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ITAT Indore Bench
5,736 judgments
INCOME TAX OFFICER- 5(1), INDORE vs M/S. SU-SAMPADA, INDORE
ITA 504/IND/2018[2011-12]Status: Disposed31/10/2019AY 2011-12
M/S THE HIND RATAN LOGISTICS,INDORE vs INCOME TAX OFFICER- 5(3), INDORE
ITA 11/IND/2018[2014-15]Status: Disposed31/10/2019AY 2014-15
THE DCIT(EXEMPTION), BHOPAL vs M/S. INDORE DEVELOPMENT AUTHORITY, INDORE
ITA 870/IND/2016[2011-12]Status: Disposed31/10/2019AY 2011-12
M/S INDORE DEVELOPMENT AUTHORITY,INDORE vs THE DCIT, 5(1), INDORE
ITA 847/IND/2016[2011-12]Status: Disposed31/10/2019AY 2011-12
M/S SUNDERDEEP CONSTRUCTIONS PVT. LTD.,INDORE vs THE ACIT-CIRCLE-1(2), INDORE
ITA 505/IND/2016[2011-12]Status: Disposed31/10/2019AY 2011-12
M/S INDORE DEVELOPMENT AUTHORITY,INDORE vs THE ACIT (EXEMPTION) CIRCLE, BHOPAL
ITA 1355/IND/2016[2012-13]Status: Disposed31/10/2019AY 2012-13
M/S RADHESHYAM WAREHOUSE AND INFRASTRUCTURE,INDORE vs INCOME TAX OFFICER 4 (1), INDORE
ITA 683/IND/2017[2014-15]Status: Disposed30/10/2019AY 2014-15
M/S RADHESHYAM WAREHOUSE AND INFRASTRUCTURE,INDORE vs INCOME TAX OFFICER 4 (5), INDORE
ITA 682/IND/2017[2013-14]Status: Disposed30/10/2019AY 2013-14
M/S RADHESHYAM WAREHOUSE AND INFRASTRUCTURE,INDORE vs INCOME TAX OFFICER 4 (1), INDORE
ITA 681/IND/2017[2012-13]Status: Disposed30/10/2019AY 2012-13
SHRI VASUDEO PATIDAR,VILLATE TILLORE KHURD, INDORE vs INCOME TAX OFFICER 2(4), INDORE, INDORE
ITA 473/IND/2017[2013-14]Status: Disposed30/10/2019AY 2013-14
SMT JAYA SARDA,INDORE vs DY,CIT CIRCLE -2(1), INDORE
ITA 699/IND/2018[14-15]Status: Disposed29/10/2019
IDEA CELLULAR LIMITED,INDORE vs JCIT TDS INDORE, INDORE
ITA 263/IND/2018[09-10]Status: Disposed25/10/2019
IDEA CELLULAR LIMITED,INDORE vs JCIT TDS INDORE, INDORE
ITA 262/IND/2018[2008-09]Status: Disposed25/10/2019AY 2008-09
SANJAY KUMAR DARYANI,INDORE vs PR CIT -1, INDORE
ITA 563/IND/2019[2014-15]Status: Disposed24/10/2019AY 2014-15
SMT. BHADRABALA TRIVEDI,INDORE vs ACIT (CENTRAL) UJJAIN, UJJAIN
ITA 937/IND/2018[2015-16]Status: Disposed24/10/2019AY 2015-16
UMESH VALVANI,INDORE vs ITO 1(2), INDORE
ITA 934/IND/2018[2010-11]Status: Disposed24/10/2019AY 2010-11
SMT. SHWETA MITTAL,BHOPAL vs ITO 4(4), BHOPAL
ITA 926/IND/2018[2008-09]Status: Disposed24/10/2019AY 2008-09
SHRI SUNIL AGARWAL,INDORE vs ACIT CIRCLE 1(1), BHOPAL
ITA 915/IND/2018[2002-03]Status: Disposed24/10/2019AY 2002-03
DEPUTY COMMISSIONER OF INCOME TAX 1(1), BHOPAL vs M/S. SOM DISTILLERIES & BREWERIES LTD., BHOPAL
ITA 516/IND/2018[2012-13]Status: Disposed24/10/2019AY 2012-13
M/S SONIKA ENGINEERING AND CONSTRUCTION PVT. LTD.,BHOPAL vs PRINCIPAL COMMISSIONER OF INCOME TAX-2, BHOPAL
ITA 510/IND/2018[2013-14]Status: Disposed24/10/2019AY 2013-14