← All Benches
ITAT Hyderabad Bench
10,960 judgments
IDL INDUSTRIES LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX (ASST), SPECIAL RANGE-4, HYDERABAD
ITA 766/HYD/1998[1995-96]Status: Disposed18/7/2018AY 1995-96
GIRI POLISETTY,HYDERABAD vs INCOME TAX OFFICER, WARD-16(4), HYDERABAD
ITA 298/HYD/2018[2009-10]Status: Disposed12/7/2018AY 2009-10
MAYURI RESTAURANT AND BAR,HYDERABAD vs INCOME TAX OFFICER, WARD-9(4), HYDERABAD
ITA 1763/HYD/2017[2013-14]Status: Disposed11/7/2018AY 2013-14
NITEN KUMAR GOEL,SECUNDERABAD vs INCOME TAX OFFICER, WARD-10(3), HYDERABAD
ITA 1502/HYD/2017[2012-13]Status: Disposed11/7/2018AY 2012-13
MUSADDILALS JEWELLERS (INDIA) PRIVATE LIMITED.,HYDERABAD. vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-16(2)., HYDERABAD
ITA 1499/HYD/2017[2012-13]Status: Disposed11/7/2018AY 2012-13
PUNEET YADU DALMIA.,NEW DELHI vs ADDL. COMMISSIONER OF INCOME TAX, RANGE-2., HYDERABAD.
ITA 1130/HYD/2017[2010-11]Status: Disposed11/7/2018AY 2010-11
KALURAM BABULAL, HYDERABAD,HYDERABAD vs ITO, WARD-7(4), HYDERABAD, HYDERABAD
ITA 105/HYD/2017[2007-08]Status: Disposed11/7/2018AY 2007-08
PIRANI STEELS PVT.LTD., SEC'BAD,SECUNDERABAD vs DCIT, CIRCLE-16(3), HYD, HYDERABAD
ITA 1292/HYD/2015[2011-12]Status: Disposed11/7/2018AY 2011-12
ACIT., CIRCLE-16(2), HYDERABAD, HYDERABAD vs M/S DECCAN CHRONICLE HOLDINGS LIMITED, HYDERABAD
ITA 1722/HYD/2014[2007-08]Status: Disposed11/7/2018AY 2007-08
NUNHEMS INDIA PRIVATE LIMITED,HYDERABAD vs ASST.CIT,CIRCLE 16(1),
ITA 1775/HYD/2013[2009-10]Status: Disposed5/7/2018AY 2009-10
NUNHEMS INDIA PRIVATE LIMITED,R.R.DIST vs JCIT, RANGE 16, HYDERABAD
ITA 327/HYD/2012[2008-2009]Status: Disposed5/7/2018AY 2008-2009
NUNHEMS INDIA PVT.LTD.,R.R.DIST vs ADDL.CIT, RANGE-16, HYDERABAD
ITA 290/HYD/2011[2006-07]Status: Disposed5/7/2018AY 2006-07
CUSTOMER LAB SOLUTIONS PRIVATE LIMITED, HYDERABAD,BANGALORE vs ITO, WARD-1(2), HYDERABAD, HYDERABAD
ITA 438/HYD/2017[2006-07]Status: Disposed2/7/2018AY 2006-07
K. GOVARDHAN REDDY,HYDERABAD vs INCOME TAX OFFICER, WARD-12(2), HYDERABAD
ITA 2270/HYD/2017[2011-12]Status: Disposed2/7/2018AY 2011-12
GMR AIRPORT DEVELOPERS LIMITED, HYDERABAD,HYDERABAD vs ITO, WARD-2(2), HYDERABAD, HYDERABAD
ITA 806/HYD/2017[2010-11]Status: Disposed29/6/2018AY 2010-11
MYLAN LABORATORIES LIMITED (FORMERLY KNOWN AS MATRIX LABORATORIES.,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD
ITA 1730/HYD/2017[2012-13]Status: Disposed29/6/2018AY 2012-13
DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD vs MYLAN LABORATORIES LIMITED (FORMERLY KNOWN AS MATRIX LABORATORIES LIMITED), HYDERABAD, HYDERABAD
ITA 1645/HYD/2017[2012-13]Status: Disposed29/6/2018AY 2012-13
DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1)., HYDERABAD vs SANDOR MEDICAIDS PRIVATE LIMITED., HYDERABAD
ITA 1298/HYD/2017[2014-15]Status: Disposed29/6/2018AY 2014-15
ITO, WARD-2, CHITTOOR, CHITTOOR vs G.DHANUNJAYA NAIDU, B'LORE, BANGALORE
ITA 972/HYD/2016[2010-11]Status: Disposed29/6/2018AY 2010-11
ITO, WARD-2, CHITTOOR, CHITTOOR vs G.DHANUNJAYA NAIDU, B'LORE, BANGALORE
ITA 971/HYD/2016[2009-10]Status: Disposed29/6/2018AY 2009-10
