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ITAT Indore Bench

5,736 judgments

THE DCIT, 2(1), INDORE vs SHRI KESHAV KUMAR NACHANI, INDORE

ITA 309/IND/2017[2013-14]Status: Disposed25/1/2023AY 2013-14

SMT. MADHUMITA ROY, JUDICIAL MEMBER, SHRI BHAGIRATH MAL BIYANI (Accountant Member)

THE DCIT, 2(1), INDORE vs SHRI KESHAV KUMAR NACHANI, INDORE

ITA 244/IND/2017[2012-13]Status: Disposed25/1/2023AY 2012-13

SMT. MADHUMITA ROY, JUDICIAL MEMBER, SHRI BHAGIRATH MAL BIYANI (Accountant Member)

M/S SETH SHRI NARAYAN AGARWAL,ITASI vs DCIT EXEMPTION , BHOPAL

ITA 94/IND/2022[2009-10]Status: Disposed24/1/2023AY 2009-10

Ms. MADHUMITA ROY (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)

SMT ANUPAMA ASSWA,INDORE vs THE PCIT-1, INDORE, INDORE

ITA 59/IND/2022[2017-18]Status: Disposed24/1/2023AY 2017-18

Ms. MADHUMITA ROY, JUDICIAL MEMEBR, SHRI BHAGIRATH MAL BIYANI (Accountant Member)

THE ITO 4(1), INDORE vs SHRI RAJENDRA KUMAR GUPTA, INDORE

ITA 355/IND/2022[2011-12]Status: Disposed24/1/2023AY 2011-12

Ms. MADHUMITA ROY (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)

VIJENDRA SINGH PANWAR,MANDSAUR vs THE ITO MANDSAUR, MANDSAUR

ITA 350/IND/2022[2017-18]Status: Disposed24/1/2023AY 2017-18

Ms. MADHUMITA ROY (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)

ITO 1(3), AYKAR BHAWAN ANNEX, INDORE vs M/S. FAIRDEAL ENGINEERING & BODY BUILDING CO. (P) LTD. , KOLKATA

ITA 920/IND/2019[2012-13]Status: Disposed24/1/2023AY 2012-13

MS. MADHUMITA ROY (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

VIMAL CHAND JAIN,GWALIOR vs DCIT CENTRAL-I, BHOPAL

ITA 509/IND/2019[2014-15]Status: Disposed24/1/2023AY 2014-15

MS. MADHUMITA ROY (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHAID HASSAN ANSARI,BHOPAL vs ITO3(2), INDORE

ITA 207/IND/2022[2012-13]Status: Disposed23/1/2023AY 2012-13

MS. SUCHITRA KAMBLE (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)

SHRI UMESH KUMAR AGRAWAL,TILAK BHAWAN, HARDA vs PCIT-1, BHOPAL

ITA 87/IND/2022[2017-18]Status: Disposed20/1/2023AY 2017-18

SHRI CHANDRA MOHAL GARG, JUDICIAL MEMBER AND SHRIB.M. BIYANI (Accountant Member)

MEDICAPS EDUCATION SOCIETY,INDORE vs CIT EXEMPTION, BHOPAL

ITA 85/IND/2022[2017-18]Status: Disposed20/1/2023AY 2017-18

SHRI CHANDRA MOHAN GARG, JUDICIAL MEMBER AND SHRIB.M. BIYANI (Accountant Member)

GAURANG METALS P LTD,INDORE vs THE PCIT-1, INDORE

ITA 78/IND/2022[2017-18]Status: Disposed20/1/2023AY 2017-18

SHRI CHANDRA MOHAN GARG, JUDICIAL MEMBER AND SHRIB.M. BIYANI (Accountant Member)

SHABANA BEE ,INDORE vs THE ITO 3(3), INDORE

ITA 19/IND/2022[2017-18]Status: Disposed20/1/2023AY 2017-18

SHRI CHANDRA MOHAN GARG, JUDICIAL MEMBER AND SHRIB.M. BIYANI (Accountant Member)

SHRI RAJENDRA PRASAD SHRIVASTAVA ,HOSHANGABAD vs THE PCIT-1 INDORE, NDORE

ITA 112/IND/2022[2017-18]Status: Disposed20/1/2023AY 2017-18

SHRI CHANDRA MOHAN GARG, JUDICIAL MEMBER AND SHRIB.M. BIYANI (Accountant Member)

ANAND PRAKASH KAMDAR,BHOPAL vs ACIT-1(1), BHOPAL

ITA 58/IND/2019[2010-11]Status: Disposed20/1/2023AY 2010-11

SHRI CHANDRA MOHAN GARG (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S BEYOND KEY SYSTEMS P LTD,INDORE vs THE DCIT/ACIT 1(1) , INDORE

ITA 184/IND/2022[2018-19]Status: Disposed19/1/2023AY 2018-19

SHRI T.R. SENTHIL KUMAR, JUDICIAL MEMBER AND SHRIB.M. BIYANI (Accountant Member)

SHRI AVIJIT SHASTRI,INDOR vs THE ITO 4(1), INDORE

ITA 197/IND/2022[2009-10]Status: Disposed16/1/2023AY 2009-10

MS. SUCHITRA KAMBLE (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)

SHRI RAVI PRAKASH LANGER PROP M/S LANGER AUTO SALES & SEVICES, UJJAIN,UJJAIN vs ACIT 2 (1), UJJAIN

ITA 106/IND/2020[2011-12]Status: Disposed16/1/2023AY 2011-12

MS. SUCHITRA KAMBLE (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)

SHRI RAKESH JAIN,INDORE vs I T O IT & TP, BHOPAL

ITA 7/IND/2020[2016-17]Status: Disposed11/1/2023AY 2016-17

SHRI SIDDHARTHA NAUTIYAL, JUDICIAL MEBER, SHRI B.M. BIYANI, ACCOUNTNT MEMBER Shri Rakesh Jain, 35, Ravi Nagar, Khajrana Road, Indore

ACIT(CENTRAL)-1, BHOPAL vs M/S. BANSAL CONSTRUCTION WORK (P) LTD., BHOPAL

ITA 822/IND/2018[2015-16]Status: Disposed11/1/2023AY 2015-16

SHRI SIDDHARTHA NAUTIYAL, JUDICIAL MEBER, SHRI B.M. BIYANI, ACCOUNTNT MEMBER The ACIT, Central-I, Bhopal