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ITAT Indore Bench

5,736 judgments

M/S. FORTUNE ASSOCIATES,BHOPAL vs THE ITO 1(2), BHOPAL

ITA 845/IND/2018[2008-09]Status: Disposed28/11/2019AY 2008-09

M/S. FORTUNE ASSOCIATES,BHOPAL vs THE ITO 1(2), BHOPAL

ITA 844/IND/2018[2007-08]Status: Disposed28/11/2019AY 2007-08

DEPUTY COMMISSIONER OF INCOME TAX 1 (1), INDORE vs M/S AGRAWAL COAL CORP. PVT. LTD., INDORE

ITA 803/IND/2018[2014-15]Status: Disposed28/11/2019AY 2014-15

DCIT !(1) INDORE, INDORE vs AGRAWAL COAL CORPORATION (P) LTD., INDORE, INDORE

ITA 802/IND/2018[2013-14]Status: Disposed28/11/2019AY 2013-14

DEPUTY COMMISSIONER OF INCOME TAX 1, INDORE vs M/S AGRAWAL COAL CORP. PVT. LTD., INDORE

ITA 801/IND/2018[2012-13]Status: Disposed28/11/2019AY 2012-13

M/S AGRAWAL COAL CORP. PVT. LTD.,INDORE vs DEPUTY COMMISSIONER OF INCOME TAX 1, INDORE

ITA 778/IND/2018[2012-13]Status: Disposed28/11/2019AY 2012-13

ATO 1 (2), UJJAIN vs M/S SHERSINGH JORWAR SINGH, UJJAIN

ITA 599/IND/2017[14-15]Status: Disposed28/11/2019

SHRI RAMESH KUMAR RAJPAL,UJJAIN vs ACIT1(1), UJJAIN

ITA 91/IND/2018[1999-2000]Status: Disposed27/11/2019AY 1999-2000

INDER PAL JAIN,BHOPAL vs THE ITO 3(2) BHOPAL, BHOPAL

ITA 840/IND/2018[2014-15]Status: Disposed27/11/2019AY 2014-15

DCIT 5 (1), INDORE vs SHRI CITY COLONIZER PVT. LTD, INDORE

ITA 382/IND/2018[10-11]Status: Disposed27/11/2019

SHRI DILIP ASERI,INDORE vs THE ITO 3(3) INDORE, INDORE

ITA 295/IND/2018[2008-09]Status: Disposed27/11/2019AY 2008-09

INCOME TAX OFFICER -2 (2), INDORE vs M/S DIVYA PRABHAT PUBLICATION, INDORE

ITA 210/IND/2018[2012-13]Status: Disposed27/11/2019AY 2012-13

CIT-2, BHOPAL vs KRASHAK SEWA SAHAKARI SAMITI MARYADIT, RAISEN

ITA 858/IND/2018[2009-10]Status: Disposed22/11/2019AY 2009-10

CIT-2, BHOPAL vs SEWA SAHAKARI SAMITI, RAISEN

ITA 857/IND/2018[2009-10]Status: Disposed22/11/2019AY 2009-10

THE DCIT-3(1), INDORE vs M/S. NARMADA MALWA GRAMIN BANK, INDORE

ITA 300/IND/2018[2008-09]Status: Disposed22/11/2019AY 2008-09

M.P.STATE MINING CORPORATION LTD. BHOPAL,BHOPAL vs ACIT 2(1), BHOPAL

ITA 444/IND/2017[13-14]Status: Disposed22/11/2019

DELIGHT COTTON (P) LTD.,INDORE vs THE DCIT 1(1), INDORE

ITA 452/IND/2019[2014-15]Status: Disposed21/11/2019AY 2014-15

SHREE JEENSHASHAN SEVA SHIKSHA SANSKAR SANKUL TRUST,UJJAIN vs THE CIT (EXAMPTION) BHOPAL, BHOPAL

ITA 887/IND/2018[-]Status: Disposed21/11/2019

REWA (SUNIL) EDUCATION SOCIETY,INDORE vs CIT EXAMPTION BHOPAL, BHOPAL

ITA 866/IND/2018[0]Status: Disposed21/11/2019

M/S M.P.RAJYA VAN VIKAS NIGAM LTD, BHOPAL,BHOPAL vs PR CIT-1, BHOPAL, BHOPAL

ITA 273/IND/2018[13-14]Status: Disposed21/11/2019