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ITAT Indore Bench

5,736 judgments

MUKESH SHAH ,NAGPUR vs PCIT-2, INDORE, INDORE

ITA 3/IND/2022[2015-16]Status: Disposed4/5/2023AY 2015-16

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

RAMKANYA BAI, INDORE vs ITO5(3), INDORE

ITA 832/IND/2017[2007-08]Status: Disposed4/5/2023AY 2007-08

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S. BHARTI AIRTEL LIMITED,INDORE vs THE CIT- (TDS), BHOPAL

ITA 410/IND/2018[10-11]Status: Disposed3/5/2023

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S BHARTI AIRTEL LIMITED,INDORE vs JCIT TDS, INDORE

ITA 409/IND/2018[09-10]Status: Disposed3/5/2023

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S BHARTI AIRTEL LIMITED,INDORE vs JCIT TDS, INDORE

ITA 408/IND/2018[08-09]Status: Disposed3/5/2023

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S BHARTI AIRTEL LIMITED,INDORE vs JCIT TDS, INDORE

ITA 407/IND/2018[07-08]Status: Disposed3/5/2023

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

IDEA CELLULAR LIMITED,INDORE vs JCIT TDS INDORE, INDORE

ITA 269/IND/2018[13-14]Status: Disposed3/5/2023

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

IDEA CELLULAR LIMITED,INDORE vs JCIT TDS INDORE, INDORE

ITA 268/IND/2018[12-13]Status: Disposed3/5/2023

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

IDEA CELLULAR LIMITED,INDORE vs JCIT TDS INDORE, INDORE

ITA 267/IND/2018[11-12]Status: Disposed3/5/2023

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

IDEA CELLULAR LIMITED,INDORE vs JCIT TDS INDORE, INDORE

ITA 266/IND/2018[11-12]Status: Disposed3/5/2023

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S C I FINLEASE P LTD ,BHOPAL vs THE ACIT-1(2), BHOPAL

ITA 429/IND/2022[2009-101]Status: Disposed2/5/2023AY 2009-101

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

RAVI AGRAWAL,INDORE vs THE PCIT-2, INDORE

ITA 144/IND/2021[2015-16]Status: Disposed2/5/2023AY 2015-16

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

PATH FOUNDATION,MHOW vs THE CIT ( EXEMPTION ) , BHOPAL

ITA 375/IND/2022[00]Status: Disposed28/4/2023

SHRI T.R. SENTHIL KUMAR (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

PATH FOUNDATION,MHOW vs THE CIT ( EXEMPTION ) , BHOPAL

ITA 374/IND/2022[00]Status: Disposed28/4/2023

SHRI T.R. SENTHIL KUMAR (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

HONOURABLE PACKAGING P LTD ,DHAR vs THE DCIT 1(1), INDORE

ITA 348/IND/2022[2017-18]Status: Disposed28/4/2023AY 2017-18

Shri T.R. Senthil Kumar (Judicial Member), Shri B.M. Biyani (Accountant Member)

ANIL PRAKASH TYAGI,JABAPUR vs ADIT,CPC, BENGALURU

ITA 342/IND/2022[2018-19]Status: Disposed28/4/2023AY 2018-19

Shri T.R. Senthil Kumar (Judicial Member), Shri B.M. Biyani (Accountant Member)

ITO3(1), INDORE vs K. K. PATEL FINANCE LTD. , MORENA

ITA 988/IND/2019[2009-10]Status: Disposed28/4/2023AY 2009-10

MS. SUCHITRA KAMBLE (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

ACIT, KHANDWA vs M/S JILA SAHAKARI KENDRIYA BANK, , KHARGONE

ITA 497/IND/2018[12-13]Status: Disposed28/4/2023

MS. SUCHITRA KAMBLE (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

ACIT, KHANDWA vs M/S JILA SAHAKARI KENDRIYA BANK, , KHARGONE

ITA 455/IND/2018[14-15]Status: Disposed28/4/2023

MS. SUCHITRA KAMBLE (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

THE JCIT RANGE-3, INDORE vs SHRI AMANDEEP SINGH BHATIA, INDORE

ITA 744/IND/2013[2009-10]Status: Disposed28/4/2023AY 2009-10

MS. SUCHITRA KAMBLE (Judicial Member), SHRI B.M. BIYANI (Accountant Member)