ITAT Indore Bench

5,736 judgments

THE ADIT CPC , BENGALURU vs SUNDERLAL MOOLCHAND JAIN, INDORE

ITA 213/IND/2022[2018-19]Status: Disposed13/3/2023AY 2018-19

MS. SUCHITRA KAMBLE (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S VIJAY PULSES,INDORE vs THE ACIT 4(1), INDORE

ITA 205/IND/2022[2018-19]Status: Disposed13/3/2023AY 2018-19

MS. SUCHITRA KAMBLE (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

JIWAJI UNIVERSITY,GWALIOR vs CIT, EXEMPTION, BHOPAL, BHOPAL

ITA 33/IND/2022[2019-20]Status: Disposed2/3/2023AY 2019-20

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

JIWAJI UNIVERSITY,GWALIOR vs CIT, EXEMPTION, BHOPAL, BHOPAL

ITA 32/IND/2022[2019-20]Status: Disposed2/3/2023AY 2019-20

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S TESLA TRANSFORMERS (INDIA) LTD,BHOPAL vs ACIT 3(1) BHOPAL, BHOPAL

ITA 190/IND/2022[2020-21]Status: Disposed2/3/2023AY 2020-21

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

DCIT 1(1), INDORE vs PSC INFRATECH , INDORE

ITA 961/IND/2019[2010-11]Status: Disposed2/3/2023AY 2010-11

SHRI VIJAY PAL RAO (Judicial Member)

M/S CHOUHAN EDUCATION SOCIETY,BHOPAL vs THE ACIT 1(1), BHOPAL

ITA 193/IND/2009[2000-01]Status: Disposed2/3/2023AY 2000-01

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHRI VINOD CHOUDHARY,INDORE vs ITO1 3), INDORE

ITA 206/IND/2020[2012-13]Status: Disposed28/2/2023AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHREENATHJI INFRASTRUCTURE P.LTD.,PIPARIYA vs ASSISTANT COMMISSIONER OF INCOME TAX , ITARSI

ITA 314/IND/2018[2014-15]Status: Disposed28/2/2023AY 2014-15

SHRI CHANDRA MOHAN GARG (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHREENATHJI INFRASTRUCTURE P.LTD.,PIPARIYA vs ASSISTANT COMMISSIONER OF INCOME TAX , ITARSI

ITA 313/IND/2018[2013-14]Status: Disposed28/2/2023AY 2013-14

SHRI CHANDRA MOHAN GARG (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHREENATHJI INFRASTRUCTURE P.LTD.,PIPARIYA vs DEPUTY COMMISSIONER OF INCOME TAX , ITARSI

ITA 312/IND/2018[2012-13]Status: Disposed28/2/2023AY 2012-13

SHRI CHANDRA MOHAN GARG (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHREENATHJI INFRASTRUCTURE P.LTD.,PIPARIYA vs ASSISTANT COMMISSIONER OF INCOME TAX , ITARSI

ITA 311/IND/2018[2010-11]Status: Disposed28/2/2023AY 2010-11

SHRI CHANDRA MOHAN GARG (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHREENATHJI INFRASTRUCTURE P.LTD.,PIPARIYA vs ASSISTANT COMMISSIONER OF INCOME TAX , ITARSI

ITA 310/IND/2018[2009-10]Status: Disposed28/2/2023AY 2009-10

SHRI CHANDRA MOHAN GARG (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHRI ARUN KUMAR SHRIVASTAVA,INDORE vs ASSTT, DIRECTOR OF INCOME TAX, INDORE

ITA 99/IND/2022[2019-20]Status: Disposed27/2/2023AY 2019-20

MS. SUCHITRA KAMBLE (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

CHRISTOPHER KUJUR,DEWAS vs THE ITO-1 , DEWAS

ITA 338/IND/2022[14/09/2022]Status: Disposed27/2/2023

MS. SUCHITRA KAMBLE (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)

SMT CJJAYA BALWANI,BHOPAL vs THE CPO, BANGLORE

ITA 330/IND/2022[2020-21]Status: Disposed27/2/2023AY 2020-21

MS. SUCHITRA KAMBLE (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHRIAMIT AGRAWAL,INDORE vs THE ITO WARD 1(3), INDORE

ITA 212/IND/2022[2009-10]Status: Disposed27/2/2023AY 2009-10

MS.SUCHITRA KAMBLE (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

MRS SHWETA SONI,INDORE vs THE ITO 5(4), INDORE

ITA 211/IND/2022[2017-18]Status: Disposed27/2/2023AY 2017-18

MS. SUCHITRA KAMBLE (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)

SHRI ROHIT PANCHAL,INDORE vs THE DCIT-CPC , BANGALORE

ITA 203/IND/2022[2018-19]Status: Disposed27/2/2023AY 2018-19

MS. SUCHITRA KAMBLE (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

NIMAR MOTORS P LTD,KHARGONE vs DCIT/CPC , BANGALURU

ITA 118/IND/2022[2018-19]Status: Disposed27/2/2023AY 2018-19

MS. SUCHITRA KAMBLE (Judicial Member), SHRI B.M. BIYANI (Accountant Member)