← All Benches
ITAT Hyderabad Bench
10,960 judgments
DEVENDER KUMAR PARAKH,SECUNDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-10(1), HYDERABAD
ITA 43/HYD/2018[2014-15]Status: Disposed13/6/2018AY 2014-15
K MOHAN REDDY,RANGAREDDY DISTRICT vs INCOME TAX OFFICER, WARD-8(2), HYDERABAD
ITA 2179/HYD/2017[2008-09]Status: Disposed13/6/2018AY 2008-09
A NAGA SRINIVAS, HYD,HYDERABAD vs DCIT, CIRCLE-13(1), HYD, HYDERABAD
ITA 944/HYD/2017[2009-10]Status: Disposed8/6/2018AY 2009-10
HYUNDAI MOTOR INDIA ENGINEERING PRIVATE LIMITED., HYD,HYDERABAD vs DCIT, CIRCLE-2(2), HYDERABAD, HYDERABAD
ITA 87/HYD/2017[2012-13]Status: Disposed8/6/2018AY 2012-13
HEXAGON CAPABILITY CENTER INDIA PRIVATE LIMITED, HYDERABAD,HYDERABAD vs ACIT, CIRCLE-2(2), HYDERABAD, HYDERABAD
ITA 84/HYD/2017[2012-13]Status: Disposed8/6/2018AY 2012-13
DCIT, CIRCLE-2(1), HYDERABAD, HYDERABAD vs KARVY GLOBAL SERVICES LIMITED, HYDERABAD, HYDERABAD
ITA 745/HYD/2017[2006-07]Status: Disposed8/6/2018AY 2006-07
RA CHEM PHARMA LIMITED, HYDERABAD,HYDERABAD vs ITO, WARD-3(2), HYDERABAD, HYDERABAD
ITA 65/HYD/2017[2012-13]Status: Disposed8/6/2018AY 2012-13
DCIT, CIRCLE-3(1), HYDERABAD, HYDERABAD vs RA CHEM PHARMA LIMITED, HYDERABAD, HYDERABAD
ITA 49/HYD/2017[2012-13]Status: Disposed8/6/2018AY 2012-13
DCIT, CIRCLE-3(1), HYDERABAD, HYDERABAD vs RA CHEM PHARMA LIMITED, HYDERABAD, HYDERABAD
ITA 48/HYD/2017[2010-11]Status: Disposed8/6/2018AY 2010-11
M/S. SHRI RAM CHITS PRIVATE LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1), HYDERABAD
ITA 1993/HYD/2017[2014-15]Status: Disposed8/6/2018AY 2014-15
M/S. SHRI RAM CHITS PRIVATE LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1), HYDERABAD
ITA 1992/HYD/2017[2013-14]Status: Disposed8/6/2018AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1), HYDERABAD vs M/S. SHRI RAM CHITS PRIVATE LIMITED, HYDERABAD
ITA 1948/HYD/2017[2014-15]Status: Disposed8/6/2018AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1), HYDERABAD vs M/S. SRIRAM CHITS PRIVATE LIMITED, HYDERABAD
ITA 1947/HYD/2017[2013-14]Status: Disposed8/6/2018AY 2013-14
MANNE BASWA REDDY,HYDERABAD vs INCOME TAX OFFICER, WARD-9(1), HYDERABAD
ITA 1873/HYD/2017[2012-13]Status: Disposed8/6/2018AY 2012-13
DR.REDDY'S LABORATORIES LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-17(1), HYDERABAD
ITA 1846/HYD/2017[2010-11]Status: Disposed8/6/2018AY 2010-11
DR.REDDY'S LABORATORIES LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-17(1), HYDERABAD
ITA 1845/HYD/2017[2009-10]Status: Disposed8/6/2018AY 2009-10
DR.REDDY'S LABORATORIES LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-17(1), HYDERABAD
ITA 1844/HYD/2017[2008-09]Status: Disposed8/6/2018AY 2008-09
DY.COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD vs HYDERABAD MENZIES AIR CARGO PRIVATE LIMITED, HYDERABAD
ITA 1742/HYD/2017[2014-15]Status: Disposed8/6/2018AY 2014-15
DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD, HYDERABAD vs KALANIKETHAN SILKS PRIVATE LIMITED, HYDERABAD, HYDERABAD
ITA 1664/HYD/2017[2013-14]Status: Disposed8/6/2018AY 2013-14
DCIT, CIRCLE-17(2), HYDERABAD, HYDERABAD vs UNITED STATES PHARMACOPEIA INDIA PRIVATE LIMITED, HYDERABAD, HYDERABAD
ITA 1582/HYD/2017[2012-13]Status: Disposed8/6/2018AY 2012-13
