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ITAT Indore Bench

5,736 judgments

NEERA KOTWANI,BHOPAL vs THE PR CIT -1, BHOPAL

ITA 53/IND/2020[201-16]Status: Disposed28/3/2023

MS. MADHUMITA ROY (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

MOHD IDREES,INDORE vs ITO, INDORE

ITA 190/IND/2020[2015-16]Status: Disposed28/3/2023AY 2015-16

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHRI CHELARAM KHEMLANI,INDORE vs THE PR CIT-1, INDORE

ITA 122/IND/2021[2015-16]Status: Disposed24/3/2023AY 2015-16

SHRI T.R. SENTHIL KUMAR (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

RUCHI JAIN ,M/S DARSH MARKETING, RATLAM vs PCIT-1, INDORE

ITA 76/IND/2022[2017-18]Status: Disposed23/3/2023AY 2017-18

MS. SUCHITRA R KAMBLE (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

ABHISHEK MODI,INDORE vs THE ITO 2 (1), INDORE

ITA 415/IND/2022[2017-18]Status: Disposed23/3/2023AY 2017-18

SHRI.VIJAY PAL RAO (Judicial Member)

M.P.VIDHYUT MANDAL KARAMCHARI SAHKARISAKH SANSTHAN LTD,INDORE vs THE ACIT 4(1), INDORE

ITA 349/IND/2022[2014-15]Status: Disposed23/3/2023AY 2014-15

MS. SUCHITRA KAMBLE (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

DINDAYAL PARASPAR SAHAKARI SANSTHA,UJJAIN vs THE PCIT-1, INDORE

ITA 81/IND/2022[2017-18]Status: Disposed22/3/2023AY 2017-18

MS. SUCHITRA KAMBLE (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHEETAL KAUSHAL,BHOPAL vs THE ITO 5(2), BHOPAL

ITA 417/IND/2022[2011-12]Status: Disposed22/3/2023AY 2011-12

SHRI.VIJAY PAL RAO (Judicial Member)

THE ACIT 4(1), INDORE vs DURGESH SHUKLA, INDORE

ITA 410/IND/2022[018-19]Status: Disposed22/3/2023

SHRI.VIJAY PAL RAO (Judicial Member)

THE DCIT, 1(1), INDORE vs M/S. BHATIA INDUSTRIES & INFRASTRUCTURE LTD., INDORE

ITA 123/IND/2015[2008-09]Status: Disposed22/3/2023AY 2008-09

ACIT CENTRAL-2, INDORE vs SHRI VINOD BANSAL, KHANDWA

ITA 213/IND/2021[2018-19]Status: Disposed16/3/2023AY 2018-19

Ms. MADHUMITA ROY (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)

ACIT CENTRAL-2, INDORE vs M/S MAYUR INDUSTRIES, FATEPUR

ITA 212/IND/2021[2018-19]Status: Disposed15/3/2023AY 2018-19

Ms. MADHUMITA ROY (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)

ACIT-2.INDORE, INDORE vs SHRI RAJENDRA KUMAR BANSAL, KHANDWA

ITA 211/IND/2021[2018-19]Status: Disposed15/3/2023AY 2018-19

Ms. MADHUMITA ROY (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)

M/S SANGHVI FOODS PVT. LTD.,INDORE vs THE DIT /CPC , BENGELURU

ITA 200/IND/2022[2017-18]Status: Disposed14/3/2023AY 2017-18

MS. SUCHITRA KAMBLE (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)

KALPANA JAIN,INDORE vs THE PR CIT-1, INDORE

ITA 138/IND/2021[2016-17]Status: Disposed14/3/2023AY 2016-17

Ms. MADHUMITA ROY (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)

HASSANAND KHEMLANI,INDORE vs THE PCIT-1 ,INDORE, INDORE

ITA 110/IND/2021[2016-17]Status: Disposed14/3/2023AY 2016-17

Ms. MADHUMITA ROY (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)

DCIT-4(1), INDORE vs M/S. YAKSHA INFRASTRUCTURE COM. PVT. LTD., TALOJA, RAIGARH

ITA 460/IND/2019[2011-12]Status: Disposed14/3/2023AY 2011-12

Ms. MADHUMITA ROY (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)

YAKSHA INFRASTRUCTURE COMPANY (P) LTD. (FORMERLY KNOWN FROLIC REALTY (P) LTD.),MUMBAI vs DCIT-3(1) , INDORE

ITA 290/IND/2019[2011-12]Status: Disposed14/3/2023AY 2011-12

Ms. MADHUMITA ROY (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)

SHRI ARUN KUMAR SHRIVASTAVA,INDORE vs ASSTT, DIRECTOR OF INCOME TAX, INDORE

ITA 98/IND/2022[2018-19]Status: Disposed13/3/2023AY 2018-19

MS. SUCHITRA KAMBLE (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S. RITSPIN SYNTHETICS LTD.,PITHAMPUR vs THE DCIT,/CPC, BANGLORE

ITA 341/IND/2022[2018-19]Status: Disposed13/3/2023AY 2018-19

MS. SUCHITRA KAMBLE (Judicial Member), SHRI B.M. BIYANI (Accountant Member)