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ITAT Indore Bench

5,736 judgments

M/S. STAR DELTA TRANSFORMERS LTD.,BHOPAL vs THE ITO ( TDS) -2, BHOPAL

ITA 385/IND/2022[2015-16 Q-2]Status: Disposed10/4/2023

MS. SUCHITRA KAMBLE (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)

M/S. STAR DELTA TRANSFORMERS LTD.,BHOPAL vs THE ITO ( TDS) -2, BHOPAL

ITA 384/IND/2022[2015-16- Q-1]Status: Disposed10/4/2023

MS. SUCHITRA KAMBLE (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)

M/S. STAR DELTA TRANSFORMERS LTD.,BHOPAL vs THE ITO ( TDS) -2, BHOPAL

ITA 383/IND/2022[20147-15 Q-4]Status: Disposed10/4/2023

MS. SUCHITRA KAMBLE (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)

M/S. STAR DELTA TRANSFORMERS LTD.,BHOPAL vs THE ITO ( TDS) -2, BHOPAL

ITA 382/IND/2022[2014-14Q-2]Status: Disposed10/4/2023

MS. SUCHITRA KAMBLE (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)

M/S. STAR DELTA TRANSFORMERS LTD.,BHOPAL vs THE ITO ( TDS) -2, BHOPAL

ITA 381/IND/2022[2013-14-Q-4]Status: Disposed10/4/2023

MS. SUCHITRA KAMBLE (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)

M/S. STAR DELTA TRANSFORMERS LTD.,BHOPAL vs THE ITO ( TDS) -2, BHOPAL

ITA 380/IND/2022[2013-14Q-3]Status: Disposed10/4/2023

MS. SUCHITRA KAMBLE (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)

M/S. STAR DELTA TRANSFORMERS LTD.,BHOPAL vs THE ITO ( TDS) -2, BHOPAL

ITA 379/IND/2022[2013-2014-Q2]Status: Disposed10/4/2023

MS. SUCHITRA KAMBLE (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)

M/S. STAR DELTA TRANSFORMERS LTD.,BHOPAL vs THE ITO ( TDS) -2, BHOPAL

ITA 378/IND/2022[2013-14 Q-1]Status: Disposed10/4/2023

MS. SUCHITRA KAMBLE (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)

TURNING POINT ESTATES P LTD ,INDORE vs THE ACIT 5(1), INDORE

ITA 354/IND/2022[2012-13]Status: Disposed10/4/2023AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHRI ABHINAV PATIDAR,BHOPAL vs THE ACIT-2(1), BHOPAL

ITA 195/IND/2022[2008-09]Status: Disposed10/4/2023AY 2008-09

MS. SUCHITRA KAMBLE (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)

M/S. COMPUTER SCIENCE CORPORATION INDIA PVT. LTD.,CHENNAI vs DEPUTY COMMISSIONER OF INCOME TAX-CIRCLE 2(1) , INDORE

ITA 319/IND/2018[2013-14]Status: Disposed10/4/2023AY 2013-14

MS. SUCHITRA KAMBLE (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)

M/S. COMPUTER SCIENCE CORPORATION INDIA PVT. LTD.,CHENNAI vs THE ACIT-CIRCLE 2(1), INDORE

ITA 292/IND/2017[2012-13]Status: Disposed10/4/2023AY 2012-13

MS. SUCHITRA KAMBLE (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)

M/S. COMPUTER SCIENCES CORPORATION INDIA PRIVATE LIMITED,INDORE vs THE ASST. COMMISSIONER OF INCOME TAX-2(1), INDORE

ITA 179/IND/2016[2011-12]Status: Disposed10/4/2023AY 2011-12

MS. SUCHITRA KAMBLE (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)

SMT PUSHPLATA CHANDRAWAT,INDORE vs THE DCIT CPC , BANGLORE

ITA 180/IND/2022[2018-19]Status: Disposed6/4/2023AY 2018-19

SHRI.VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S LAURELS SCHOOL AND MANAGEMENT INSTITUTION P.LTD.,INDORE vs DCIT 1(1), INDORE

ITA 137/IND/2022[2018-19]Status: Disposed6/4/2023AY 2018-19

SHRI.VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

ROSHAN HOSPITAL,BHOPAL vs DCIT-5(1), BHOPAL

ITA 109/IND/2022[2016-17]Status: Disposed6/4/2023AY 2016-17

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

R.M CHEMICALS P LTD ,INDORE vs THE DCIT/AIT 4 (1), INDORE

ITA 353/IND/2022[2013-14]Status: Disposed5/4/2023AY 2013-14

SHRI VIJAY PAL RAO, JUDICIAL MEMBER AND SHRIB.M. BIYANI (Accountant Member)

SHRI SHANTILALYADAV,KHARGONE vs THE ITO , KHATGONE

ITA 399/IND/2022[2013-14]Status: Disposed31/3/2023AY 2013-14

MS. SUCHITRA KAMBLE (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S LOKMANYA SHIKSHAM SANSTHAN,DEWAS vs THE JCIT EXEMPTION , BHOPAL, BHOPAL

ITA 394/IND/2022[2012-13]Status: Disposed31/3/2023AY 2012-13

MS. SUCHITRA KAMBLE (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)

BRILLIANT INFRASTRUCTURE P LTD ,INDORE vs THE ACIT IRCLE 1(2) INDORE, INDORE

ITA 393/IND/2022[2010-11]Status: Disposed31/3/2023AY 2010-11

MS. SUCHITRA KAMBLE (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)