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ITAT Indore Bench

5,736 judgments

INDORE CONTRACT BRIDGE ASSOCIATION YEASHWANT CLUB,INDORE vs ITO ,WARD-EXAMPTION , INDORE

ITA 403/IND/2022[2017-18]Status: Disposed18/4/2023AY 2017-18

MS. SUCHITRA KAMBLE (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHRI SHIVNARAYAN ,INDORE vs THE ITO 4 (4), INDORE

ITA 396/IND/2022[2012-13]Status: Disposed18/4/2023AY 2012-13

MS. SUCHITRA KAMBLE (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHRI NAVEEN JAIN,GWALIORE vs THE ACIT CENTRAL CIRCLE , GWALIOR

ITA 221/IND/2022[2018-19]Status: Disposed18/4/2023AY 2018-19

MS. SUCHITRA KAMBLE (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

BEYONDKEY SYSTEMS P LTD,INDORE vs THE DY CIT 1(1), INDORE

ITA 209/IND/2022[2011-12]Status: Disposed18/4/2023AY 2011-12

MS. SUCHITRA KAMBLE (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SH. GHANSHAM RATHORE,GUNA vs P.C.I.T., CENTRAL, BHOPAL

ITA 186/IND/2022[2020-21]Status: Disposed18/4/2023AY 2020-21

MS. SUCHITRA KAMBLE (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHRI JANKILAL,UJJAIN vs PCIT-1, INDORE

ITA 175/IND/2022[2017-18]Status: Disposed18/4/2023AY 2017-18

MS. SUCHITRA KAMBLE (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

THE ACIT 3(2), INDORE vs M/S. SIMRAN DEVELOPERS, INDORE

ITA 796/IND/2018[2014-15]Status: Disposed18/4/2023AY 2014-15

MS. SUCHITRA KAMBLE (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHRI MAHESHWARI JANKAIYAN TRUST ,INDORE vs THE CIT EXEMPTION, BHOPAL

ITA 123/IND/2022[2017-18]Status: Disposed17/4/2023AY 2017-18

Shri T.R. Senthil Kumar (Judicial Member), Shri B.M. Biyani (Accountant Member)

PRAVEEN MADHUARRAO SATWASKER,INDORE vs THE ITO 1(2), INDORE

ITA 340/IND/2022[2018-19]Status: Disposed13/4/2023AY 2018-19

SHRI.VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

PRAVEEN MADHUARRAO SATWASKER,INDORE vs THE ITO 1(2), INDORE

ITA 339/IND/2022[2017-18]Status: Disposed13/4/2023AY 2017-18

SHRI.VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S MODERN LABORATARIES PVT. LTD.,INDORE vs THE DCIT 1(1), INDORE

ITA 113/IND/2022[2017-18]Status: Disposed13/4/2023AY 2017-18

SHRI.VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

THE DCIT, 1(1), INDORE vs SHRI SURINDER SINGH BHATIA, INDORE

ITA 778/IND/2016[2011-12]Status: Disposed13/4/2023AY 2011-12

THE ACIT, 3(1), INDORE vs SHRI SURENDRA SINGH BHATIA, INDORE

ITA 413/IND/2014[2009-10]Status: Disposed13/4/2023AY 2009-10

ECOTECH MONITORING SOLUTIONS LTD ,INDORE vs PCIT -1, INDORE, INDORE

ITA 74/IND/2022[2017-18]Status: Disposed12/4/2023AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

ATEET BHASIN,BHOPAL vs THEM ITO4(1), BHOPAL

ITA 343/IND/2022[2012-13]Status: Disposed12/4/2023AY 2012-13

M/S RAJENDRA AGRI PRODUCTS P LTD,INDORE vs DCIT (TDS) , BANGALURU

ITA 121/IND/2022[2018-19]Status: Disposed11/4/2023AY 2018-19

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

AGROH INFRASTRUCTURE DEVELOPERS P LTD,MHOW vs PR CIT CENTRAL CIRCLE BHOPAL, BHOPAL

ITA 95/IND/2021[2008-09]Status: Disposed11/4/2023AY 2008-09

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S INDORE MANDAL DAK TAR KARAMCHARI SEHAKARI SANSTHA MARYADIT,INDORE vs THE ITO 5 (1) , INDORE

ITA 400/IND/2022[2017-18]Status: Disposed10/4/2023AY 2017-18

MS. SUCHITRA KAMBLE (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)

M/S. STAR DELTA TRANSFORMERS LTD.,BHOPAL vs THE ITO ( TDS) -2, BHOPAL

ITA 387/IND/2022[2015-16-Q4]Status: Disposed10/4/2023

MS. SUCHITRA KAMBLE (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)

M/S. STAR DELTA TRANSFORMERS LTD.,BHOPAL vs THE ITO ( TDS) -2, BHOPAL

ITA 386/IND/2022[2015-16 Q-3]Status: Disposed10/4/2023

MS. SUCHITRA KAMBLE (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)