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ITAT Indore Bench

5,736 judgments

DCIT 3(1), BHOPAL vs M/S NHDC LTD, BHOPAL

ITA 315/IND/2020[2014-15]Status: Disposed16/5/2023AY 2014-15

Shri T.R. Senthil Kumar (Judicial Member), Shri B.M. Biyani (Accountant Member)

DCIT 3 (1), BHOPAL vs M/S NHDC LTD, BHOPAL

ITA 314/IND/2020[2013-14]Status: Disposed16/5/2023AY 2013-14

Shri T.R. Senthil Kumar (Judicial Member), Shri B.M. Biyani (Accountant Member)

ACIT (CENTRAL)-II, BHOPAL vs M/S. FORTUNE SOUMYA HOUSING, BHOPAL

ITA 667/IND/2019[2014-15]Status: Disposed16/5/2023AY 2014-15

Shri T.R. Senthil Kumar (Judicial Member), Shri B.M. Biyani (Accountant Member)

LATE SHRI JITENDRA KUMAR BHASNE THROUGH LEGAL HEIR SMT. BHARTI BHASNE,BHOPAL vs THE ACIT 2(1), BHOPAL

ITA 406/IND/2014[2009-10]Status: Disposed16/5/2023AY 2009-10

Shri T.R. Senthil Kumar (Judicial Member), Shri B.M. Biyani (Accountant Member)

SMT. BHARTI BHASNE,BHOPAL vs THE ACIT 2(1), BHOPAL

ITA 404/IND/2014[2009-10]Status: Disposed16/5/2023AY 2009-10

Shri T.R. Senthil Kumar (Judicial Member), Shri B.M. Biyani (Accountant Member)

INDORE MANDAL DAK TAR KARAMCHARI SAHAKARI SANSTHA MY. INDORE,INDORE vs THE ADDITIONAL CIT , INDORE

ITA 96/IND/2023[2018-19]Status: Disposed15/5/2023AY 2018-19

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

INDORE MANDAL DAK TAR KARAMCHARI SAHAKARI SANSTHA MY. INDORE,INDORE vs THE ADDITIONAL CIT , INDORE

ITA 95/IND/2023[2016-17]Status: Disposed15/5/2023AY 2016-17

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

INDORE MANDAL DAK TAR KARAMCHARI SAHAKARI SANSTHA MY. INDORE,INDORE vs THE ADDITIONAL CIT , INDORE

ITA 94/IND/2023[2015-16]Status: Disposed15/5/2023AY 2015-16

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

INDORE MANDAL DAK TAR KARAMCHARI SAHAKARI SANSTHA MY. INDORE,INDORE vs THE ADDITIONAL CIT , INDORE

ITA 93/IND/2023[2016-17]Status: Disposed15/5/2023AY 2016-17

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

INDORE MANDAL DAK TAR KARAMCHARI SAHAKARI SANSTHA MY. INDORE,INDORE vs THE ADDITIONAL CIT , INDORE

ITA 92/IND/2023[2015-16]Status: Disposed15/5/2023AY 2015-16

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S BANSAL EXTRACTION & EXPORT P LTD,BHOPAL vs DCIT,CENTRAL-1, BHOPAL

ITA 165/IND/2022[2012-13]Status: Disposed15/5/2023AY 2012-13

SHRI CHANDRA MOHAN GARG (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

M/S S.D.BANSAL IRON & STEEL P LTD ,BHOPAL vs DCIT,CENTRAL-1, BHOPAL

ITA 170/IND/2020[2012-13]Status: Disposed15/5/2023AY 2012-13

SHRI CHANDRA MOHAN GARG (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

AVANTIKA BUNKAR SAHKARI SAMIITI MARYADIT ,CHANDERI vs DCIT CPC, BANGLORE

ITA 208/IND/2021[2018-19]Status: Disposed12/5/2023AY 2018-19

SHRI VIJAY PAL RAO (Judicial Member)

PARAMETRIC TRADING PRIVATE LIMITED,MUMBAI vs ACIT, CIRCLE-4(1), INDORE, INDORE

ITA 84/IND/2020[2011-12]Status: Disposed12/5/2023AY 2011-12

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

ACIT CIRCLE-2(1), BHOPAL vs M/S. GILCON SACPES JOINT VENTURE, BHOPAL

ITA 901/IND/2019[2012-13]Status: Disposed12/5/2023AY 2012-13

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

THE ACIT 4(1), INDORE vs M/S SUNDARAM PACKAGING INDIA P LTD, INDORE

ITA 397/IND/2022[M/s Sundaram PackagingLtd. India P Ltd. Indore]Status: Disposed11/5/2023

ACIT CENTRAL-2, BHOPAL vs SHRI SANJEEV AGRAWAL, BHOPAL

ITA 87/IND/2021[2012-13]Status: Disposed9/5/2023AY 2012-13

SHRI CHANDRA MOHAN GARG (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)

DEVENDRA CHOKSEY,BHOPAL vs THE PR CIT-1, BHOPAL

ITA 137/IND/2021[2016-17]Status: Disposed9/5/2023AY 2016-17

SHRI CHANDRA MOHAN GARG (Judicial Member), SHRI BHAGIRATH MAL BIYANI (Accountant Member)

M/S KAIPAN PANMASALA P LTD,BHOPAL vs THE ITO 2(3) BHOPAL, BHOPAL

ITA 408/IND/2022[2014-15]Status: Disposed8/5/2023AY 2014-15

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)

SETH PANNALALJI DHOOL CHANDJKI KATARIA PARMATHIK TRUST,INDORE vs THEM CIT (EXEMPTION ), BHOPAL

ITA 363/IND/2022[00]Status: Disposed8/5/2023

SHRI VIJAY PAL RAO (Judicial Member), SHRI B.M. BIYANI (Accountant Member)