM AGRO INDUSTRIES KOTA & AKOLA PVT. LTD., NEW DELHI
ITA 187/IND/2013[2008-09]Status: Disposed7/6/2018AY 2008-09
THE ITO, 2(5), INDORE vs LATE SHRI RAM PRASAD BANGLEWALA L/H SHRI MAHESH BANGLEWALA, INDORE
ITA 40/IND/2017[2009-10]Status: Disposed31/5/2018AY 2009-10
THE ACIT, CENTRAL-1, INDORE vs M/S. ARIHANT CAPITAL MARKETS LTD., INDORE
ITA 370/IND/2017[2013-14]Status: Disposed31/5/2018AY 2013-14
SHRI RAKESH AGRAWAL,INDORE vs THE ACIT-4(1), INDORE
ITA 23/IND/2017[2010-11]Status: Disposed31/5/2018AY 2010-11
SHRI SANJAY RAMNIWAS GUPTA,INDORE vs THE ITO 2(4), INDORE
ITA 174/IND/2017[2012-13]Status: Disposed31/5/2018AY 2012-13
THE DCIT, (CENTRAL)-1, INDORE vs SHRI ANIL KATARIA, RATLAM
ITA 984/IND/2016[2012-13]Status: Disposed31/5/2018AY 2012-13
THE ACIT, 3(1), BHOPAL vs M/S. NARMADA TRANSMISSION PVT. LTD., BHOPAL
ITA 215/IND/2015[2007-08]Status: Disposed31/5/2018AY 2007-08
