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ITAT Indore Bench

5,736 judgments

ACIT (CENTRAL)-1 INDORE, INDORE vs ESSENCE COMMODITIES (P) LTD., INDORE

ITA 675/IND/2019[2011-12]Status: Disposed10/2/2023AY 2011-12

SHRI CHANDRA MOHAN GARG (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)

M/S. GREATER KAILASH HOSPITAL (P) LTD.,INDORE vs ACIT-2(1), INDORE

ITA 628/IND/2019[2013-14]Status: Disposed10/2/2023AY 2013-14

SHRI C.M. GARG (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)

DHANWAN LEASING AND FINANCE COMPANY LIMITED,INDORE vs INCOME TAX OFFICER 2 (2), INDORE

ITA 225/IND/2018[2010-11]Status: Disposed10/2/2023AY 2010-11

SHRI C.M. GARG (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)

SHRI NITIN BOTHRA,INDORE vs HE PCIT -1 INDORE, INDORE

ITA 108/IND/2022[2017-18]Status: Disposed9/2/2023AY 2017-18

SHRI CHANDRA MOHAN GARG (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

WE WIN LTD,BHOPAL vs THE DCIT CIRCLE 5 (1) , BHOPAL

ITA 18/IND/2022[2013-14]Status: Disposed3/2/2023AY 2013-14

SHRI CHANDRA MOHAN GARG (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

PRAGYA SAXENA,BHOPAL vs PCIT-1, BHOPAL

ITA 126/IND/2022[2012-13]Status: Disposed3/2/2023AY 2012-13

SHRI CHANDRA MOHAN GARG (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

AUTO HOUSE,PIPLANI vs ACIT/DCIT 4(1), BHOPAL

ITA 107/IND/2022[2017-18]Status: Disposed3/2/2023AY 2017-18

SHRI CHANDRA MOHAN GARG (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

DCIT 3 (1), BHOPAL vs M/S NARMADA SWITCHGEAR P LTD , BHOPAL

ITA 307/IND/2020[2013-14]Status: Disposed3/2/2023AY 2013-14

SHRI CHANDRA MOHAN GARG (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S BANSAL EXTRACTION & EXPORT P LTD ,BHOPAL vs DCIT CENTRAL-1, BHOPAL

ITA 171/IND/2020[2011-12]Status: Disposed3/2/2023AY 2011-12

SHRI CHANDRA MOHAN GARG, JUDICIAL MEMBER AND SHRIB.M. BIYANI (Accountant Member)

M/S S>D>BANSAL IRON &STEEL P LTD,BHOPAL vs DCIT CENTRAL-1, BHOPAL

ITA 169/IND/2020[2011-12]Status: Disposed3/2/2023AY 2011-12

SHRI CHANDRA MOHAN GARG, JUDICIAL MEMBER AND SHRIB.M. BIYANI (Accountant Member)

THE ACIT (CENTRAL)-I, BHOPAL vs M/S. D.K. CONSTRUCTION, BHOPAL

ITA 37/IND/2022[2017-18]Status: Disposed31/1/2023AY 2017-18

MS. SUCHITRA R. KAMBLE (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)

THE ACIT (CENTRAL)-I, BHOPAL vs M/S. D.K. CONSTRUCTION, BHOPAL

ITA 36/IND/2022[2014-15]Status: Disposed31/1/2023AY 2014-15

MS. SUCHITRA R. KAMBLE (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)

THE ACIT (CENTRAL)-I, BHOPAL vs M/S. D.K. CONSTRUCTION, BHOPAL

ITA 35/IND/2022[2013-14]Status: Disposed31/1/2023AY 2013-14

MS. SUCHITRA R. KAMBLE (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)

THE ACIT (CENTRAL)-I, BHOPAL vs M/S. D.K. CONSTRUCTION, BHOPAL

ITA 34/IND/2022[2012-13]Status: Disposed31/1/2023AY 2012-13

MS. SUCHITRA R. KAMBLE (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)

M/S KESAR ALLOYS & METALS PVT.LTD.,INDORE vs THE DIRECTOR OF INCOME TAX (1&C1), BHOPAL

ITA 337/IND/2022[2017-18]Status: Disposed31/1/2023AY 2017-18

Shri T.R. Senthil Kumar (Judicial Member), Shri B.M. Biyani (Accountant Member)

M/S. D.K. CONSTRUCTION,BHOPAL vs THE ACIT, 2(1), BHOPAL

ITA 24/IND/2022[2017-18]Status: Disposed31/1/2023AY 2017-18

MS. SUCHITRA R. KAMBLE (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)

SHRI NISHANT KUMAR TIWARI ,DEWAS vs THE ITO -1 , DEWAS

ITA 168/IND/2022[2011-12]Status: Disposed31/1/2023AY 2011-12

Ms. MADHUMITA ROY (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)

DCIT (EXEMPTION), BHOPAL vs M/S. ALL INDIA SOCIETY FOR ELECTRONICS & COMPUTER TECHNOLOGY, BHOPAL

ITA 927/IND/2019[2013-14]Status: Disposed31/1/2023AY 2013-14

MS.SUCHITRA KAMBLE (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

ACIT CENTRAL -2, INDORE vs M/S KETI CONSTRUCTION LTD, INDORE

ITA 96/IND/2022[2017-18]Status: Disposed30/1/2023AY 2017-18

SHRI CHANDRA MOHAN GARG (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)

ARKA CARBON FUELS P LTD ,INDORE vs THE DCIT CPC, BANGALURU

ITA 216/IND/2022[2013-14]Status: Disposed30/1/2023AY 2013-14

MS.SUCHITRA KAMBLE, JUDICIAL MEMBER AND SHRIB.M. BIYANI (Accountant Member)