← All Benches
ITAT Hyderabad Bench
10,960 judgments
ITO, WARD-2, CHITTOOR, CHITTOOR vs G.DHANUNJAYA NAIDU, B'LORE, BANGALORE
ITA 970/HYD/2016[2008-09]Status: Disposed29/6/2018AY 2008-09
G DHANANJAYA NAIDU, BANGALORE,HYDERABAD vs ITO, WARD-2, CHITTOOR, CHITTOOR
ITA 678/HYD/2016[2010-11]Status: Disposed29/6/2018AY 2010-11
G DHANANJAYA NAIDU, BANGALORE,HYDERABAD vs ITO, WARD-2, CHITTOOR, CHITTOOR
ITA 677/HYD/2016[2009-10]Status: Disposed29/6/2018AY 2009-10
G DHANANJAYA NAIDU, BANGALORE,HYDERABAD vs ITO, WARD-2, CHITTOOR, CHITTOOR
ITA 676/HYD/2016[2008-09]Status: Disposed29/6/2018AY 2008-09
SHREE RAGHAV ISPAT (INDIA) PVT.LTD., HYD,HYDERABAD vs ITO, WARD-3(1), HYD, HYDERABAD
ITA 174/HYD/2016[2011-12]Status: Disposed29/6/2018AY 2011-12
ANDHRA PRADESH GRAMEENA BANK, KADAPA,KADAPA vs JCIT, RANGE-2, TIRUPATHI, TIRUPATHI
ITA 1086/HYD/2016[2011-12]Status: Disposed29/6/2018AY 2011-12
DCIT, HYDERABAD vs M/S SEVEN HILLS BUSINESS SOLUTIONS PVT LTD., HYDERABAD
ITA 756/HYD/2010[2006-07]Status: Disposed29/6/2018AY 2006-07
SEVEN HILLS BUSINESS SOLUTIONS LTD,HYDERABAD vs DCIT, HYDERABAD
ITA 1414/HYD/2010[2006-07]Status: Disposed29/6/2018AY 2006-07
SHEKAR CHEPYALA,GAJWEL vs INCOME TAX OFFICER, WARD-1, SIDDIPET
ITA 5/HYD/2018[2014-15]Status: Disposed25/6/2018AY 2014-15
RAMGOPAL VARMA PENUMATSA, HYDERABAD,HYDERABAD vs ADDL.CIT, RANGE-13, HYDERABAD, HYDERABAD
ITA 465/HYD/2017[2008-09]Status: Disposed25/6/2018AY 2008-09
INSTITUTE OF HEALTH SYSTEMS,HYDERABAD vs INCOME TAX OFFICER, EXCEPTION-2, HYDERABAD
ITA 1783/HYD/2017[2014-15]Status: Disposed25/6/2018AY 2014-15
ITO., WARD-11(3), HYDERABAD vs M/S KSR CONSTRUCTIONS, HYDERABAD
ITA 283/HYD/2013[2009-10]Status: Disposed25/6/2018AY 2009-10
ITO., WARD-11(3), HYDERABAD vs M/S KSR CONSTRUCTIONS, HYDERABAD
ITA 282/HYD/2013[2008-09]Status: Disposed25/6/2018AY 2008-09
ITO., WARD-11(3), HYDERABAD vs M/S KSR CONSTRUCTIONS, HYDERABAD
ITA 281/HYD/2013[2007-08]Status: Disposed25/6/2018AY 2007-08
VENU MYNENI,HYDERABAD vs INCOME TAX OFFICER (INTERNATIONAL TAXATION)-II, HYDERABAD
ITA 2094/HYD/2017[2010-11]Status: Disposed22/6/2018AY 2010-11
DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD vs KESINENI CARGO CARRIER PRIVATE LIMITED, HYDERABAD
ITA 1665/HYD/2017[2013-14]Status: Disposed22/6/2018AY 2013-14
THE KRANTHI CO-OPERATIVE URBAN BANK LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-11(1), HYDERABAD
ITA 1650/HYD/2017[2013-14]Status: Disposed22/6/2018AY 2013-14
ITO, WARD-2, WARANGAL, WARANGAL vs DR. AKULA SANJEEVAIAH, WARANGAL, WARANGAL
ITA 1309/HYD/2016[2011-12]Status: Disposed22/6/2018AY 2011-12
BIKASH KARAR, HYD,HYDERABAD vs ACIT, CIRCLE-7(1), HYD, HYDERABAD
ITA 1287/HYD/2015[2012-13]Status: Disposed22/6/2018AY 2012-13
SRI. M. NARSING RAO,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-8(1), HYDERABAD
ITA 1497/HYD/2017[2013-14]Status: Disposed21/6/2018AY 2013-14
