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ITAT Indore Bench

5,736 judgments

THE DY. CIT 4(1), INDORE vs M/S. RYDER TRANS INTERNATIONAL (P) LTD., INDORE

ITA 720/IND/2019[2012-13]Status: Disposed30/4/2021AY 2012-13

SHRI SHALIGRAM BAROD,INDORE vs PR. CIT-1, INDORE

ITA 625/IND/2019[2014-15]Status: Disposed30/4/2021AY 2014-15

KAILASHCHANDRA KHANDELWAL,SENDHWA vs PR. CIT -2, INDORE

ITA 562/IND/2019[2014-15]Status: Disposed30/4/2021AY 2014-15

CHHATRAPATI SHIVAJI PUBLIC SCHOOL, INDORE vs CIT EXEMPTION, BHOPAL

ITA 955/IND/2019[2018-19]Status: Disposed13/4/2021AY 2018-19

ELIXIR INFRASTRUCTURE,BHOPAL vs ITO-3(1), BHOPAL

ITA 719/IND/2019[2009-10]Status: Disposed13/4/2021AY 2009-10

THE ITO, - 2, ITARSI vs M/S. MANISH KUMAR RAKESH KUMAR, HOSHAGABAD

ITA 128/IND/2015[2005-06]Status: Disposed13/4/2021AY 2005-06

THE ACIT-2(1), INDORE vs SHRI OMPRAKASH DHANWANI, INDORE

ITA 809/IND/2018[10-11]Status: Disposed9/4/2021

M/S MAHALAXMI INVESTMENT AND TRADING PRIVATE LIMITED,RATLAM vs THE DCIT, RATLAM

ITA 306/IND/2017[2012-13]Status: Disposed9/4/2021AY 2012-13

SHRI SATYENDRA PANDEY LEGAL HEIR OF LATE S.S. LPANDEY,KHANDWA vs THE ACIT, CIRCLE, KHANDWA

ITA 54/IND/2015[1991-92]Status: Disposed9/4/2021AY 1991-92

SHRI SATYENDRA PANDEY LEGAL HEIR OF LATE S.S. LPANDEY,KHANDWA vs THE ACIT, CIRCLE, KHANDWA

ITA 53/IND/2015[1990-91]Status: Disposed9/4/2021AY 1990-91

SHRI SATYENDRA PANDEY LEGAL HEIR OF LATE S.S. LPANDEY,KHANDWA vs THE ACIT, CIRCLE, KHANDWA

ITA 52/IND/2015[1989-90]Status: Disposed9/4/2021AY 1989-90

SHRI SATYENDRA PANDEY LEGAL HEIR OF LATE S.S. LPANDEY,KHANDWA vs THE ACIT, CIRCLE, KHANDWA

ITA 51/IND/2015[1988-89]Status: Disposed9/4/2021AY 1988-89

SHRI SATYENDRA PANDEY LEGAL HEIR OF LATE S.S. LPANDEY,KHANDWA vs THE ACIT, CIRCLE, KHANDWA

ITA 50/IND/2015[1987-88]Status: Disposed9/4/2021AY 1987-88

SHRI SATYENDRA PANDEY LEGAL HEIR OF LATE S.S. LPANDEY,KHANDWA vs THE ACIT, CIRCLE, KHANDWA

ITA 49/IND/2015[1986-87]Status: Disposed9/4/2021AY 1986-87

M/S HINDUSTAN EQUIPMENT PVT. LTD.,INDORE vs THE ACIT-2(1), INDORE

ITA 11/IND/2020[2014-15]Status: Disposed5/4/2021AY 2014-15

M/S HINDUSTAN EQUIPMENT PVT. LTD.,INDORE vs THE ACIT-2(1), SELECT CITY

ITA 10/IND/2020[2013-14]Status: Disposed5/4/2021AY 2013-14

M/S. VARDHMAN INFRA ESTATE (P) LTD.,LALAITPUR vs CIT(A)-3 BHOPAL, BHOPAL

ITA 711/IND/2019[2014-15]Status: Disposed5/4/2021AY 2014-15

M/S. VARDHMAN INFRA ESTATE (P) LTD.,LALAITPUR vs CIT(A)-3 BHOPAL, BHOPAL

ITA 710/IND/2019[2013-14]Status: Disposed5/4/2021AY 2013-14

M/S. VARDHMAN INFRA ESTATE (P) LTD.,LALAITPUR vs CIT(A)-3 BHOPAL, BHOPAL

ITA 709/IND/2019[2012-13]Status: Disposed5/4/2021AY 2012-13

SMT. BHAWNA PAVECHA,INDORE vs ITO1(3), INDORE

ITA 27/IND/2019[2014-15]Status: Disposed5/4/2021AY 2014-15