ITAT Indore Bench
5,736 judgments
THE INDORE PENTECOSTAL CHURCH OF GOD,INDORE vs DCIT (CPC) , BHOPAL
MS.SUCHITRA KAMBLE, JUDICIAL MEMBER AND SHRIB.M. BIYANI (Accountant Member)
ACIT, RATLAM, RATLAM vs M/S SAGAR AUTOMOBILES PVT. LTD, RATLAM
Shri T.R. Senthil Kumar (Judicial Member), Shri B.M. Biyani (Accountant Member)
ACIT, RATLAM vs M/S SHIRANI MOTORS PVT. LTD., RATLAM (MP)
Shri T.R. Senthil Kumar (Judicial Member), Shri B.M. Biyani (Accountant Member)
ACIT, RATLAM vs M/S SHIRANI MOTORS PVT. LTD., RATLAM (MP)
Shri T.R. Senthil Kumar (Judicial Member), Shri B.M. Biyani (Accountant Member)
THE DCIT-2(1), INDORE vs M/S. CENTURY 21 MALL (P) LTD., INDORE
SMT. MADHUMITA ROY, JUDICIAL MEMBER, SHRI BHAGIRATH MAL BIYANI (Accountant Member)
THE DCIT, 2(1), INDORE vs M/S. CENTURE 21 MALL PVT. LTD., INDORE
SMT. MADHUMITA ROY, JUDICIAL MEMBER, SHRI BHAGIRATH MAL BIYANI (Accountant Member)
M/S CENTURY 21 MALLS P. LTD.,INDORE vs THE ACIT 2(1), INDORE
SMT. MADHUMITA ROY, JUDICIAL MEMBER, SHRI BHAGIRATH MAL BIYANI (Accountant Member)
LT. SURESH CHANDRA KATARIA THROUGN L/H RAKESH KATARIA,RATLAM vs PCIT INDORE-1, INDORE
MS. SUCHITRA KAMBLE (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)
VISHWARANJAN PRASAD SINGH,BHOPAL vs DCIT ,CPC, BANGALURU
MS. SUCHITRA KAMBLE (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)
NEW VISION SOFTEOCOM & CONSULTABCY P LTD ,BHOPAL vs THE DCIT/ACIT 3(1) , BHOPAL
SHRI SIDDHARTHA NAUTIYAL, JUDICIAL MEBER, SHRI B.M. BIYANI, ACCOUNTNT MEMBER New Vision Softcom & Consultancy Pvt. Ltd. E-7 LIG 369, Arera Colony, Bhopal-462016
KWALITY MOTEL SHIRAZ,BHOPAL vs ASST DIRECTOR OF INCOME TAX CPC, DELHI
SHRI SIDDHARTHA NAUTIYAL, JUDICIAL MEBER, SHRI B.M. BIYANI, ACCOUNTNT MEMBER Kwality Motel Shiraz 1, Shivaji Nagar, Bhopal-462021
PRASHANTI ENGINEERING WORKS P LTD,PITHAMPUR vs THE ASST.DCIT ,CPC, BANGALURU
SHRI SIDDHARTHA NAUTIYAL, JUDICIAL MEBER, SHRI B.M. BIYANI, ACCOUNTNT MEMBER Prashanti Engineering Works (P) Ltd. Plot No. 60A, Industrial Area No. 1, Pithampur- 454775(M.P.)
SHRI HUKUMCHAND CHOUDHARY ,INDORE vs ITO (3),INDORE, INDORE
MS. SUCHITRA KAMBLE (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)
MANJEET SINGH SALUJA ,INDORE vs THE ACIT 5(1), INDORE
MS. SUCHITRA KAMBLE (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)
ITO3(1) , INDORE vs M/S PARAMETRIC TRADING P LTD, MUMBAI
Ms. MADHUMITA ROY (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)
SMT. RENUDEVI NACHANI,INDORE vs ASSISTANT COMMISSIONER OF INCOME TAX 2 (1), INDORE
SMT. MADHUMITA ROY, JUDICIAL MEMBER, SHRI BHAGIRATH MAL BIYANI (Accountant Member)
SMT. RENUDEVI NACHANI,INDORE vs ASSISTANT COMMISSIONER OF INCOME TAX 2 (1), INDORE
SMT. MADHUMITA ROY, JUDICIAL MEMBER, SHRI BHAGIRATH MAL BIYANI (Accountant Member)
THE DCIT, 1(1), INDORE vs SMT. RENUDEVI NACHANI, INDORE
SMT. MADHUMITA ROY, JUDICIAL MEMBER, SHRI BHAGIRATH MAL BIYANI (Accountant Member)
DCIT,CENTRAL-2, INDORE vs SHRI KRIHNA KUMAR VERMA, INDORE
SHRI CHANDRA MOHAN GARG (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)
ACIT,CENTRAL-1, INDORE vs M/S ESSENCE COMMODITIES P LTD, INDORE
SHRI CHANDRA MOHAN GARG (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)
