ITAT Indore Bench

5,736 judgments

SHRI MANJEET SINGH BHATIA,INDORE vs THE ADDL. CIT RANGE-3, INDORE

ITA 652/IND/2013[2009-10]Status: Disposed28/4/2023AY 2009-10

MS. SUCHITRA KAMBLE (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

THE ACIT, CENTRAL-2, INDORE vs M/S. SHAKTI PUMPS (INDIA) LTD., INDORE

ITA 1358/IND/2016[2010-11]Status: Disposed26/4/2023AY 2010-11

MS. MADHUMITA ROY (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

NAVRATNA SURAT FOUNDATION ,INDORE vs THE DCIT CPC /ACIT 1(1), INDORE

ITA 390/IND/2022[201516]Status: Disposed21/4/2023

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

RAMESH CHAND PATNI,INDORE vs THE ITO 5(5), INDORE

ITA 368/IND/2022[2012-13]Status: Disposed21/4/2023AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

RAMESH CHAND PATNI,INDORE vs THE ITO 5(5), INDORE

ITA 367/IND/2022[2011-12]Status: Disposed21/4/2023AY 2011-12

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SAROJ JAIN,KHANDWA vs ITO-1, KHANDWA

ITA 53/IND/2022[2017-18]Status: Disposed20/4/2023AY 2017-18

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

LATE BHUWAN BALI THROUGH L/H. SHRI CHHOTELEL BALAI, SHRI SANTOSH BALAI & SHRI SUBHASH BALAI,INDORE vs ITO-1(4), INDORE

ITA 99/IND/2020[2010-11]Status: Disposed20/4/2023AY 2010-11

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

MR. CHHITAR SINGH BHIKAJI,KHANDWA vs ITO-1 KHANDWA, KHANDWA

ITA 653/IND/2019[2009-10]Status: Disposed20/4/2023AY 2009-10

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

NOBLE FRIENDS FOUNDATION,INDORE vs ASSESSING OFFICER CENTRALIZED PROCESSING CENTRE, INDORE

ITA 47/IND/2023[2014-15,F-26,Q2nd]Status: Disposed19/4/2023

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

NOBLE FRIENDS FOUNDATION,INDORE vs ASSESSING OFFICER CENTRALIZED PROCESSING CENTRE, INDORE

ITA 46/IND/2023[2013-14,F-26,Q4th]Status: Disposed19/4/2023

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

NOBLE FRIENDS FOUNDATION,INDORE vs ASSESSING OFFICER CENTRALIZED PROCESSING CENTRE, INDORE

ITA 45/IND/2023[2013-14,F-24-Q4]Status: Disposed19/4/2023

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

NOBLE FRIENDS FOUNDATION,INDORE vs ASSESSING OFFICER CENTRALIZED PROCESSING CENTRE, INDORE

ITA 44/IND/2023[2013-14,F-26 Q-3]Status: Disposed19/4/2023

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

NOBLE FRIENDS FOUNDATION,INDORE vs ASSESSING OFFICER CENTRALIZED PROCESSING CENTRE, INDORE

ITA 43/IND/2023[2013-14,F.no.26,Q-4th]Status: Disposed19/4/2023

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SUNITA GUPTA,INDORE vs ACIT CIRCLE 2(1), INDORE

ITA 357/IND/2022[2010-11]Status: Disposed19/4/2023AY 2010-11

Shri T.R. Senthil Kumar (Judicial Member), Shri B.M. Biyani (Accountant Member)

DR. RISHI KUMAR SEHGAL,BODKHI, AMLA DISTRICT BETUL vs INCOME TAX OFFICER , BETUL

ITA 420/IND/2018[2014-15]Status: Disposed19/4/2023AY 2014-15

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SMT. MANJARI CHOUDHARY,INDORE vs ASSISTANT COMMISSIONER OF INCOME TAX 1 (2), INDORE

ITA 214/IND/2018[2009-10]Status: Disposed19/4/2023AY 2009-10

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHAFQAT ULLAH FAROOQI,BHOPAL vs THE ITO 4(4) , BHOPAL

ITA 432/IND/2022[2011-1]Status: Disposed18/4/2023

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

KAMAL NAYAN AGRAWAL,BETUL vs THE DCIT, ITARSI

ITA 414/IND/2022[2011-12]Status: Disposed18/4/2023AY 2011-12

MS. SUCHITRA KAMBLE (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHRI KAILASH SINGH ,BHOPAL vs THE DCIT/ACIT 1 (1), BHOPAL

ITA 413/IND/2022[2017-18]Status: Disposed18/4/2023AY 2017-18

MS. SUCHITRA KAMBLE (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SHRI KAILASH SINGH ,BHOPAL vs THE DCIT/ACIT 1 (1), BHOPAL

ITA 412/IND/2022[2015-16]Status: Disposed18/4/2023AY 2015-16

MS. SUCHITRA KAMBLE (Judicial Member), SHRI B.M. BIYANI (Accountant Member)