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ITAT Indore Bench

5,736 judgments

DEPUTY COMMISSIONER OF INCOME TAX (CENTRAL)-1, BHOPAL vs DILIP BUILDCON LIMITED, BHOPAL

ITA 193/IND/2022[2014-15]Status: Disposed30/1/2023AY 2014-15

MS. SUCHITRA KAMBLE (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHRI AKHILESH RATHI ,INDORE vs THE PR CIT -1 , INDORE

ITA 114/IND/2022[2017-18]Status: Disposed30/1/2023AY 2017-18

SHRI CHANDRA MOHAN GARG (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)

THE ACIT,CENTRAL-1, INDORE vs M/S PRAKASH OILS LTD., DHAR

ITA 235/IND/2021[2011-12]Status: Disposed30/1/2023AY 2011-12

SHRI C.M. GARG (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)

THE ADDL. CIT RANGE -1, INDORE vs M/S PRAKASH OILS LTD., DHAR

ITA 227/IND/2021[2015-16]Status: Disposed30/1/2023AY 2015-16

SHRI C.M. GARG (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)

THE ACIT ,CENTRAL-1, INDORE vs M/S PRAKASH OILS LTD., DHAR

ITA 226/IND/2021[2012-2013]Status: Disposed30/1/2023AY 2012-2013

SHRI C.M. GARG (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)

THE ACIT, CENTRAL-1, INDORE vs M/S. MANISH AGRO TECH PVT. LTD., INDORE

ITA 219/IND/2021[2015-16]Status: Disposed30/1/2023AY 2015-16

SHRI CHANDRA MOHAN GARG (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)

THE ACIT, CENTRAL-1, INDORE vs M/S. MANISH AGRO TECH PVT. LTD., INDORE

ITA 218/IND/2021[2012-13]Status: Disposed30/1/2023AY 2012-13

SHRI CHANDRA MOHAN GARG (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)

DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1, NASHIK vs MAHAKALESHWAR TOLLWAYS PRIVATE LIMITED, UJJAIN

ITA 123/IND/2021[2017-18]Status: Disposed30/1/2023AY 2017-18

SHRI C.M. GARG, JUDICIAL MEMEBR, SHRI BHAGIRATH MAL BIYANI (Accountant Member)

SHRI RAJESH SHARMA ,BHOPAL vs PCIT -1 BHOPAL, BHOPAL

ITA 109/IND/2021[2015-16]Status: Fixed30/1/2023AY 2015-16

MS.SUCHITRA KAMBLE (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHRI HARI KISHAN GOYAL,INDORE vs PR CIT-2, INDORE

ITA 157/IND/2020[2015-16]Status: Disposed30/1/2023AY 2015-16

SHRI SIDDHARTHA NAUTIYAL, JUDICIAL MEBER, SHRI B.M. BIYANI, ACCOUNTNT MEMBER Shri Hari Kishan Goyal, Indore

SUPREME AUTO 9INDIA) PVT,LTD,, INDORE vs ITO1 (4), INDORE

ITA 133/IND/2020[2013-14]Status: Disposed30/1/2023AY 2013-14

MS. MADHUMITA ROY (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

TYHE ITO-4(5), INDORE vs M/S. URVASHI WORLD WIDE P. LTD., INDORE

ITA 569/IND/2019[2012-13]Status: Disposed30/1/2023AY 2012-13

SHRI C.M. GARG (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)

M/S. M.P.STATE COOPERATIVE MARKETING FEDERATION LTD.,BHOPAL vs ACIT2(1), BHOPAL

ITA 18/IND/2019[2013-14]Status: Disposed30/1/2023AY 2013-14

MS.SUCHITRA KAMBLE, JUDICIAL MEMBER AND SHRIB.M. BIYANI (Accountant Member)

THE DCIT-1(1), INDORE vs M/S. BRIDGESTONE INDIA PVT. LTD., DHAR

ITA 348/IND/2017[2012-13]Status: Disposed30/1/2023AY 2012-13

MS.SUCHITRA KAMBLE (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

MOHANLAL PIRODIA,RATLAM vs PCIT(CENTRAL) , BHOPAL

ITA 83/IND/2022[2017-18]Status: Disposed25/1/2023AY 2017-18

SHRI SIDDHARTHA NAUTIYAL, JUDICIAL MEBER, SHRI B.M. BIYANI, ACCOUNTNT MEMBER Mohanlal Pirodia, Ratlam

MATHARLAL MUNGALAL AGRAWAL,KHANDWA vs THE ITO, KHANDWA

ITA 20/IND/2019[2014-15]Status: Disposed25/1/2023AY 2014-15

MS. MADHUMITA ROY (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

A C I T 2 (1), BHOPAL vs JAI NARAYAN CHOUKSEY, BHOPAL

ITA 833/IND/2018[2008-09]Status: Disposed25/1/2023AY 2008-09

MS. MADHUMITA ROY (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)

A C I T 2 (1), BHOPAL vs JAI NARAYAN CHOUKSEY, BHOPAL

ITA 832/IND/2018[2007-08]Status: Disposed25/1/2023AY 2007-08

MS. MADHUMITA ROY (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)

JAI NARAYAN CHOUKSEY,BHOPAL vs THE ACIT 2(1), BHOPAL

ITA 769/IND/2018[2009/10]Status: Disposed25/1/2023

MS. MADHUMITA ROY (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)

JCIT(OSD),-2(1),INDORE, INDORE vs SHRI KESHAV KUMAR NACHANI, INDORE

ITA 441/IND/2018[2014-15]Status: Disposed25/1/2023AY 2014-15

SMT. MADHUMITA ROY, JUDICIAL MEMBER, SHRI BHAGIRATH MAL BIYANI (Accountant Member)