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ITAT Indore Bench

5,736 judgments

ABEDIN KAPDAWALA, MANDSAUR vs THE ITO (IT & TP), BHOPAL

ITA 359/IND/2022[2017-18]Status: Disposed10/1/2023AY 2017-18

MS. SUCHITRA KAMBLE (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)

FEHMIDA KAPDAWALA,MANDSAUR vs THE ITO (IT& TP), BHOPAL

ITA 358/IND/2022[2017-18]Status: Disposed10/1/2023AY 2017-18

MS. SUCHITRA KAMBLE (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)

VIJAY PANDYA,INDORE vs PCIT, INDORE-1, INDORE

ITA 111/IND/2022[2016-17]Status: Disposed10/1/2023AY 2016-17

MS. SUCHITRA KAMBLE (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)

M/S. PRAKASH ASHPHLTING & TOO HIGHWAY LTD.,INDORE vs THE ACIT, (CENTRAL)-1, INDORE

ITA 283/IND/2021[2008-09]Status: Disposed10/1/2023AY 2008-09

MS. SUCHITRA KAMBLE (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHRI KHALID AMAN,BHOPAL vs THE PCIT-2, BHOPAL, BHOPAL

ITA 225/IND/2021[2014-15]Status: Disposed10/1/2023AY 2014-15

MS.SUCHITRA KAMBLE, JUDICIAL MEMBER AND SHRIB.M. BIYANI (Accountant Member)

ACIT(CENTRAL)-1, INDORE vs PRAKASH ASPHALTINGS & TOLL HIGHWAYS (INDIA) LTD., MHOW

ITA 20/IND/2021[2008-09]Status: Disposed10/1/2023AY 2008-09

MS. SUCHITRA KAMBLE (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

ITO-4(2), INDORE vs M/S. REAL WORK INFRA BUILD (P) LTD., INDORE

ITA 571/IND/2019[2012-13]Status: Disposed10/1/2023AY 2012-13

MS. SUCHITRA KAMBLE (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)

SHRI NARSHING BINDAL,DEWAS vs ACIT 1(1), UJJAIN

ITA 90/IND/2021[2015-16]Status: Disposed9/1/2023AY 2015-16

SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

ATUL KUMAR ANCHALIA,JAORA vs PCIT-1 , INDORE

ITA 63/IND/2022[2017-18]Status: Disposed3/1/2023AY 2017-18

Shri T.R. Senthil Kumar (Judicial Member), Shri B.M. Biyani (Accountant Member)

THE DY CIT,CENTRAL-1, BHOPASL vs M/S R.K.GUPTA & ENGINEERS P LTD, 2009-10

ITA 325/IND/2020[2009-10]Status: Disposed3/1/2023AY 2009-10

Shri T.R. Senthil Kumar (Judicial Member), Shri B.M. Biyani (Accountant Member)

ITO 5 (2), INDORE vs SHRIKAPIL RATHI, INDORE

ITA 43/IND/2021[2011-12]Status: Disposed27/12/2022AY 2011-12

THE DCIT CIRCLE -2, INDORE, INDORE vs M/S AADYA HERBALS AND ORGANICS, INDORE

ITA 726/IND/2018[13-14]Status: Disposed27/12/2022

SHRI NAVKAR PAARIVAR,INDORE vs CIT EXEMPTION, BHOPAL

ITA 102/IND/2022[2017-18]Status: Disposed26/12/2022AY 2017-18

PANKESH JAIN,PITHAMPUR vs ITO-1(4), INDORE

ITA 277/IND/2019[2015-16]Status: Disposed26/12/2022AY 2015-16

ACIT CIRCLE-2(I), BHOPAL vs MAPAAEX REMEDIES (P) LTD., BHOPAL

ITA 214/IND/2019[2014-15]Status: Disposed26/12/2022AY 2014-15

NARENDRA KUMAR SHATILAL JAIN HUF,INDORE vs PCIT-1, INDORE

ITA 124/IND/2022[2017-18]Status: Disposed23/12/2022AY 2017-18

M/S SHRIMAT MAHRAJA JAGDEVRAO PAWAR SMRITI SHIKSHA SANSTHA,DHAR vs CIT EXMPTION, BHOPAL

ITA 136/IND/2021[2017-18]Status: Disposed23/12/2022AY 2017-18

GURUSHARAN SAKH SAHAKARI MARYADIT (UNDER WINDING-UP),INDORE vs ITO 4(2), INDORE

ITA 57/IND/2022[2011-12]Status: Disposed22/12/2022AY 2011-12

M/S. KAKDA STEELS PVT. LTD.,BHOPAL vs INCOME TAX OFFICER-2(1), BHOPAL

ITA 916/IND/2019[2019]Status: Disposed22/12/2022

THE DCIT CENTRAL-(1), INDORE vs M/S AYUSH AJAY CONSTRUCTION PVT. LTD., INDORE

ITA 740/IND/2019[2014-15]Status: Disposed22/12/2022AY 2014-15