← All Benches
ITAT Indore Bench
5,736 judgments
MS. SANGEETA CHOPRA,UJJAIN vs THE PR. CIT. UJJAIN, UJJAIN
ITA 631/IND/2019[2010-11]Status: Disposed28/1/2022AY 2010-11
SHRI PRATIPAL TONGIA,INDORE vs ACIT-4(1), INDORE
ITA 416/IND/2019[2015-16]Status: Disposed28/1/2022AY 2015-16
CONFEDERATION OF MADHYA PRAMT FOR INDUSTRY SERVICE AND TRADE,BHOPAL,BHOPAL vs THE CIT EXEMPTION, BHOPAL
ITA 338/IND/2020[ -------]Status: Disposed27/1/2022
SMT GIRIJA GOSWAMI, BHOPAL vs ITO5 (2), BHOPAL
ITA 306/IND/2020[2009-10]Status: Disposed27/1/2022AY 2009-10
THED CIT,CENTRAL-1, BHOPAL vs M/S DILIP BUILDCON LTD, BHOPAL
ITA 290/IND/2020[2017-18]Status: Disposed27/1/2022AY 2017-18
SHRI DILIP BUILDCON LTD,BHOPAL vs DCIT CENTRAL -1, BHOPAL
ITA 197/IND/2020[2017-18]Status: Disposed27/1/2022AY 2017-18
DCIT (CENTRAL)-1, BHOPAL vs DILIP BUILDCON LTD., BHOPAL
ITA 882/IND/2019[2016-17]Status: Disposed27/1/2022AY 2016-17
DCIT (CENTRAL)-1, BHOPAL vs DILIP BUILDCON LTD., BHOPAL
ITA 881/IND/2019[2015-16]Status: Disposed27/1/2022AY 2015-16
DILIP BUILDCON LTD.,BHOPAL vs DCIT (CENTRAL)-1, BHOPAL
ITA 820/IND/2019[2016-17]Status: Disposed27/1/2022AY 2016-17
DILIP BUILDCON LTD.,BHOPAL vs DCIT (CENTRAL)-1, BHOPAL
ITA 819/IND/2019[2015-16]Status: Disposed27/1/2022AY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX (CENTRAL)-1, BHOPAL vs DILIP BUILDCON LIMITED, BHOPAL
ITA 816/IND/2018[14-15]Status: Disposed27/1/2022
DILIP BUILDCON LIMITED,BHOPAL vs DEPUTY COMMISSIONER OF INCOME TAX (CENTRAL)-1, BHOPAL
ITA 782/IND/2018[2014-15]Status: Disposed27/1/2022AY 2014-15
M/S AGARWAL CONSTRUCTION COMPANY,BHOPAL vs DYPTI COMMISSIONER OF INCOME TAX, (CENTRAL), BHOPAL, BHOPAL
ITA 596/IND/2017[2012-13]Status: Disposed27/1/2022AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX (CENTRAL)-II, BHOPAL, BHOPAL vs M/S AGRAWAL CONSTRUCTION CO., BHOPAL
ITA 590/IND/2017[2012-13]Status: Disposed27/1/2022AY 2012-13
THE DCIT-2(1), INDORE vs M/S. DIASPARK INFOTECH PVT. LTD., INDORE
ITA 431/IND/2017[2012-13]Status: Disposed27/1/2022AY 2012-13
MOULANA ABUL BARKAT FAROOQUI MEMORIAL ACADEMY (RUN BY JAMEA RIYAZUL ULOOM),INDORE vs CIT EXEMPTION, BHOPAL
ITA 958/IND/2019[2018-19]Status: Heard24/1/2022AY 2018-19
SHEETAL JAIN,INDORE vs ITO-1(3) INDORE, INDORE
ITA 914/IND/2019[2014-15]Status: Heard24/1/2022AY 2014-15
PUJYA ACHARYA SHRI UMESHMUNI ANU JAIN PARMARTHIK TRUST,THANDLA vs CIT (EXEMPTION), BHOPAL
ITA 51/IND/2019[2017-18]Status: Heard24/1/2022AY 2017-18
24 BATALION KARMCHARI SAKH SAHKARI SOCIETY MARYADIT,JAORA vs CIT(EXEMPTION), BHOPAL
ITA 50/IND/2019[-]Status: Heard24/1/2022
SHRI RAKESH PORWAL,INDORE vs I T O-2(2), INDORE
ITA 37/IND/2019[2013-14]Status: Heard24/1/2022AY 2013-14
