← All Benches
ITAT Indore Bench
5,736 judgments
SHRI SANJAY SHARMA HUF,UJJAIN vs ITO-2(1), UJJAIN
ITA 252/IND/2019[2015-16]Status: Disposed5/4/2021AY 2015-16
SHRI SOURABH AGRAWAL,INDORE vs ACIT 1 (2), INDORE
ITA 929/IND/2018[2014-15]Status: Disposed5/4/2021AY 2014-15
PRASHANT PAVECHA(HUF),INDORE vs ITO 1(3), INDORE
ITA 901/IND/2018[2014-15]Status: Disposed5/4/2021AY 2014-15
M/S RUCHI J OIL PVT LTD,MUMBAI vs PCIT(A)UJJAIN, UJJAIN
ITA 176/IND/2020[2014-15]Status: Disposed25/3/2021AY 2014-15
M/S. DAYA PROPERTIES & FINANCE,BHOPAL vs ACIT (CENTRAL)-2, BHOPAL
ITA 875/IND/2019[2017-18]Status: Disposed25/3/2021AY 2017-18
THE A C I T CENTRAL-II, BHOPAL vs S V INFRA DEVELOPERS, BHOPAL
ITA 657/IND/2019[2014-15]Status: Disposed25/3/2021AY 2014-15
THE ACIT-5(1), INDORE vs M/S. SUNDERDEEP CONSTRUCTION PVT. LTD., INDORE
ITA 380/IND/2017[2012-13]Status: Disposed25/3/2021AY 2012-13
KAMAL PANJWANI,INDORE vs ACIT (CENTRAL)-3 (1), INDORE
ITA 883/IND/2019[1987-88]Status: Disposed10/3/2021AY 1987-88
SHRI MAHAK TONGYA,INDORE vs CIT(A)-1, INDORE
ITA 827/IND/2019[2014-15]Status: Disposed10/3/2021AY 2014-15
KIRAN TONGIYA,INDORE vs ITO1(3), INDORE
ITA 70/IND/2019[2015-16]Status: Disposed10/3/2021AY 2015-16
M/S. SHREE OM INFRA,INDORE vs I T O-2(2), INDORE
ITA 68/IND/2019[2009-10]Status: Disposed10/3/2021AY 2009-10
M/S. NITIN AGRAWAL HUF,INDORE vs THE ITO-2(3) RANGE-2, INDORE
ITA 165/IND/2019[2014-15]Status: Disposed10/3/2021AY 2014-15
THE DCIT 1(1), INDORE vs M/S ANANT STEEL P LTD, INDORE
ITA 876/IND/2018[2013-14]Status: Disposed10/3/2021AY 2013-14
M/S ANANT STEEL P LTD,INDORE vs THE DCIT 1(1), INDORE
ITA 820/IND/2018[13-14]Status: Disposed10/3/2021
SHRI PRAVESH GOTHERWAL,INDORE vs ITO-3(1), INDORE
ITA 588/IND/2018[2015-16]Status: Disposed10/3/2021AY 2015-16
M/S SHANTI NATH SALES,BHOPAL vs DEPUTY COMMISSIONER OF INCOME TAX (CENTRAL-1), BHOPAL
ITA 565/IND/2017[2015-16]Status: Disposed10/3/2021AY 2015-16
MCW HEALTHCARE (P) LTD.,INDORE vs ITO, WARD3(4), INDORE
ITA 775/IND/2019[2012-13]Status: Disposed9/3/2021AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX -5(1), INDORE vs M/S SUNDERDEEP CONSTRUCTIONS PVT. LTD., INDORE
ITA 786/IND/2018[2013-14]Status: Disposed9/3/2021AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX -5(1), INDORE vs M/S SUNDERDEEP CONSTRUCTIONS PVT. LTD., INDORE
ITA 784/IND/2018[2010-11]Status: Disposed9/3/2021AY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX- 3(1), INDORE vs M/S N.R.COMPANY, INDORE
ITA 207/IND/2018[2012-13]Status: Disposed9/3/2021AY 2012-13