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ITAT Indore Bench
5,736 judgments
SMT. MANORAMA DEVI AGRAWAL,INDORE vs THE ITO 3(3), INDORE
ITA 511/IND/2013[2008-09]Status: Disposed21/11/2019AY 2008-09
ACIT RATLAM, RATLAM vs M/S. SHUBHAM CONSTRUCTION, RATLAM
ITA 882/IND/2018[2012-13]Status: Disposed20/11/2019AY 2012-13
SHRI RAMESH MANGAL,INDORE vs THE ACIT 3(1), INDORE
ITA 461/IND/2018[2010-11]Status: Disposed20/11/2019AY 2010-11
THE DCIT(EXEMPTION), BHOPAL vs M/S. INDORE EDUCATION AND SERVICE SOCIETY, INDORE
ITA 468/IND/2018[13-14]Status: Disposed19/11/2019
RNR DEVCON,INDORE vs PR CIT( CENTRAL), BHOPAL
ITA 459/IND/2018[2012-13]Status: Disposed19/11/2019AY 2012-13
DCIT 3 (1), INDORE vs M/S MASTER INFRABUILD PVT. LTD, INDORE
ITA 202/IND/2018[13-14]Status: Disposed19/11/2019
M/S HOPE TEXTILES LTD.,INDORE vs THE ACIT 5(1), INDORE
ITA 698/IND/2016[1975-76]Status: Disposed19/11/2019AY 1975-76
M/S HOPE TEXTILES LTD.,INDORE vs THE ACIT 5(1), INDORE
ITA 697/IND/2016[1974-75]Status: Disposed19/11/2019AY 1974-75
M/S HOPE TEXTILES LTD.,INDORE vs THE ACIT 5(1), INDORE
ITA 696/IND/2016[1973-74]Status: Disposed19/11/2019AY 1973-74
DCIT-4(1), BHOPAL vs SHRI KAILASH RAGHUVANSHI, VIDISHA
ITA 855/IND/2018[2014-15]Status: Disposed15/11/2019AY 2014-15
M.P.RAJYA POWER LOOM BUNKAR SAHAKARI SANGH MARYADIT,BURHANPUR vs ASSISTANT COMMISSIONER OF INCOME TAX-CPC-TDS, GHAZIABAD
ITA 224/IND/2018[F.Y. 2013-14 (Q-4)]Status: Disposed14/11/2019
THE ACIT, CENTRAL-2, INDORE vs M/S. SUVIDHI REALITEIS PVT. LTD., INDORE
ITA 363/IND/2017[2013-14]Status: Disposed14/11/2019AY 2013-14
M/S. PITHAMPUR POLY PRODUCTS LTD.,INDORE vs THE (TDS)-1, INDORE
ITA 714/IND/2018[13-14 Q-1]Status: Disposed13/11/2019
M/S. PITHAMPUR POLY PRODUCTS LTD.,INDORE vs THE (TDS)-1, INDORE
ITA 713/IND/2018[12-13.Q-4]Status: Disposed13/11/2019
M/S. PITHAMPUR POLY PRODUCTS LTD.,INDORE vs THE (TDS), INDORE
ITA 712/IND/2018[12-13]Status: Disposed13/11/2019
M/S. PITHAMPUR POLY PRODUCTS LTD.,INDORE vs THE (TDS), INDORE
ITA 711/IND/2018[12-13]Status: Disposed13/11/2019
SINDH PUNJAB MERCANTILE CREDIT SAHKARITA LTD.,INDORE vs ITO (TDS)-2, INDORE
ITA 574/IND/2018[2014-15]Status: Disposed13/11/2019AY 2014-15
SMT.REETA SINGH,BHOPAL vs DEPUTY COMMISSIONER OF INCOME TAX (CENTRAL-1), BHOPAL
ITA 703/IND/2017[2015-16]Status: Disposed11/11/2019AY 2015-16
VINAY AGRAWAL,UJJAIN vs ITO-1 (2), UJJAIN
ITA 933/IND/2018[2011-12]Status: Disposed31/10/2019AY 2011-12
THE ACIT, - 4(1), INDORE vs M/S. YASH TECHNOLOGIES PVT. LTD., INDORE
ITA 616/IND/2018[2014-15]Status: Disposed31/10/2019AY 2014-15