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ITAT Indore Bench

5,736 judgments

THE ACIT CENTRAL-1, BHOPAL vs M/S RAMDEV SUGARS P LTD, INDORE

ITA 194/IND/2022[2017-18]Status: Disposed31/3/2023AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SUNITA RATHORE,GUNA vs PCIT CENTRAL, BHOPAL

ITA 187/IND/2022[2020-21]Status: Disposed31/3/2023AY 2020-21

MS. SUCHITRA KAMBLE (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

CHANDRAKANTA RATHORE,GUNA vs THE PCIT CENTRA LBHOPAL, BHOPAL

ITA 185/IND/2022[2020-21]Status: Disposed31/3/2023AY 2020-21

MS.SUCHITRA KAMBLE, JUDICIAL MEMBER AND SHRIB.M. BIYANI (Accountant Member)

SHRI LEELAHAR PALASIYAWALA,INDORE vs THE PCIT-2, INDORE

ITA 130/IND/2022[2015-16]Status: Disposed31/3/2023AY 2015-16

M/S M.P.WAREHOUSING & LOGISTIC CORPORATION,BHOPAL vs THE PR CIT-1, BHOPAL

ITA 106/IND/2021[2015-16]Status: Disposed31/3/2023AY 2015-16

MS. SUCHITRA KAMBLE (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

THE ITO 2 (2), BHOPAL vs SHRI MUNSHIRAM BALKISHAN VERMA, BHOPAL

ITA 9/IND/2020[2008-09]Status: Disposed31/3/2023AY 2008-09

MS. SUCHITRA KAMBLE (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHRI SHARAD SHARMA,BHOPAL vs ACIT ()CENTRAL), GWALIOR, BHOPAL

ITA 80/IND/2020[2009-10]Status: Disposed31/3/2023AY 2009-10

MS. SUCHITRA KAMBLE (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

THE ITO 2 (2), BHOPAL vs SHRI MUNSHIRAM BALKISHAN VERMA, BHOPAL

ITA 8/IND/2020[2008-09]Status: Disposed31/3/2023AY 2008-09

MS. SUCHITRA KAMBLE (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

MAAN ALUMINIUM LTD.,PITHAMPUR vs ITO (IT & TP), BHOPAL

ITA 6/IND/2020[2015-16]Status: Disposed31/3/2023AY 2015-16

MS. SUCHITRA KAMBLE (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

DCIT CENTRAL 2, BHOPAL vs SHRI RAJU PERUMAL, BHOPAL

ITA 998/IND/2019[2014-15]Status: Disposed31/3/2023AY 2014-15

MS. MADHUMITA ROY (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

DCIT CENTRAL 2, BHOPAL vs SHRI RAJU PERUMAL, BHOPAL

ITA 997/IND/2019[2014-15]Status: Disposed31/3/2023AY 2014-15

MS. MADHUMITA ROY (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

ACIT , RATLAM vs M/S SHIRANI AUTOMOTIVES PVT. LTD, RATLAM MP

ITA 555/IND/2018[2014-15]Status: Disposed31/3/2023AY 2014-15

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHRI SURINDER SINGH BHATIA,INDORE vs THE JCIT RANGE-3, INDORE

ITA 774/IND/2016[2011-12]Status: Disposed31/3/2023AY 2011-12

MS. SUCHITRA KAMBLE (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHRI SURINDER SINGH BHATIA,INDORE vs THE JCIT- 3, INDORE

ITA 129/IND/2015[2010-11]Status: Disposed31/3/2023AY 2010-11

MS. SUCHITRA KAMBLE (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHRI M A KHAN,BHOPAL vs THE ACIT 3(1), BHOPAL

ITA 105/IND/2015[2010-11]Status: Disposed31/3/2023AY 2010-11

MS. SUCHITRA KAMBLE (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

ACIT CENTRAL-2, INDORE vs SARTHAK INNOVATION (P) LTD., INDORE

ITA 230/IND/2021[2017-18]Status: Disposed30/3/2023AY 2017-18

Ms. MADHUMITA ROY (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)

ACIT CENTRAL-2, INDORE vs SARTHAK INNOVATION (P) LTD., INDORE

ITA 229/IND/2021[2014-15]Status: Disposed30/3/2023AY 2014-15

Ms. MADHUMITA ROY (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)

DCIT CENTRAL-1, INDORE vs SARTHAK INNOVATION (P) LTD., INDORE

ITA 228/IND/2021[2013-14]Status: Disposed30/3/2023AY 2013-14

Ms. MADHUMITA ROY (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)

SMT. SUDHA MODI,BHOPAL vs PCIT-1, BHOPAL

ITA 86/IND/2022[2017-18]Status: Disposed29/3/2023AY 2017-18

Ms. MADHUMITA ROY (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)

THE DCIT, 1(1), INDORE vs SHRI SURINDER SINGH BHATIA, INDORE

ITA 122/IND/2015[2010-11]Status: Disposed29/3/2023AY 2010-11