← All Benches
ITAT Indore Bench
5,736 judgments
PUSHPA DEVELOPERS,INDORE vs ACIT1(1),INDORE, INDORE
ITA 443/IND/2018[2012-13]Status: Disposed24/1/2022AY 2012-13
ITO 4 (3), INDORE vs SMT SANGITA VERMA, INDORE
ITA 57/IND/2021[2011-12]Status: Disposed19/1/2022AY 2011-12
SMT SHILPA DESAI,INDORE vs THE PR CIT -1, INDORE
ITA 112/IND/2021[2015-16]Status: Disposed19/1/2022AY 2015-16
THE ACIT 4(1), INDORE vs M/S SUYASH EXIM P LTD, INDORE
ITA 356/IND/2020[2011-12]Status: Disposed19/1/2022AY 2011-12
THE DCIT, (CENTRAL)-1, INDORE vs SHRI DIPAK KALANI, INDORE
ITA 1045/IND/2016[2012-13]Status: Disposed19/1/2022AY 2012-13
THE DCIT, (CENTRAL)-1, INDORE vs SHRI PANKAJ KALANI, INDORE
ITA 1044/IND/2016[2012-13]Status: Disposed19/1/2022AY 2012-13
THE ACIT CENTRAL-1,INDORE, INDORE vs M/S GOYAL DEVELOPERS, INDORE
ITA 52/IND/2021[2011-12]Status: Heard17/1/2022AY 2011-12
THE ACIT CENTRAL-1,INDORE, INDORE vs M/S GOYAL DEVELOPERS, INDORE
ITA 51/IND/2021[2010-11]Status: Heard17/1/2022AY 2010-11
M/S N.R.COMPANY,INDORE vs PR . COMMISSIONER OF INCOME TAX- 3(1), INDORE
ITA 101/IND/2021[2015-16]Status: Heard17/1/2022AY 2015-16
ACIT-2(1), UJJAIN, UJJAIN vs M/S RUCHI J OIL PVT. LTD, MUMBAI
ITA 82/IND/2020[2014-15]Status: Heard17/1/2022AY 2014-15
SHRI DIGAMBER JAIN,BHOPAL vs CIT EXEMPTION, BHOPAL
ITA 289/IND/2020[NA]Status: Disposed17/1/2022
SHRI DIGAMBER JAIN,CHULGIRI BHOPAL vs CIT EXEMPTION, BHOPAL
ITA 287/IND/2020[NA]Status: Disposed17/1/2022
ITO 4(1) BHOPAL, BHOPAL vs RSR HOUSING & CONSTRUCTION P LTD, BHOPAL
ITA 164/IND/2020[2013-14]Status: Disposed17/1/2022AY 2013-14
NARMADA GINNING & PRESSING FACTORY,KHIRKIYA vs ACIT CIRCLE-ITARSI, BHOPAL
ITA 851/IND/2019[2013-14]Status: Disposed17/1/2022AY 2013-14
JILA SAHAKARI KENDRIYA BANK DHAR,DHAR vs THE CIT (A)-I, INDORE
ITA 596/IND/2019[2010-11(F Y2009-10) 2009-10( Q4)]Status: Heard17/1/2022
JILA SAHAKARI KENDRIYA BANK DHAR,DHAR vs THE CIT (A)-I, INDORE
ITA 595/IND/2019[2010-11(FY 2009-10)2009-10 (Q3)]Status: Heard17/1/2022
JILA SAHAKARI KENDRIYA BANK DHAR,DHAR vs THE CIT (A)-I, INDORE
ITA 594/IND/2019[2010-11(F Y 2009-10) 2009-10(Q2)]Status: Heard17/1/2022
JILA SAHAKARI KENDRIYA BANK DHAR,DHAR vs THE CIT (A)-I, INDORE
ITA 593/IND/2019[2010-11(FY 09-10)09-10 (Q-1)]Status: Heard17/1/2022
M/S AGRAWAL DRUGS & CHEMICALS P LTD,INDORE vs THE ITO-TDS -2, INDORE
ITA 91/IND/2021[2013-14]Status: Disposed13/1/2022AY 2013-14
THE ACIT, CENTRAL-2, INDORE vs SHRI VINOD GARG, INDORE
ITA 126/IND/2017[2012-13]Status: Disposed4/1/2022AY 2012-13
